Sanjay vs State Of Kerala
2024 Latest Caselaw 31461 Ker

Kerala High Court

Sanjay vs State Of Kerala on 2 November, 2024

OP(Crl.) No.403/2021                           1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                       THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
              Saturday, the 2nd day of November 2024 / 11th Karthika, 1946
                                OP(CRL.) NO. 403 OF 2021
              CC 77/2013 OF JUDICIAL MAGISTRATE OF FIRST CLASS -II, KOLLAM

   PETITIONER/ACCUSED NO.1:


           SANJAY, AGED 51 YEARS S/O.SIVADASAN, SANJAY NIVAS, NEAR MALLAYATHU
           KAVU, MEENATH CHERIYIL, SAKTHIKULANGARA VILLAGE.

   RESPONDENTS/STATE/DEFACTO COMPLAINANT AND ACCUSED NOS.3 AND 4:

       1. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM.
       2. LEKSHMI, AGED 44 YEARS, D/O.KOMALAM, KOCHUKARANAYIL HOUSE, NEAR
          MUTHEZHATHU KAVU, SAKTHIKULGANGARA CHERRY, SAKTHIKULANGARA.
       3. SARASAMMA, W/O.SIVADASAN,M SANJAY NIVAS, NEAR MALLAYATHU KAVU,
          MEENATH CHERIYIL, SAKTHIKULANGARA VILLAGE.
       4. SMITHA, D/O.SIVADASAN, SANJAY NIVAS, NEAR MALLAYATHU KAVU, MEENATH
          CHERIYIL, SAKTHIKULANGARA VILLAGE.


             This OP (Criminal) having come up for order on 02/11/24, upon
   perusing the letter dated 04/10/2024 from Judicial First Class Magistrate-
   II, Kollam and this Court's order dated 29/07/2024, the Court on the same
   day passed the following:


                                          ORDER

As per letter dated 04/10/2024, the learned Judicial First Class Magistrate II, Kollam seeks one week's time to dispose of the case.

It seems that judgment might have been pronounced as of now. Or else the learned Magistrate is directed to pronounce the judgment on or before 07/11/2024. Time granted till 07/11/2024.

Registry is directed to communicate this order to the learned Magistrate through email today itself.

Sd/- A. BADHARUDEEN, JUDGE

02-11-2024 /True Copy/ Assistant Registrar