Shiji T.B vs The Child Development Project Officer
2024 Latest Caselaw 31442 Ker

Kerala High Court

Shiji T.B vs The Child Development Project Officer on 2 November, 2024

Author: Murali Purushothaman

Bench: Murali Purushothaman

WP(C) NO. 27276 OF 2024     : 1 :

                                             2024:KER:81400

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN

SATURDAY, THE 2ND DAY OF NOVEMBER 2024 / 11TH KARTHIKA,

                             1946

                   WP(C) NO. 27276 OF 2024

PETITIONERS:

    1       SHIJI T.B, AGED 43 YEARS
            W/O.SAJITH, PALLATH HOUSE, THAMBANKADAVU (PO)
            THALIKKULAM, THRISSUR DISTRICT,, PIN - 680569

    2       BIJI P.K, AGED 45 YEARS
            W/O.JIJEESH KALAPURAKKAL HOUSE, THALIKULAM
            (PO), THRISSUR DISTRICT, PIN - 680569

    3       SHAMEERA V.V, AGED 38 YEARS
            W/O.SHAHUL HAMEED, RAIMARAIKKAR HOUSE, HASHMI
            NAGAR, THALIKKULAM (PO), THRISSUR DISTRICT,
            PIN - 680569

    4       SUJA, AGED 45 YEARS
            W/O.RAJU, MANGADI VEETTIL, KAITHAKKAL,
            THALIKKULAM (PO) THRISSUR DISTRICT, PIN -
            680569

    5       SMITHA M.S, AGED 47 YEARS
            W/O.MADHU, KUNNATHU VEEDU, THAMBANKADAVU,
            THALIKKULAM (PO) THRISSUR DISTRICT, PIN -
            680569

    6       ASHA T.A, AGED 45 YEARS
            W/O.SIVANANDAN, PAPACHAN HOUSE, THAMBANKADAVU
            (PO) THALIKKULAM (PO) THRISSUR DISTRICT, PIN -
            680569

    7       SUPRIYA.V, AGED 38 YEARS
            W/O. NANDAKUMAR, CHAKKANDAN HOUSE, PUTHUKULAM,
            THALIKKULAM (PO) THRISSUR DISTRICT, PIN -
            680569
 WP(C) NO. 27276 OF 2024          : 2 :

                                                    2024:KER:81400

    8      SANDHYA V.V, AGED 48 YEARS
           CHAMPULLY HOUSE, THALIKKULAM (PO)
           THRISSUR DISTRICT, PIN - 680569



           BY ADVS.
           BINOY VASUDEVAN
           SREEJITH SREENATH
           RINCY KHADER
           K.V.RAJESWARI




RESPONDENTS:

    1      THE CHILD DEVELOPMENT PROJECT OFFICER
           OFFICE OF THE CHILD DEVELOPMENT PROJECT
           OFFICER, TALIKULAM, MINI CIVIL STATION,
           VALAPPAD (PO), THRIPRAYAR, THRISSUR DISTRICT,
           PIN - 680567

    2      THALIKKULAM GRAMA PANCHAYAT
           REPRESENTED BY ITS SECRETARY, THALIKKULAM (PO)
           THRISSUR DISTRICT, PIN - 680569

    3      THE SECRETARY
           THALIKKULAM GRAMA PANCHAYAT,
           THALIKKULAM (PO) THRISSUR DISTRICT, PIN -
           680569


           BY ADV S.U.NAZAR
           BY GP SRI.BIMAL K.NATH, SR.GP


        THIS   WRIT   PETITION   (CIVIL)   HAVING    BEEN   FINALLY
HEARD ON 02.11.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(C) NO. 27276 OF 2024   : 3 :

                                   2024:KER:81400




                     JUDGMENT

The learned counsel for the petitioners

submits that the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB