Nisha vs Sri.Geromic George Ias
2024 Latest Caselaw 31265 Ker

Kerala High Court

Nisha vs Sri.Geromic George Ias on 1 November, 2024

Con.Case(C) No.1575/2024                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
                Friday, the 1st day of November 2024 / 10th Karthika, 1946
                  CONTEMPT CASE(C) NO. 1575 OF 2024(S) IN WP(C) 18451/2022

       PETITIONER/PETITIONER:


                 NISHA, AGED 39 YEARS,    W/O.SHAJITH MUSALIAR,

                 RESIDING AT RHYTHM, PARAKUNNU P.O., NAVAIKULAM,

                 VARKALA TALUK, THIRUVANANTHAPURAM, PIN - 695 603.

               BY ADVOCATES M/S. PIRAPPANCODE V.S. SUDHIR, AKASH S., GIRISH KUMAR
               M S, SRIVIDYA K, RICHU THERESA ROBERT & RAJALAKSHMI R.

       RESPONDENT/2ND RESPONDENT:


                 SRI.GEROMIC GEORGE IAS, THE DISTRICT COLLECTOR,

                 CIVIL STATION, KUDAPPANAKUNNU, THIRUVANANTHAPURAM,

                 PIN - 695 043.

                 BY GOVERNMENT PLEADER


        This Contempt of court case (civil) having come up for orders on
   01.11.2024, the court on the same day passed the following:


                                             ORDER

The learned Government Pleader upon instruction submitted that an

appeal has been preferred against the judgment (WA filing No. 92107/2024)

and seeks for a short time.

Post on 15/11/2024.

Sd/- VIJU ABRAHAM JUDGE

01-11-2024 /True Copy/ Assistant Registrar