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Geethakumari.A.K vs M/S. Karappara Mini Chitty Fund
2024 Latest Caselaw 31156 Ker

Citation : 2024 Latest Caselaw 31156 Ker
Judgement Date : 1 November, 2024

Kerala High Court

Geethakumari.A.K vs M/S. Karappara Mini Chitty Fund on 1 November, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                 THE HONOURABLE MR. JUSTICE SATHISH NINAN
                                    &
               THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
         Friday, the 1st day of November 2024 / 10th Karthika, 1946
                             EX.FA NO. 3 OF 2024
      E.A 13/2020 IN E.P 46/2017 IN OS 57/2015 OF SUB COURT, ALAPPUZHA
APPELLANTS/PETITIONER/ CLAIM PETITIONER:

  1. GEETHAKUMARI.A.K, AGED 55 YEARS, W/O. V.RAMAKRISHNA KURUP,
     AJITHALAYAM, POLLETHAI P,O., KATTOOR MURI, KALAVOOR VILLAGE,
     AMBALAPPUZHA TALUK, ALAPPUZHA , PIN - 688522

    BY ADVS.S.SANAL KUMAR,BHAVANA VELAYUDHAN,T.J.SEEMA
RESPONDENTS/CR.PETITIONERS/DECREE HOLDER/JUDGMENT DEBTORS:

  1. M/S. KARAPPARA MINI CHITTY FUND, REPRESENTED BY ITS PARTNER, SAJI
     JOHN, S/O. JOHN, KARAPPARA VETTIYIL, MOUNT VARDHA, MANNAMKARA,
     MUTTAMBALAM VILLAGE, KOTTAYAM TALUK, KOTTAYAM PIN - 688003
  2. S E B A S T I A N VARGHESE  S/O.    VARGHESE,      VALAMPARAMBIL,
     SANATHANAPURAM.P.O., KAITHAVANA MURI, PAZHAVEEDU VILLAGE, ALAPPUZHA
     PIN - 688003
  3. V.R.K. MENON, KARUTHA MADOM HOUSE, AMBALAPUZHA MURI, AMBALAPUZHA
     VILLAGE, ALAPPUZHA, PIN - 688561


       BY ADVS.MATHEW JOHN, ABY J AUGUSTINE FOR R1



This Execution first appeal having come up for admission on 01.11.2024,
the court on the same day passed the following:

                                                                    P.T.O
                                Sathish Ninan,
                                     &
                           P.V. Balakrishnan, JJ.
          --------------------------------------------
              Ex.FA.Nos.2, 3, 4, 5, 6 & 7 of 2024
                             and
        FAO Nos.149, 162, 163, 166, 168 & 170 of 2023
        ----------------------------------------------
           Dated this the 1st day of November, 2024

                                   O R D E R

Sathish Ninan, J.

Let these appeals be listed along with

the appeals which were withdrawn from the

District Court, Alappuzha as per order dated

10.09.2024, to be heard along with these

appeals.

Post on 08.11.2024.

Sd/-

Sathish Ninan, Judge

Sd/-

P.V. Balakrishnan, Judge SVP

01-11-2024 /True Copy/ Assistant Registrar

 
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