M.H.Ahammedkunju vs The Secretary, Vazhakulam Grama ...
2024 Latest Caselaw 14679 Ker

Kerala High Court

M.H.Ahammedkunju vs The Secretary, Vazhakulam Grama ... on 31 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        WP(C) NO. 12243 OF 2015
PETITIONER:

            M.H.AHAMMEDKUNJU
            AGED 67 YEARS
            S/O.HYDROSE, MANAGING PARTNER, M/S.GOLDEN STAR VENEERS,
            MUDICAL P.O., PERUMBAVOOR, ERNAKULAM DISTRICT.
            BY ADVS.
            SRI.PRAVEEN K. JOY
            SRI.T.A.JOY


RESPONDENTS:

    1       THE SECRETARY, VAZHAKULAM GRAMA PANCHAYATH
            VAZHAKULAM, ERNAKULAM DISTRICT.
    2       THE VAZHAKULAM GRAMA PANCHAYATH
            VAZHAKULAM, REPRESENTED BY SECRETARY.

OTHER PRESENT:

            SRI. MUHAMMED SHAH- SC


    THIS WRIT PETITION (CIVIL) HAVING COME UP                    FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME                   DAY
DELIVERED THE FOLLOWING:
 WP(C) No. 12243 of 2015

                                  2




                      M .A. ABDUL HAKHIM, J
                      --------- ---------
                     WP(C) No. 12243 of 2015
                      ----- -- ----------
                    Dated this the 31st May, 2024

                            JUDGMENT

The learned Counsel for the petitioner submits that the matter

has become infructuous. Accordingly this writ petition is dismissed

as infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE jma