Harisankar R vs State Of Kerala
2024 Latest Caselaw 14673 Ker

Kerala High Court

Harisankar R vs State Of Kerala on 31 May, 2024

WPC.No.379/24                        1

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
     FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                         WP(C) NO. 379 OF 2024
PETITIONER:

            HARISANKAR R.,
            AGED 23 YEARS,
            S/O.P.RAJAN PILLAI (LATE), PAVITHA BHAVANAM,
            MANAMPUZHA (PO), KADAMPANADU SOUTH, KOLLAM DISTRICT
            (FULL TIME MENIAL V.V. HIGHER SECONDARY SCHOOL,
            THAMARAKULAM, CHARUMOODU P.O,. ALAPUZHA DISTRICT :
            690 505), PIN - 691 553.

            BY ADVS.
            K.SASIKUMAR
            S.ARAVIND
            P.S.RAGHUKUMAR
            ANITHA CHANDRAN



RESPONDENTS:

     1      STATE OF KERALA,
            REPRESENTED BY THE SECRETARY TO GOVERNMENT GENERAL
            EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695 001.

     2      DIRECTOR OF GENERAL EDUCATION,
            GOVERNMENT OF KERALA, THIRUVANANTHAPURAM, PIN - 695
            014.

     3      DISTRICT EDUCATIONAL OFFICER,
            MAVELIKARA, ALAPPUZHA DTSTRICT, PIN - 690 101.

     4      MANAGER,
            V.V. HIGHER SECONDARY SCHOOL, THAMARAKULAM,
            CHARUMOODU P.O., ALAPUZHA DISTRICT, PIN - 690 505.
 WPC.No.379/24                         2



     5       HEADMASTER,
             V.V.HIGHER SECONDARY SCHOOL, THAMARAKULAM,
             CHARUMOODU P.O., ALAPUZHA DISTRICT, PIN - 690 505.


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   31.05.2024,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WPC.No.379/24                       3

                               JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw this writ petition.

Permission granted and this writ petition is dismissed as

withdrawn.

Sd/-

ZIYAD RAHMAN A.A. JUDGE DG/31.5.24