Prasad Mv vs Authorised Officer
2024 Latest Caselaw 14672 Ker

Kerala High Court

Prasad Mv vs Authorised Officer on 31 May, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        WP(C) NO. 2245 OF 2024
PETITIONERS:

    1     PRASAD M.V
          AGED 44 YEARS
          S/O KUNHIMON,MAKKORAM VEETIL,EZHUVATHIRUTHY,
          THEYYANGAD, PONNANI P.O MALAPPURAM, PIN - 679577
    2     NIKHIL
          AGED 40 YEARS
          S/O KRISHNAN KUTTY, PADALIL HOUSE, EZHUVATHIRUTHY,
          THEYYANGAD, PONNANI P.O, MALAPPURAM, PIN - 679577
          BY ADV FATHIMA MAJEED


RESPONDENTS:

    1     AUTHORISED OFFICER
          KERALA BANK ,REGIONAL OFFICE,PALAKKAD,
          SULTHANPET, PIN - 678001
    2     KERALA STATE CO-OPERATIVE BANK REPRESENTED BY ITS
          MANAGER
          KERALA STATE CO-OPERATIVE BANK, (ERST MDC BANK),
          (THE KERALA BANK)PONNANI, EVENING BRANCH,
          PIN - 679577
          BY ADV GILBERT GEORGE CORREYA


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2245 OF 2024             2

                             JUDGMENT

The learned counsel for the petitioners sought permission to

withdraw this Writ Petition, with liberty to his clients to approach

this Court again.

This request is granted. Consequently, this Writ Petition is

dismissed as having been withdrawn; however, reserving full liberty

to the petitioners to approach this Court again, if they are so advised.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/31.5

APPENDIX OF WP(C) 2245/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF BANK STATEMENT OF REPAID LOAN AMOUNT FROM FEBRUARY 2023 TO DECEMBER2023 Exhibit P2 TRUE COPY OF THE REVENUE RECOVERY NOTICE DATED 15/12/2023