Aneesh V.S vs The District Collector, Civil Station, ...
2024 Latest Caselaw 14593 Ker

Kerala High Court

Aneesh V.S vs The District Collector, Civil Station, ... on 31 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO. 32652 OF 2017            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
       FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                          WP(C) NO. 32652 OF 2017
PETITIONER/S:

      1        ANEESH V.S.
               AGED 35 YEARS
               S/O SATHYAN, AGED 35 YEARS, VARUVILAKATH VEEDU,
               CHOONADAMALAPPURAM BHAGOM, VENGOLA KARA,
               KUNNATHUNADU TALUK, ERNAKULAM DIST.

      2        BEERAS
               S/O KOCHAHAMMED, VALIYAPARAMBIL HOUSE, VENGOLA KARA,
               VENGOLA VILLAGE, KUNNATHUNADU TALUK, ERNAKULAM DIST.

               BY ADV SRI.RAJESH VIJAYAN



RESPONDENT/S:

      1        THE DISTRICT COLLECTOR, CIVIL STATION, ERNAKULAM

      2        THE CHAIRMAN
               DISTRICT ENVIRONMENT IMPACT ASSESSMENT
               COMMITTEE,ERNAKULAM DIST.

      3        DISTRICT MINING GEOLOGY OFFICER
               CIVIL STATION, ERNAKULAM

      4        DISTRICT MEDICAL OFFICER
               ERNAKULAM

      5        ENVIRONMENTAL ENGINEER
               KERALA STATE POLLUTION CONTROL BOARD,ERNAKULAM
 WP(C) NO. 32652 OF 2017           2


      6        VILLAGE OFFICER
               VENGOLA VILLAGE, VENGOLA,ERNAKULAM DIST.

      7        VENGOLA GRAMA PANCHAYATH
               VENGOLA, ERNAKULAM DIST.REP. BY ITS SECRETARY

      8        COCHIN GRANITES
               VENGOLA, ERNAKULAM DIST.REP. BY ITS MANAGING PARTNER
               M.G.KURIAKOSE

               BY ADVS.
               SRI. T.NAVEEN SC, KERALA STATE POLLUTION CONTROL
               BOARD,
               SRI.S.RENJITH
               SRI.ALEX.M.SCARIA
               SRI.ARUN PAUL JACOB
               SMT.BEENA JOSEPH B-859
               SRI.T.MUHAMMED IQBAL
               SMT.SARITHA THOMAS
               SRI. T.NAVEEN , SC, KERALA STATE POLLUTION CONTROL
               BOARD, SRI.B.S.SYAMANTAK, GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 32652 OF 2017               3




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No. 32652 of 2017
                      --------------------------------------
                  Dated this the 31st day of May, 2024


                                 JUDGMENT

The counsel for the petitioners submitted that the writ

petitioners may be allowed to withdraw this writ petition.

Therefore, this writ petition is dismissed as withdrawn.

sd/-

P.V.KUNHIKRISHNAN JUDGE SKS