Muhammed Lizan vs The Regional Passport Officer
2024 Latest Caselaw 14577 Ker

Kerala High Court

Muhammed Lizan vs The Regional Passport Officer on 31 May, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
      FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                         WP(C) NO. 9849 OF 2021
PETITIONER/S:

          MUHAMMED LIZAN
          AGED 5 YEARS
          S/O SABEEL A.H, SAFA, VADIKKAL, PARAPPANPOYIL P.O,
          THAMARASSERY, KOZHIKODE DISTRIY HIS NATURAL AND LEGAL
          GUARDIAN, MOTHER, SHABANA JASMINE, AGED 38 YEARS, W/O
          SABEEL.A.H., SAFA, VADIKKAL, PARAPPANPOYIL P.O,
          THAMARASSERY, KOZHIKODE DISTRICT-673573.
          BY ADV P.JINISH PAUL


RESPONDENT/S:

          THE REGIONAL PASSPORT OFFICER
          OFFICE OF THE REGIONAL PASSPORT OFFICER, BYPASS ROAD,
          NEAR CO-OPERATIVE HOSPITAL, ERANHIPPALAM P.O,
          KOZHIKODE-673006.
          BY ADVS.
          SHRI.P.VIJAYAKUMAR, ASG OF INDIA
          MANU S. DSG OF INDIA


OTHER PRESENT:

          SRI. T.C. KRISHNA- SC


    THIS WRIT PETITION (CIVIL) HAVING COME UP                  FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME                 DAY
DELIVERED THE FOLLOWING:
 WP(C) No. 9849 of 2021

                                   2




                      M .A. ABDUL HAKHIM, J
                      --------- ---------
                      WP(C) No. 9849 of 2021
                      ----- -- ----------
                    Dated this the 31st May, 2024

                            JUDGMENT

The learned Counsel for the petitioner submits that, in view of

the interim order dated 23.04.2021, the passport has already been

issued and no further order is necessary in this writ petition.

Accordingly this writ petition is closed.

Sd/-

M.A. ABDUL HAKHIM, JUDGE jma

APPENDIX OF WP(C) 9849/2021

PETITIONER EXHIBITS EXHIBIT P1 THE TRUE COPY OF THE BIRTH CERTIFICATE OF THE PETITIONER ISSUED BY THE REGISTRAR, KODUVALLY MUNICIPALITY ON 20.03.2021.

EXHIBIT P2 THE TRUE COPY OF THE ACKNOWLEDGMENT ISSUED BY THE RESPONDENT DATED 05.03.2021. EXHIBIT P3 THE TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT OF THE PETITIONER.

EXHIBIT P4 THE TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT OF THE PETITIONER'S MOTHER. EXHIBIT P5 THE TRUE COPY OF THE RELEVANT PAGES OF PASSPORT OF THE PETITIONER'S FATHER.