Nanu vs The Secretary
2024 Latest Caselaw 14575 Ker

Kerala High Court

Nanu vs The Secretary on 31 May, 2024

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                 THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
         FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                           WP(C) NO. 4448 OF 2021
PETITIONER:

     1        NANU,AGED 62 YEARS
              S/O.KRISHNAN, CHIRAYIL, MALATT BAKERY ROAD, WARD NO.VI,
              KUMBALANGI P.O., KOCHI 682 007
     2        SMT. MAYA BAIJU,AGED 38 YEARS
              W/O.BAIJU V.R., CHIRAYIL, MALATT BAKERY ROAD, WARD NO.VI,
              KUMBALANGI P.O., KOCHI 682 007
              BY ADVS.
              S.ABHILASH
              K.SIJU
              S.REKHA KUMARI
              ANJANA KANNATH
              RENUKA VENU

RESPONDENTS:

     1        THE SECRETARY,KUMBALANGI GRAMA PANCHAYAT, NORTH KUMBALANGI,
              KUMBALANGI, KOCHI, PIN 682007
     2        THE PRESIDENT,KUMBALANGI GRAMA PANCHAYAT, NORTH KUMBALANGI,
              KUMBALANGI, KOCHI, PIN 682 007
     3        THE SECRETARY,PALLURUTHY BLOCK PANCHAYAT, MARUNNUKADA,
              AROOR-THOPPUMPADY ROAD, PALLURUTHY, KOCHI, PIN 682 006
     4        THE TALUK SUREVEYOR,TALUK OFFICE, GROUND FLOOR, KB JACOB
              ROAD, FORT KOCHI, KOCHI PIN 682 001.
     5        THE VILLAGE OFFICER,KUMBALANGI VILLAGE OFFICE, NORTH
              KUMBALANGI, KUMBALANGI, KOCHI, PIN 682 007
              BY ADVS.
              S.SHANAVAS KHAN
              K.L.JOSEPH
              S.INDU
              KALA G.NAMBIAR
              P.SAREENA GEORGE

OTHER PRESENT:

              SMT. K.B SONY- GP, SRI. AJITH GEORGE- SC

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 31.05.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No. 4448 of 2021

                                  2




                      M .A. ABDUL HAKHIM, J
                      --------- ---------
                      WP(C) No. 4448 of 2021
                      ----- -- ----------
                    Dated this the 31st May, 2024

                            JUDGMENT

The learned Counsel for the petitioner submits that the matter

has not been pressed by the parties. Accordingly, this writ petition

is dismissed as not pressed.

Sd/-

M.A. ABDUL HAKHIM, JUDGE jma

APPENDIX OF WP(C) 4448/2021

PETITIONER EXHIBITS EXHIBIT P1 A TRUE COPY OF GIFT DEED NO.2547/2006 OF SUB REGISTRAR OFFICE, MATTANCHERI DATED 22.5.2006.

EXHIBIT P2 A TRUE COPY OF THE TAX RECEIPT EVIDENCING THE REMITTANCE OF TAX FOR THE PROPERTY BY THE 1ST PETITIONER DATED 1.7.2020 EXHIBIT P3 A TRUE COPY OF THE RECEIPT OF THE PROPERTY TAX REMITTED BY THE 1ST PETITIONER ON 29.1.2021 TO THE 1ST RESPONDENT PANCHAYATH EXHIBIT P4 A TRUE COPY OF THE CERTIFICATE OF KUDIKIDAPPU DATED 28.5.1970 IN O.A.NO.1137/70 OF PALLURUTHY LAND TRIBUNAL.

EXHIBIT P5 A TRUE COPY OF THE REPORT OF THE SURVEYOR ALONG WITH A SKETCH DATED 21.10.2017 EXHIBIT P6 A TRUE COPY OF THE NOTICE DATED 12.2.2021, WHICH WAS SERVED ON THE 1ST PETITIONER ON 16.2.2021.

EXHIBIT P7 TRUE COPIES OF THE PHOTOGRAPHS SHOWING THE CONSTRUCTION AND FELLING DOWN OF THE TREES. EXHIBIT P8 A TRUE COPY OF THE NOTICE DATED 19.2.2021 ISSUED TO THE RESPONDENTS.