Citation : 2024 Latest Caselaw 14563 Ker
Judgement Date : 31 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
WA NO. 2142 OF 2023
(ARISING FROM JUDGMENT DATED 22.11.2023 IN WP(C) 33718/2023 OF THIS COURT)
APPELLANT(S)/APPELLANTS:
THYAGARAJAN PARAMESWARAN,
AGED 78 YEARS 1/353 PARAMESWARAN VILLA,
AROOR, ALLEPPEY, REP BY SHINY T DAUGHTER,
RESIDING AT SAME ADDRESS, PIN - 688534.
BY.ADVS.M/S.RAGHUNATHAN, M.SHYLAJA, PREMJIT NAGENDRAN & RISHAL K
RESPONDENT(S)/RESPONDENTS:
1. INCOME TAX OFFICER, WARD 2, AAYAKAR BHAVAN,INCOME TAX OFFICE , BEACH
ROAD, ALAPUZHA, PIN - 688001
2. ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX/
INCOME TAX OFFICER, NATIONAL E-ASSESSMENT CENTRE , NEW DELHI, PIN -
110001
3. CENTRAL BOARD OF DIRECT TAXES, MINISTRY OF FINANCE, NORTH BLOCK, NEW
DELHI, REP. BY CHAIRMAN, PIN - 110001
4. GOVERNMENT OF INDIA, MINISTRY OF FINANCE, CENTRAL SECRETARIAT, NORTH
BLOCK, NEW DELHI, REP. BY SECRETARY, PIN - 110001.
BY.STANDING COUNSEL (B/0)for R1 to R3 & DEPUTY SOLICITOR GENERAL OF
INDIA(B/O) for R4
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to Exts. P-2, P-3 and P-4 orders,
pending disposal of the writ appeal.
This Writ Appeal again coming on for orders on 31.05.2024 and upon
perusing the appeal memorandum and this court's order dated 19.03.2024,
the court passed the following:
DR. A.K.JAYASANKARAN NAMBIAR
&
SYAM KUMAR V.M., JJ.
------------------------------
WA No.2142 of 2023
WA No.2073 of 2023
&
WA No.2145 of 2023
-------------------------------
Dated this the 31st day of May, 2024
ORDER
Dr. A.K.Jayasankaran Nambiar, J.
Interim order is extended until further orders.
Post for disposal on 26.07.2024 along with WA No.473 of 2024, WA
No.501 of 2024, WA No.492 of 2024 and WA No.524 of 2024.
Sd/-
DR. A.K.JAYASANKARAN NAMBIAR JUDGE Sd/-
SYAM KUMAR V.M. JUDGE
mns
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