Sathi Bhai R.Menon vs The Palakkad Municipality
2024 Latest Caselaw 14299 Ker

Kerala High Court

Sathi Bhai R.Menon vs The Palakkad Municipality on 29 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                        WP(C) NO. 8796 OF 2017
PETITIONERS:

    1     SATHI BHAI R.MENON,
          D/O SANKARAN NAIR,'SREEDHARSANAM',
          NEAR BIG BAZAR, ENGLISH CHURCH ROAD,
          PALAKKAD
    2     SUJATHA,
          D/O SANKARAN NAIR,'SREEDHARSANAM',
          NEAR BIG BAZAR, ENGLISH CHURCH ROAD,
          PALAKKAD
          BY ADVS.
          BABU S. NAIR
          M.LISHA
          P.A.RAJESH
          SMITHA BABU
          SHAMSEERA. C.ASHRAF


RESPONDENTS:

    1     THE PALAKKAD MUNICIPALITY,
          REP. BY ITS SECRETARY,
          PALAKKAD, PIN- 678001
    2     THE MUNCIPAL ENGINEER,
          PALAKKAD MUNICIPALITY,
          PALAKKAD, PIN- 678001
          BY ADVS.
          P.S.APPU
          A.R.NIMOD
          T.C.SURESH MENON
          SHRI.BINOY VASUDEVAN, SC, PALAKKAD MUNICIPALITY


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8796 OF 2017

                                 2


                          JUDGMENT

This writ petition was filed seeking direction to the 1 st

respondent to give building permit to the petitioner and also

to quash Ext.P1. It is submitted that during the pendency of

the writ petition, the building permit as well as occupancy

certificate are already given to the petitioner and hence no

further orders are required in this writ petition.

Accordingly, this writ petition is closed.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms WP(C) NO. 8796 OF 2017

APPENDIX OF WP(C) 8796/2017

PETITIONER EXHIBITS EXHIBITP1 TRUE COPY OF THE COMMUNICATION ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT DATED 22-2-2017 EXHIBIT P2 TRUE COPY OF THE REPORT OF THE ASSISTANT ENGINEER, PALAKKAD MUNICIPALITY DATED 13-2-2017