Abdul Mujeeb vs State Of Kerala
2024 Latest Caselaw 14279 Ker

Kerala High Court

Abdul Mujeeb vs State Of Kerala on 29 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

     WEDNESDAY, THE 29TH DAY OF MAY   2024 / 8TH JYAISHTA, 1946

                      BAIL APPL. NO. 3452 OF 2024

      CRIME NO.431/2022 OF Tirur Police Station, Malappuram

 AGAINST THE ORDER/JUDGMENT DATED 17.08.2023 IN SC NO.990 OF 2022
       OF SPECIAL COURT (ATROCITIES AGAINST SC/ST), MANJERI

PETITIONER:

              ABDUL MUJEEB,
              AGED 58 YEARS S/O. UMMER HAJI,       PALLATHODI HOUSE,
              CHERUKARA P.O., PULAMANTHOL, MALAPPURAM DISTRICT, PIN
              - 679340
              BY ADVS. A.N.SATHISH KUMAR T.A.NIYAS

RESPONDENTS:

 1            STATE OF KERALA,
              REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA,
              PIN - 682031
 2            CIRCLE INSPECTOR OF POLICE,
              TIRUR   POLICE   STATION,    REPRESENTED   BY   PUBLIC
              PROSECUTOR, HIGH COURT OF KERALA,, PIN - 682031
              BY SR.GP-DEEPA NARAYANAN

     THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION            ON
29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Bail Appln. No. 3452 of 2024           :2:




                        VIJU ABRAHAM , J.
             ===========================
                  Bail Appln. No. 3452 of 2024
             ============================
               Dated this the 29th day of May, 2024

                               JUDGMENT

The learned Counsel for the petitioner seeks permission to

withdraw the bail application with liberty to challenge Annexure 2

order.

Liberty granted. The bail application is accordingly dismissed

as withdrawn.

Sd/-

VIJU ABRAHAM JUDGE

sbk/-

APPENDIX OF BAIL APPL. 3452/2024

PETITIONER ANNEXURES

Annexure 1 COPY OF BAIL ORDER OF THIS HONOURABLE IN BAIL APPLICATION NO. 6941/2022 DATED 22/9/2022 Annexure 2 COPY OF THE ORDER DATED 17/8/2023 IN CRL. M.P.NO.

529/2022, OF SPECIAL COURT FOR SC/ST (POA) ACT & NDPS ACT CASES, MANJERI Annexure 3 COPY OF THE ORDER DATED 6/6/3022 IN BAIL APPL.

NO.2856/2023 OF THIS HONOURABLE COURT IN CRIME NO. 48/2023 OF PERINTHALMANNA POLICE STATION