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Kulasekharapuram Service ... vs The Special Secretary To Government
2024 Latest Caselaw 14174 Ker

Citation : 2024 Latest Caselaw 14174 Ker
Judgement Date : 29 May, 2024

Kerala High Court

Kulasekharapuram Service ... vs The Special Secretary To Government on 29 May, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                    WP(C) NO. 24191 OF 2017
PETITIONER/S:

            KULASEKHARAPURAM SERVICE CO-OPERATIVE BANK
            LTD.No.995, REPRESENTED BY PRESIDENT,
            P.O. KATTILKADAVU 690 542,KARUNAGAPPALLY, KOLLAM.
            BY ADVS.
            SRI.P.N.MOHANAN
            SRI.C.P.SABARI


RESPONDENT/S:

    1       THE SPECIAL SECRETARY TO GOVERNMENT,
            CO-OPERATION (C) DEPARTMENT,SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001.
    2       THE REGISTRAR OF CO-OPERATIVE SOCIETIES
            DEPARTMENT OF CO-OPERATION, OFFICE OF THE
            REGISTRAR OF CO-OPERATIVE SOCIETIES,JAWAHAR
            SAHAKARANA BHAVAN, DPI JUNCTION,
            THYCAUD P.O.,THIRUVANANTHAPURAM - 14.
    3       JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G),
            KOLLAM - 690 001.
    4       THE ASSISTANT REGISTRAR OF CO-OPERATIVE
            SOCIETIES (G),
            KARUNAGAPPALLY, KOLLAM - 690 518.
OTHER PRESENT:

            SRI.BIMAL K NATH-SR.GOVERNMENT PLEADER


     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   29.05.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.24191 OF 2017

                                       2




                               JUDGMENT

The learned Counsel for the petitioner submits that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE

S.M.K. WP(C) No.24191 OF 2017

APPENDIX OF WP(C) 24191/2017

PETITIONER'S EXHIBITS EXHIBIT P1 A TRUE COPY OF THE RESOLUTION NO. 899 DATED 23.03.2015 OF THE BANK.

EXHIBIT P2 A TRUE COPY OF THE RESOLUTION NO. 765 DATED 31.01.2015 OF THE BANK.

EXHIBIT P3 A TRUE COPY OF THE JUDGMENT DATED 04.06.2016 IN O.S.NO. 241/2015.

EXHIBIT P4 A TRUE COPY OF THE DECREE DATED 04.06.2016 IN O.S.NO. 241/2015.

EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 05.09.2016 IN O.P (SUCCESSION) NO. 01/2015. EXHIBIT P6 A TRUE COPY OF THE RELEVANT PAGES OF VIGILANCE REPORT DATED 20.04.2016 OF THE CO- OPERATIVE VIGILANCE.

EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 19.04.2017 OF THE FIRST RESPONDENT.

EXHIBIT P8 A TRUE COPY OF THE ORDER DATED 13.07.2017 OF THE FOURTH RESPONDENT.

EXHIBIT P9 A TRUE COPY OF THE REVIEW PETITION DATED 15.07.2017 FILED BY THE MANAGING COMMITTEE BEFORE THE SECRETARY TO GOVERNMENT WITHOUT ANNEXURE.

 
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