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Faisal Athikkotte vs Union Of India
2024 Latest Caselaw 14130 Ker

Citation : 2024 Latest Caselaw 14130 Ker
Judgement Date : 29 May, 2024

Kerala High Court

Faisal Athikkotte vs Union Of India on 29 May, 2024

Author: P Gopinath

Bench: P Gopinath

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE GOPINATH P.
       WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                              WP(C) NO. 4500 OF 2021
PETITIONER:

                  M/S BLOSSOM GOLD COLLECTION P.LTD.
                  16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
                  CALICUT-673571, REPRESENTED BY ITS DIRECTOR
                  SRI.RAYAROTH ABDUL JALEEL.

                  BY ADVS.
                  K.P.ABDUL AZEES
                  SHRI.AKHIL SURESH
                  SMT.T.ARCHANA



RESPONDENTS:

       1          UNION OF INDIA
                  REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
                  REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
                  BUILDING, SANSAD MARG, NEW DELHI-110001.

       2          INCOME TAX SETTLEMENT COMMISSION ADDITIONAL BENCH,
                  CHENNAI, REPRESENTED BY ITS SECRETARY, SATGURU COMPLEX,
                  640, ANNA SALAI, NANDANAM, CHENNAI-600035.

       3          ASSISTANT COMMISSIONER OF INCOME TAX,
                  CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
                  KOZHIKODE-673001.

                  BY ADVS.
                  SRI.P.K.RAVINDRANATHA MENON (SR.)
                  JOSE JOSEPH, SC, FOR INCOME TAX

                  SRI.T.C. KRISHNA, SR. PANEL COUNSEL


THIS       WRIT    PETITION   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
29.05.2024, ALONG WITH WP(C).7635/2021, 7727/2021 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        2



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7635 OF 2021
PETITIONER:

             MALABAR GOLD PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT-673 571. REPRESENTED BY ITS DIRECTOR, SRI.
             ASHER O.

             BY ADVS.
             ARAVIND P DATAR (SR)(MADRAS)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI AND OTHERS

     2       INCOME   TAX    SETTLEMENT   COMMISSION   ADDITIONAL
             BENCH,CHENNAI, REPRESENTED BY ITS SECRETARY, SATGURU
             COMPLEX, 640, ANNA SALAI, NANDANAM, CHENNAI-600035.

     3       ASSISTANT     COMMISSIONER   OF     INCOME    TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        3



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7727 OF 2021
PETITIONER/S:

             P.A.IBRAHIM HAJI
             AGED 77 YEARS
             14/436, NOORMAHAL, JOLLY NAGAR, PALLIKKERE (PO),
             KASARGOD-671 316.

             BY ADVS.
             ARAVIND P. DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI-110001.

     2       INCOEM TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE 11, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        4



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7771 OF 2021
PETITIONER/S:

             GLISTEN GOLD COLLECTIONS PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT - 673 571 REPRESENTED BY ITS DIRECTOR,
             SRI.SHAREEJ VEERANKUTTY SAFIYA.

             BY ADVS.
             ARAVIND P.DATAR (SR)(MADRAS)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI-110 001.

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600 035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        5



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7826 OF 2021
PETITIONER/S:

             AL AHALI BUSINESS TRADE LINKS P LTD
             16/501 M, MONTANA ESTATE, PERINGOLAM,
             PAINGOTTUPURAM, CALICUT-673 571, REPRESENTED BY ITS
             DIRECTOR, M.P.AHAMEED

             BY ADVS.
             ARAVIND P DATAR SENIOR ADVOCATE (MADRAS)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

    1        UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI AND OTHERS

    2        INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600 035.

    3        ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        6



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7824 OF 2021
PETITIONER/S:

             MALABAR RETNA MAHAL P.LTD.
             16/501M,MONTANA ESTATE,PERINGOLAM,
             PAINGOTTUPURAM,CALICUT-673571.

             BY ADVS.
             K.P.ABDUL AZEES
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA
             SMT.SHOBA ANNAMMA EAPEN



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE,MINISTRY OF FINANCE,3RD FLOOR,JEEVAN DEEP
             BUILDING, SANSAD MARG,NEW DELHI AND OTHERS.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673001.

            BY ADVS.
            P.K.RAVINDRANATHA MENON (SR.)
            SRI.JOSE JOSEPH, SC, FOR INCOME TAX
            SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        7



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7878 OF 2021
PETITIONER/S:

             MALABAR GOLD SUPERMARKET KANNURPRIVATE LIMITED
             16/501M, MONTANE ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT - 673571, REPRESENTED BY ITS DIRECTOR, SRI.
             ABDUL MAJEED MOZHANGAL.

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

    1        UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI AND OTHERS.

    2        INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035.

    3        ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673001.

             BY ADV P.R.AJITH KUMAR, CGC
    4        SRI.JOSE JOSEPH, SC, FOR INCOME TAX
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        8



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8006 OF 2021
PETITIONER/S:

             MALABAR GOLD PALACE PRIVATE LIMITED
             16/150M, MONTANA ESTATE, PERINGOLAM,PAINGOTTUPURAM,
             CALICUT-673 571, REPRESENTED BY ITS DIRECTOR
             SRI.AHAMMED BASHEER M.P.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MAGF, NEW DELHI AND OTHERS

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673 001

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        9



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7865 OF 2021
PETITIONER/S:

             MALABAR BUSINESS CENTRE PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CAICUT-673 571, REPRESENTED BY ITS DIRECTOR,
             SRI.KANDAMBATH PUTHIYAPATH VEERANKUTTY

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA
             SRI.K.P.ABDUL AZEES



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY,DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE,3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI ANDOTHERS

     2       INCOME TAX SETTLEMENT COMMISSION ADDITIONAL BENCH,
             CHENNAI REPRESENTED BY ITS SECRETARY, SATGURU
             COMPLEX, 640, ANNA SALAI, NANDANAM CHENNAI-600 035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING MANANCHIRA
             KOZHIKODE-673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       10



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7882 OF 2021
PETITIONER/S:

             TRAVANCORE GOLD INDIA PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT-673 571,REPRESENTED BY ITS DIRECTOR, SRI
             ABDUL RAYAROTH ABDULJALLEL.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA,
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI-110 001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAAI-600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE 11, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       11



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7872 OF 2021
PETITIONER/S:

             M/S.UNITY JEWEL ARCADE P LTD
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT 673 571 REPRESENTED BY ITS DIRECTOR, SRI.
             VEERAM KUTTY K.P.,

             BY ADVS.
             ARAVIND P DATAR (SR)
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA
             SRI.K.P.ABDUL AZEES



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING , SANSAD MARG, NEW DELHI 110 001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640 ANNA SALAI, NANDANAM
             CHENNAIL 600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA ,
             KOZHIKODE 673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       12



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7948 OF 2021
PETITIONER:

             MALABAR INTERNATIONAL GOLD DESIGN PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT-673 571. REPRESENTED BY ITS DIRECTOR,
             SRI.RAYAROTH ABDULJALLEL

             BY ADVS.
             ARAVIND P DATAR
             SRI.K.P.ABDUL AZEES
             SHRI.AKHIL SURESH



RESPONDENTS:

     1       UNION OF INDIA,
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI-1110 001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600 35.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE 11, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673 001.

             BY ADV P.R.AJITHKUMAR
             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       13



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7892 OF 2021
PETITIONER/S:

             MALABAR ORNAMENTS PVT LTD
             16/501 M, MONTANA ESTATE, PERINGOLAM,
             PAINGOTTUPURAM, CALICUT 673 571 REPRESENTED BY ITS
             DIRECTOR, SRI SHAREEJ VEERANKUTTY SAFIYA

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI., REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM CHENNAI 600 035

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE 673 001

             BY ADV P.R.AJITH KUMAR, CGC
             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       14



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8008 OF 2021
PETITIONER/S:

             MALABAR CREATIONS PVT LTD
             16/501M,MONTANA ESTATE,PERINGOLAM,
             PAINGOTTUPURAM,CALICUT-673571, REPRESENTED BY ITS
             DIRECTOR,SRI.AHAMMED BASHEER.M.P.

             BY ADVS.
             ARAVIND P.DATAR(SR.)
             SRI.K.P.ABDUL AZEES
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA
             SMT.SHOBA ANNAMMA EAPEN



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE,MINISTRY OF FINANCE,3RD FLOOR,JEEVAN DEEP
             BUILDING, SANSAD MARG,NEW DELHI-110001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH,CHENNAI,REPRESENTED BY ITS
             SECRETARY,SATGURU COMPLEX,640,ANNA
             SALAI,NANDANAM,CHENNAI-600035.

             BY ADV P.R.AJITH KUMAR, CGC

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)




THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       15



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7945 OF 2021
PETITIONER/S:

             EMERALD GOLD SOUK INDIA PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT - 673 571 REPRESENTED BY ITS DIRECTOR,
             SRI.RAYAROTH ABDUL JALEEL.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI - 110 001.

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI - 600 035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE-II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             BY ADV P.R.AJITH KUMAR, CGC
             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       16



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7947 OF 2021
PETITIONER/S:

             MALABAR COCHIN ARCADE P LTD.
             16/501 M, MONTANA ESTATE, PERINGOLAM,
             PAINGOTTUPURAM, CALICUT - 673571, REPRESENTED BY ITS
             DIRECTOR, SRI RAYOTH ABDUL JALEEL.

             BY ADVS.
             ARAVIND P DATAR (SR) (MADRAS)
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA
             SRI.K.P.ABDUL AZEES



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANC,E 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI - 110 001.

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI - 600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       17



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7895 OF 2021
PETITIONER/S:

             MALABAR PRECIOUS JEWELS INDIA PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT 673 571, REPRESENTED BY ITS DIRECTOR, SRI.
             ABDUL MAJEED MOZHANGAL.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

             UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI AND OTHERS

             INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI - 600035.


             ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.


             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)
             SRI. JOSE JOSEPH (SC IT DEPT.)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       18



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7943 OF 2021
PETITIONER/S:

             MALABAR COLLECTIONS PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT - 673 571 REPRESENTED BY ITS DIRECTOR,
             SHAREEJ VEERANKUTTY SAFIYA.

             BY ADVS.
             ARAVIND P DATAR (SR)
             SRI.K.P.ABDUL AZEES
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA
             SMT.SHOBA ANNAMMA EAPEN



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI - 110 001.

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI - 600 035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       19



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7884 OF 2021
PETITIONER:

             GEHANA GOLD PALACE PRIVATE LIMITED
             15/501M,MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT-673 571, REPRESENTED BY ITS DIRECTOR
             SRI.AHAMMED BASHEER M.P.

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT:

      1      UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI AND OTHERS

      2      INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI - 600 035.

      3      ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)
             SRI. JOSE JOSEPH (SC IT DEPT.)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       20



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7890 OF 2021
PETITIONER:

             MALABAR GOLD JEWELS TIRUR P LTD.
             16/150M,MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT-673 571, REPRESENTED BY ITS DIRECTOR,
             SHRI.VEERANKUTTY.K.P.

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SMT.SHOBA ANNAMMA EAPEN
             SRI.K.P.ABDUL AZEES
             SMT.T.ARCHANA
             SHRI.AKHIL SURESH



RESPONDENTS:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE,MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI-110 001

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600 035

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       21



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8058 OF 2021
PETITIONER:

             SWARNA KAMAL JEWELS INDIA PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM,
             PAINGOTTUPURAM,CALICUT 673571 REPRESENTED BY ITS
             DIRECTOR, SRI.RAYAROTH ABDUL JALEEL

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

    1        UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE,MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI-110 001

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600 035

    3        ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       22



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8041 OF 2021
PETITIONER/S:

             SHEEN GOLDEN JEWELS INDIA PRIVATE LIMITED
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT 673 571, REPRESENTED BY ITS DIRECTOR, SRI.
             AHAMMED BASHEER MADATHUM PARAMBATH.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI 110 001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673 001

             BY ADV P.R.AJITHKUMAR
             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       23



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7919 OF 2021
PETITIONER/S:

             M/S LUSTER GOLD PALACE P LTD
             16/501M, MONTANA ESTATE, PERINGOTTUPURAM, CALICUT-
             673571. REPRESENTED BY ITS DIRECTOR, SRI. AHAMMED
             BASHEER M.P.

             BY ADVS.
             ARAVIND P.DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI-110001.

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, , 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE-II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673001.

             BY ADV P.R.AJITHKUMAR
             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       24



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7886 OF 2021
PETITIONER/S:

             M/S. MALABAR DAZZLE INDIA PVT .
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT -673 571, REPRESENTED BY ITS DIRECTOR SRI.
             AHAMMED BASHEER M P.

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SMT.SHOBA ANNAMMA EAPEN
             SRI.K.P.ABDUL AZEES
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI-110 001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600 35.

     3       ASSISTANT COMMISSIONER OF INCOME TAX.
             CENTRAL CIRCLE 11, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673 001.

             BY ADV SRI.GIRISH KUMAR.V., CGC
             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       25



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7980 OF 2021
PETITIONER/S:

             M/S. FORT IN INFRA GOLD COLLECTIONS LLP
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT 673 571, REPRESENTED BY ITS DESIGNATED
             PARTNER, SRI.ABDUL JALEEL R.

             BY ADVS.
             ARAVIND P DATAR
             SRI.K.P.ABDUL AZEES
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI - 110 001

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI - 600 035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             BY ADV P.R.AJITH KUMAR, CGC
             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       26



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7913 OF 2021
PETITIONER:

             MALABAR KODUNGALLUR SONA BAAZAR P. LTD.
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT-673571, REPRESENTED BY ITS DIRECTOR, SRI.
             AHAMMED BASHEER M.P.

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI-110001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673001.

             BY ADV P.R.AJITHKUMAR
             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       27



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 7911 OF 2021
PETITIONER:

             AHAMMED BASHEER MADATHUPARAMBATH
             AGED 58 YEARS
             PARAKKAMBATH HOUSE,KATTUKULANGARA,
             NELLIKKODE(P.O),PERINGOLAM,CALICUT-673016.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA


RESPONDENTS:

             UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY DEPARTMENT OF
             REVENUE,MINISTRY OF FINANCE,3RD FLOOR,JEEVAN DEEP
             BUILDING, SANSAD MARG,NEW DELHI AND OTHERS.

             INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035.

             ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       28



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8049 OF 2021
PETITIONER:

             SRI. SHAMLAL MADATHUM PARAMBATH
             AGED 39 YEARS
             MONTANA PLAS, MONTANA ESTATES, PAINGOTTUPURAM
             PERINGOLAM POST, KOZHIKODE KERALA 673 571

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

     1       UNION OF INDIA
             XREPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI 110 001

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI 600 035

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING MANANCHIRA
             KOZHIKODE 673 001

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       29



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8045 OF 2021
PETITIONER:

             VEERANKUTTY K.P
             AGED 70 YEARS
             5/1912 , KADAMBATH HOUSE, ASHOKAPURAM, ST. VINCENT
             COLONY ROAD, ERANHIPALAM (P.O), CALICUT-673 006

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI 110 001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600035

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673 001

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       30



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8050 OF 2021
PETITIONER/S:

             FAISAL ATHIKKOTTE
             AGED 52 YEARS
             27 1053,MALABAR PALACE,KALUVETTUKUZHIYIL, PUTHIYARA
             POST,KOZHIKODE,KERALA-673016.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE,MINISTRY OF FINANCE,3RD FLOOR,JEEVAN DEEP
             BUILDING, SANSAD MARG,NEW DELHI-110001.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH,CHENNAI,REPRESENTED BY ITS
             SECRETARY,SATGURU COMPLEX,640,ANNA SALAI,NANDANAM,
             CHENNAI-600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE-II,NEW ANNEX BUILDING,
             MANANCHIRA,KOZHIKODE-673001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       31



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8035 OF 2021
PETITIONER/S:

             SRI K.P.SUBAIDA
             AGED 62 YEARS
             MONTANA PLAS, MONTANA ESTATES, PAINGOTTUPURAM,
             PERINGOLAM - 673 571.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

    1     UNION OF INDIA
          REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
          REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
          BUILDING, SANSAD MARG, NEW DELHI - 110 001.

    2     INCOME TAX SETTLEMENT COMMISSION
          ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
          SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI, NANDANAM,
          CHENNAI - 600 035.

    3     ASSISTANT COMMISSIONER OF INCOME TAX
          CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
          KOZHIKODE - 673 001.

          BY ADV SHRI.P.VIJAYAKUMAR, ASG OF INDIA

          SRI. JOSE JOSEPH (SC IT DEPT.)
          SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       32



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8053 OF 2021
PETITIONER/S:

               SRI. ABDUL MAJEED MOZHANGAL
               AGED 57 YEARS
               MADATHUM PARAMBATH HOUSE,KARAYAD(P.O),
               MEPPAYYUR,CALICUT-674524.

               BY ADVS.
               K.P.ABDUL AZEES
               SMT.SHOBA ANNAMMA EAPEN
               SHRI.AKHIL SURESH
               SMT.T.ARCHANA



RESPONDENT/S:

          1   UNION OF INDIA
              REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
              REVENUE,MINISTRY OF FINANCE,3RD FLOOR,JEEVAN DEEP
              BUILDING, SANSAD MARG,NEW DELHI AND OTHERS.

      2       INCOME TAX SETTLEMENT COMMISSION
              ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
              SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
              NANDANAM, CHENNAI - 600 035.

      3       ASSISTANT COMMISSIONER OF INCOME TAX
              CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
              KOZHIKODE - 673 001.

              SRI. JOSE JOSEPH (SC IT DEPT.)
              SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       33



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8060 OF 2021
PETITIONER/S:

             SRI. NISHAD A. K.
             AGED 50 YEARS
             5/2697 H -5, MALABAR HILLS HOUSING COLONY, KP
             CHANDRAN ROAD, PUTHYARA P. O., CALICUT - 673004.

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI AND OTHERS.

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY TIS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI - 600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE - 673 001.

             BY ADV SRI.K.R.RAJKUMAR, C.G.C.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       34



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8000 OF 2021
PETITIONER/S:

             SRI.ASHER OTTAMOOCHIKKAL
             AGED 52 YEARS
             GREEN MIST. 12/3441, MONTANA ESTATES,
             PAINGOTTUPURAM, PERINGOLAM 673 571

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI 110 001

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI 600 035

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE 673 001

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       35



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8056 OF 2021
PETITIONER/S:

             SMT. ASHNI SHAMLAL
             AGED 39 YEARS
             MONTANA PLAS, MONTANA ESTATES, PAINGOTTUPURAM,
             PERINGOLAM POST, KOZHIKODE KERALA, INDIA - 6 73571.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

             UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI AND OTHERS.

             INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI 600 035

             ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE 673 001

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)

             BY ADV P.R.AJITH KUMAR, CGC


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       36



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8022 OF 2021
PETITIONER/S:

             ABDUL SALAM KANDAMPATH
             AGED 61 YEARS
             KIZHAKKEDATHU PARAMBA, MORIKKARA P.O, KAKKODI,
             KOZHIKODE, KEERALA 673 611 KERALA INDIA

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY , DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI 110 001

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI 600 035

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE 673 001

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       37



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8005 OF 2021
PETITIONER/S:

             SRI.AHAMMAD MADATHUM PARAMBATH
             AGED 64 YEARS
             MONTANA PLAS, PERINGOLAM P.O., PAINGOTTUPURAM,
             CALICUT 673 571.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI AND OTHERS.

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI 600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING MANANCHIRA ,
             KOZHIKODE 673 001.

             BY ADV SRI.KRISHNADAS P.NAIR, CGC

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       38



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8037 OF 2021
PETITIONER/S:

             M/S. RICHES JEWEL ARCADE LLP
             16/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT-673 571, REPRESENTED BY ITS DESIGNATED
             PARTNER, SRI. RAYAROTH ABDULJALLEL.

             BY ADVS.
             K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI AND OTHERS.

    2        INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI 600035.

    3        ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II, NEW ANNEX BUILDING MANANCHIRA ,
             KOZHIKODE 673 001.

             BY ADV SRI.B.RAMACHANDRAN, CGC

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       39



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8024 OF 2021
PETITIONER/S:

             VAJRA CREATIONS PRIVATE LIMITED
             16/501 M,MONTANA EASTATE , PERINGOLAM,
             PAINGOTTUPURAM, CALICUT 673 571 REPRESENTED BY ITS
             DIRECTOR, SRI AHAMMED BASHEER MADATHUMPARAMBATH

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI 110 001

     2       INCOME TAX SETTLEMENT COMMISSION,
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI 600 035

     3       ASSISTANT COMMISSIONER OF INCOME TAX
             CENTRAL CIRCLE II NEW ANNEX UILDING, MANANCHIRA,
             KOZHIKODE 673 001

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       40



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8120 OF 2021
PETITIONER/S:

             EMINENT JEWEL ARCADE P LTD
             15/501M, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALICUT 673 571 REPRESENTED BY ITS DIRECTOR SHAREEJ
             VEERANKUTTY SAFIYA.

             BY ADVS.
             ARAVIND P DATAR (SR.)
             SRI.K.P.ABDUL AZEES
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENTS:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING SANSAD MARG, NEW DELHI-110001.

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI-600 035.

     3       ASSISTANT COMMISIONER OF INCOME TAX
             CENTRE CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673 001.

             SRI. JOSE JOSEPH (SC IT DEPT.)
             SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       41



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8127 OF 2021
PETITIONER/S:

             MALABAR BUILDERS INDIA PRIVATE LIMITED
             16/5010, MONTANA ESTATE, PERINGOLAM, PAINGOTTUPURAM,
             CALUCUT-673571. REPRESENTED BY ITS DIRECTOR,
             SRI.ABDUL YASHIR ADI RAJA.

             BY ADVS.
             ARAVIND P DATAR (SR)
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA



RESPONDENT/S:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY, DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSADMARG, NEW DELHI AND OTHERS.

     2       INCOME TAX SETTLEMENT COMMISSION
             ADDITIONAL BENCH, CHENNAI, REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX,-640, ANNA SALAI,
             NANDANAM, CHENNAI-600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE-II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE-673001.

            BY ADVS.
            SRI.P.K.RAVINDRANATHA MENON (SR.)
            JOSE JOSEPH, SC, FOR INCOME TAX


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases       42



              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                          WP(C) NO. 8122 OF 2021
PETITIONER/S:

             ABDUL JALEEL RAYAROTH
             AGED 54 YEARS
             RAYAROTH HOUSE, ARIKULAM POST, MEPPAYYUR, KOZHIKODE
             KERALA INDIA 673 322.

             BY ADVS.
             ARAVIND D. DATAR
             SRI.K.P.ABDUL AZEES
             SMT.SHOBA ANNAMMA EAPEN
             SHRI.AKHIL SURESH
             SMT.T.ARCHANA


RESPONDENTS:

     1       UNION OF INDIA
             REPRESENTED BY THE FINANCE SECRETARY DEPARTMENT OF
             REVENUE, MINISTRY OF FINANCE, 3RD FLOOR, JEEVAN DEEP
             BUILDING, SANSAD MARG, NEW DELHI 110 001.

     2       INCOME TAX SETTLE SETTLEMENT COMMISSION,
             ADDITION BENCH, CHENNAI , REPRESENTED BY ITS
             SECRETARY, SATGURU COMPLEX, 640, ANNA SALAI,
             NANDANAM, CHENNAI 600035.

     3       ASSISTANT COMMISSIONER OF INCOME TAX,
             CENTRAL CIRCLE II, NEW ANNEX BUILDING, MANANCHIRA,
             KOZHIKODE 673 001.

            BY ADVS.
            SRI.P.K.RAVINDRANATHA MENON (SR.)
            JOSE JOSEPH, SC, FOR INCOME TAX
            SRI. T.C. KRISHNA (SR.PANEL COUNSEL)


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).4500/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 3W.P.(C)No.4500/2021 & conn.cases        43

                                    JUDGMENT

[WP(C) Nos.4500/2021, 7635/2021, 7727/2021, 7771/2021, 7826/2021, 7824/2021, 7878/2021, 8006/2021, 7865/2021, 7882/2021, 7872/2021, 7948/2021, 7892/2021, 8008/2021, 7945/2021, 7947/2021, 7895/2021, 7943/2021, 7884/2021, 7890/2021, 8058/2021, 8041/2021, 7919/2021, 7886/2021, 7980/2021, 7913/2021, 7911/2021, 8049/2021, 8045/2021, 8050/2021, 8035/2021, 8053/2021, 8060/2021, 8000/2021, 8056/2021, 8022/2021, 8005/2021, 8037/2021, 8024/2021, 8120/2021, 8127/2021, 8122/2021]

--------------

The learned counsel for the petitioners submits that the writ

petitions may be dismissed as not pressed.

Accordingly, the writ petitions are dismissed as not pressed,

leaving open all contentions and reserving the right to file a writ petition,

if so advised.

GOPINATH P. JUDGE acd

 
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