K.J. Selin@Celine vs C.P. David (Died)
2024 Latest Caselaw 14092 Ker

Kerala High Court

K.J. Selin@Celine vs C.P. David (Died) on 28 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
           THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
        TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                         RP NO. 1250 OF 2023
AGAINST THE JUDGMENT DATED 10.10.2022 IN FAO NO.20 OF 2019 OF HIGH
                           COURT OF KERALA
REVIEW PETITIONER/APPELLANT/PETITIONER/DEFENDANT :

            K.J. SELIN@CELINE
            AGED 46 YEARS
            D/O. JOSEPH, CHIRAMMAL HOUSE, POONTHURUTHIPARAMBA,
            CHELAVOOR VILLAGE, MAYANAD DESOM PO., CHELAVOOR,
            KOZHIKODE, PIN - 673571
            BY ADVS.
            ALEX K.JOHN
            SUNITHA K.G.


RESPONDENTS/RESPONDENTS/RESPONDENTS/PLAINTIFFS :

    1       C.P. DAVID (DIED)
            S/O. C.P. PAUL, CHIRAMMAL HOUSE, POONTHURUTHIPARAMBA,
            CHELAVOOR VILLAGE, MAYANAD DESOM P.O., CHELAVOOR,
            KOZHIKODE, PIN - 673571
    2       ADDL. R2. MARY
            W/O. LATE PAUL,
            AS THE LEGAL REPRESENTATIVE OF LATE C.P. DAVID,
            CHIRAMMAL HOUSE, PERAMANGALAM P.O.,
            THRISSUR, PIN - 680545
    3       ADDL. R3 SANTHA
            AGED 68 YEARS
            AS THE LEGAL REPRESENTATIVE OF LATE C.P. DAVID,
            THEYYAYIL HOUSE, AMMADAM, THRISSUR, PIN - 680565
    4       ADDL. R4 SHALY
            AGED 56 YEARS
            AS THE LEGAL REPRESENTATIVE OF LATE C.P. DAVID,
            MAKBOOL AHAMMED DOOR NO.3170, EDHIKA,
            NANJANGAT POST, KARNATAKA, PIN - 571303
    5       ADDL. R5. DENNY
            AGED 53 YEARS
            AS THE LEGAL REPRESENTATIVE OF LATE C.P. DAVID,
            CHIRAMMAL HOUSE, PERAMANGALAM P.O., THRISSUR, KERALA,
            PIN - 680545
 RP No.1250 of 2023 IN
FAO NO.20 of 2019
                                           2

                BY ADVS.
                SRI.K. M. Jamaludheen-FOR ADDL.R2 &R5
                LATHA PRABHAKARAN(K/158/1993)-FOR ADDL.R2 &R5
                SAINA MARIYAM BABY(K/001713/2023)-FOR ADDL.R2 &R5


        THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
28.05.2024,             THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 RP No.1250 of 2023 IN
FAO NO.20 of 2019
                                     3




                               ORDER

A.Muhamed Mustaque, J.

There is no scope for review. Accordingly, the review

petition is dismissed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE rkj RP No.1250 of 2023 IN FAO NO.20 of 2019

PETITIONER ANNEXURES Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT OF HON'BLE HIGH COURT OF KERALA IN FAO NO.20/2019 DATED 10.10.2022