Kerala High Court
R. Raja Raja Varma vs Padmakumari on 28 May, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
OP(C) NO. 1860 OF 2022
AGAINST THE ORDER DATED 20.09.2022 IN I.A. NO.4/2022 IN OS
NO.1257 OF 2017 OF I ADDITIONAL MUNSIFF COURT,ERNAKULAM
PETITIONER/1ST RESPONDENT/PLAINTIFF:
R. RAJA RAJA VARMA
AGED 74 YEARS
S/O BHASKARA VARMA, T.C. NO. 37/444, SREYAS, FORT
P.O., THIRUVANANTHAPURAM., PIN - 695023
BY ADVS.
MERIN MONACHAN
JAYANTHY C.(K/000131/2019)
RESPONDENTS/PETITIONER & RESPONDENTS 2 & 3/DEFENDANTS:
1 PADMAKUMARI
SURAMYA HOUSE, HOUSE NO. XXXVIII/407, 407A,
PALACE SCHOOL LANE, TRIPUNITHURA, NADAMA VILLAGE,
ERNAKULAM DISTRICT., PIN - 682032
2 AJOY KERALA VARMA,(DELETED)
FF-2, ROYAL, THIRUVATHIRA NALUKETTU, CHINMAYA
MISSION SCHOOL ROAD, NEAR PALACE GIRLS HIGH
SCHOOL, TRIPUNITHURA, ERNAKULAM DISTRICT,
PIN - 682032.
(DELETED VIDE ORDER DATED 22.03.2024 IN
I.A.2/2024.)
3 GAYATHRI VARMA,
DAUGHTER OF BHASKARA VARMA, T.C. NO. 37/444,
SREYAS, FORT P.O., THIRUVANANTHAPURAM,
PIN - 695023
(REPRESENTED BY POWER OF ATTORNEY HOLDER R.RAJA
RAJA VARMA, AGED 74 YEARS, S/O BHASKARA VARMA,
T.C.NO. 37/444, SREYAS , FORT P.O.,
THIRUVANANTHAPURAM - 695023)
2
OP(C) No. 1860 of 2022
BY ADVS.
N.M.MADHU
S.LAKSHMY
S.AMINA
D.K.NOORJAHAN
S.SHAFEEKA
KAVYA SURESH
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
28.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
3
OP(C) No. 1860 of 2022
Dated this the 28th day of May, 2024
JUDGMENT
The subject matter of the above Original Petition and
the suit has been settled between the parties amicably. The
mediation agreement has been produced before me. The
parties are directed to produce the mediation agreement
before the learned Munsiff in O.S. No. 1257/2017. The
learned Munsiff is directed to dispose of the suit in terms of
the settlement arrived at the mediation.
The Original Petition is disposed of as above.
Sd/-
DR. KAUSER EDAPPAGATH
JUDGE
BR
APPENDIX OF OP(C) 1860/2022
PETITIONER'S EXHIBITS
Exhibit P-1 TRUE COPY OF THE PLAINT IN O.S. NO.
1257/2017 FILED BY THE PETITIONER BEFORE
THE MUNSIFF COURT IV, ERNAKULAM.
Exhibit P-2 TRUE COPY OF THE WRITTEN STATEMENT FILED
BY THE 1ST DEFENDANT/1ST RESPONDENT IN
O.S. NO. 1257/2017 BEFORE THE MUNSIFF
COURT IV, ERNAKULAM .
Exhibit P-3 TRUE COPY OF THE I.A. NO. 1/2020 FILED
BY THE 1ST DEFENDANT/1ST RESPONDENT IN
O.S. NO. 1257/2017 BEFORE THE MUNSIFF
COURT IV, ERNAKULAM.
Exhibit P-4 TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER IN I.A. NO. 1/2020 IN O.S.
NO. 1257/2017 BEFORE THE MUNSIFF COURT
IV, ERNAKULAM.
Exhibit P-5 TRUE COPY OF THE I.A. NO. 3/2022 FILED
BY THE 1ST DEFENDANT/1ST RESPONDENT IN
O.S. NO. 1257/2017 BEFORE THE MUNSIFF
COURT IV, ERNAKULAM
Exhibit P-6 TRUE COPY OF THE JUDGMENT DATED
13.6.2022 IN OP(C) NO. 451/2022 OF THIS
HON'BLE COURT
Exhibit P-7 TRUE COPY OF THE I.A. NO. 4/2022 FILED
BY THE 1ST DEFENDANT/1ST RESPONDENT IN
O.S. NO. 1257/2017 BEFORE THE MUNSIFF
COURT IV, ERNAKULAM
Exhibit P-8 TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER IN I.A. NO. 4/2022 IN O.S.
NO. 1257/2017 BEFORE THE MUNSIFF COURT
IV, ERNAKULAM
Exhibit P-9 TRUE COPY OF THE JUDGMENT DATED 5/8/2022
IN OP(C ) NO. 1392/2022 OF THIS HON'BLE
COURT.
Exhibit P-10 TRUE COPY OF THE I.A. NO. 6/2022 FILED
BY THE PETITIONER IN O.S. NO. 1257/2017
BEFORE THE MUNSIFF COURT IV, ERNAKULAM.
Exhibit P-11 TRUE COPY OF THE COUNTER AFFIDAVIT DATED
17/9/2022 FILED BY THE 1ST RESPONDENT IN
I.A. NO. 6/2022 BEFORE THE MUNSIFF COURT
IV,ERNAKULAM.
Exhibit P-12 TRUE COPY OF THE ORDER DATED 20/9/2022
IN I.A. NO. 4/2022 IN O.S. NO. 1257/2017
OF 1ST ADDL. MUNSIFF COURT, ERNAKULAM.
Exhibit P-13 TRUE COPY OF THE ORDER DATED 20/9/2022
IN I.A. NO. 6/2022 IN O.S. NO. 1257/2017
OF 1ST ADDL. MUNSIFF COURT, ERNAKULAM.
Exhibit P14 THE POWER OF ATTORNEY DATED 18/12/2023
DULY EXECUTED BY THE THIRD RESPONDENT
RESPONDENT'S EXHIBITS: NIL
