Shibu Mathew vs State Of Kerala
2024 Latest Caselaw 13958 Ker

Kerala High Court

Shibu Mathew vs State Of Kerala on 28 May, 2024

Author: V Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                                   &
                 THE HONOURABLE MR. JUSTICE P.M.MANOJ
        TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946

                         WA NO. 2197 OF 2023

ORDER DATED 31.10.2023 IN I.A 2/2023 IN WP(C) NO.1927 OF 2023 OF
                      HIGH COURT OF KERALA

APPELLANT/PETITIONER IN WP(C):

            SHIBU MATHEW
            AGED 38 YEARS
            S/O MATHEW C.M, CHEMBUTHOOKIL HOUSE, KOTHAVARA P.O.,
            VAIKKOM, KOTTAYAM, PIN - 686607

            BY ADVS.
            N.ANAND
            BIJITH S.KHAN
            RAJESH O.N.


RESPONDENTS/RESPONDENTS IN WP(C):

    1       STATE OF KERALA
            SECRETARIAT, THIRUVANANTHAPURAM- REPRESENTED BY ITS
            CHIEF SECRETARY, PIN - 695001

    2       THE SECRETARY
            DEPARTMENT OF HIGHER EDUCATION, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

    3       THE SECRETARY
            DEPARTMENT OF SOCIAL JUSTICE, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

    4       THE DIRECTOR OF COLLEGIATE EDUCATION
            6TH FLOOR, VIKAS BHAVAN, VIKAS BHAVAN P.O,
            THIRUVANANTHAPURAM, PIN - 695033

    5       THE STATE COMMISSIONERATE FOR PERSONS WITH
            DISABILITIES
            ANJANAYAM, TC-9/1023(1), GROUND FLOOR, SASTHAMANGALAM,
            THIRUVANANTHAPURAM- REPRESENTED BY ITS COMMISSIONER,
            PIN - 695010
 WA 2197 of 2023                  2

     6       THE ST.XAVIERS COLLEGE
             KOTHAVARA P.O., KOTTAYAM, KERALA-, REPRESENTED BY ITS
             MANAGER, PIN - 686607

     7       SIBI V. EPPEN
             OFFICE ATTENDANT, THE ST. XAVIERS COLLEGE, KOTHAVARA
             P.O., KOTTAYAM, KERALA, PIN - 686607

             BY ADVS.
             SMT NISHA GEORGE, FOR PARTY RESP
             GEORGE POONTHOTTAM (SR.)(K/000570/1979)



             SRI P M SHAMEER, GOVERNMENT PLEADER



     THIS WRIT APPEAL HAVING COME UP FOR FINAL HEARING ON
28.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WA 2197 of 2023                        3



                                  JUDGMENT

Sri. N. Anand, the learned counsel appearing for the appellant

requests for permission to withdraw this appeal and to pursue the

matter before the learned Single Judge.

This petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE IAP