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Veerankutty P. P vs The Secretary
2024 Latest Caselaw 13956 Ker

Citation : 2024 Latest Caselaw 13956 Ker
Judgement Date : 28 May, 2024

Kerala High Court

Veerankutty P. P vs The Secretary on 28 May, 2024

Author: N. Nagaresh

Bench: N.Nagaresh

WP(C) No.17470/2024                        1/3                        Order Date : 28-05-2024

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                          THE HONOURABLE MR.JUSTICE N.NAGARESH
                  Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
                                 WP(C) NO. 17470 OF 2024
   PETITIONER:

          VEERANKUTTY P.P., AGED 56 YEARS, S/O. AHAMMEDKUTTY, PUTHIYAPARAMBATH
          I LOUSE,AKILAPARAMBU, CHERUVANNUR, KOLATHARA, KOZHIKODE, PIN -
          673655

   RESPONDENT:

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, CIVIL STATION,WAYANAD
          RD, KOZHIKODE, PIN - 673020

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to issue an interim direction directing the respondent to issue
   temporary permit on the route Feroke- Murukallingal, in respect of vehicle
   No.Kl-18 9290, with proposed timings , pending disposal of the writ
   petition(c).
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI.STALIN PETER DAVIS Advocate for the petitioner, the court passed the
   following:
 WP(C) No.17470/2024                         2/3                                Order Date : 28-05-2024




                                    N. NAGARESH, J.
                                   ----------------------------
                               W.P. (C) No.17470 of 2024
                        --------------------------------------------------
                          Dated this the 28th day of May, 2024

                                         ORDER

Government Pleader submits that the application

for Temporary Permit submitted by the petitioner stands

rejected on 09.05.2024.

Government Pleader to get a copy of the order.

Post on 03.06.2024.

Sd/-

N. NAGARESH JUDGE AMR WP(C) No.17470/2024 3/3 Order Date : 28-05-2024

APPENDIX OF WP(C) 17470/2024 Exhibit P1 A TRUE COPY OF THE JUDGMENT IN WPC 24018/23 DATED 24/7/23 Exhibit P2 A TRUE COPY THE APPLICATION FOR 4 MONTHS TEMPORARY PERMIT APPLICATION DATED 5/2/24 Exhibit P3 A TRUE COPY OF THE HEARING NOTICE DATED 5/3/24 Exhibit P4 A TRUE COPY OF THE NOTIFICATION B2/321/2023 /TRANS DATED 21/11/23

 
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