Kerala High Court
Grace Antony vs V. M. Abdul Shukoor on 28 May, 2024
Author: V.G.Arun
Bench: V.G.Arun
WA No.683/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
WA NO. 683 OF 2024
AGAINST JUDGMENT DATED 11.04.2024 IN WP(C) 5712/2023 OF THIS COURT
APPELLANT(S)/ADDL 11 TH RESPONDENT:
GRACE ANTONY AGED 68 YEARS W/O. ANTONY KOLUTHARA, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P.O, PIN - 685558
BY ADV.M/S.K.P.SUDHEER.
RESPONDENT(S)/PETITIONERS & RESPONDENTS 1 TO 10:
1. V. M. ABDUL SHUKOOR, AGED 63 YEARS, S/O. V. M. MOOSA, VADAKKEVEETIL
HOUSE, PALARIVATTOM P.O., ERNAKULAM, PIN - 682025
2. A. V. VEEBOY, AGED 62 YEARS, S/O. VARATHAPPAN, AYYAMKULANGARA HOUSE,
P. J. ANTONY ROAD, PACHALAM, PIN - 682012
3. T. I. DIXON, AGED 59 YEARS, S/O. IPPU, THOLATH HOUSE, PETER CORREYA
ROAD, PACHALAM P. O., ERNAKULAM, PIN - 682012
4. M. U. BOBEN, AGED 56 YEARS, S/O. UKKURU, MEKKATTUKULAM HOUSE,
PACHALAM P. O., ERNAKULAM., PIN - 682012
5. ABDUL MAJEED, AGED 70 YEARS, S/O. K. V. KUNJIKOYA, DALIN HOUSE,
LIBERTY LINE, KALOOR,, PIN - 682018
6. BEENA P. K, AGED 48 YEARS, W/O. SHAJAN, CHERUVATHOOR HOUSE, PACHALAM
P. O., ERNAKULAM,, PIN - 682012
7. P. P. VARGHESE, AGED 68 YEARS, S/O. P. V. PAILY, POONOLY HOUSE,
KANJOOR, KALADY P. O., ERNAKULAM,, PIN - 683574
8. S. M. AKBAR, AGED 60 YEARS, S/O. S. P. MUSTHAFA, THATHANAT PARAMBIL
HOUSE, MARKET ROAD, TRIPUNITHURA,, PIN - 682301
9. SHEENA MOHAN, AGED 51 YEARS, W/O. MOHAN C. I., CHERUVATHOOR HOUSE,
LALSALAM ROAD, PACHALAM P. O., ERNAKULAM,, PIN - 682012
10. CORPORATION OF COCHIN, PARK AVENUE ROAD, MARINE DRIVE, KOCHI,
KERALA, PIN - 682 011, REPRESENTED BY ITS SECRETARY, PIN - 682011
11. THE SECRETARY, AGED 50 YEARS, CORPORATION OF COCHIN, PARK AVENUE
ROAD, MARINE DRIVE, KOCHI, KERALA,, PIN - 682011
12. THE ASSISTANT EXECUTIVE ENGINEER, CORPORATION OF COCHIN, PARK AVENUE
ROAD, MARINE DRIVE, KOCHI, PIN - 682011
13. REETHAMMA, AGE NOT KNOWN TO THE PETITIONERS, W/O. PAULOSE, KOLUTHARA
HOUSE, THEVARVATTOM MURI, THAYKKATTUSSERY VILLAGE, POOCHACKAL P.
O.,, PIN - 685558
14. EALIKUTTY, AGE NOT KNOWN TO THE PETITIONERS, D/O. VARGHESE,
KOLUTHARA HOUSE, THEVARVATTOM MURI, THAYKKATTUSSERY VILLAGE,
POOCHACKAL P. O.,, PIN - 685558
15. JOSEPH KOLUTHARA ,AGE NOT KNOWN TO THE PETITIONERS, S/O. VARGHESE,
KOLUTHARA HOUSE, THEVARVATTOM MURI, THAYKKATTUSSERY VILLAGE,
POOCHACKAL P. O.,, PIN - 685558
WA No.683/2024 2/3
16. ANTONY KOLUTHARA, AGE NOT KNOWN TO THE PETITIONERS, S/O. VARGHESE,
KOLUTHARA HOUSE, THEVARVATTOM MURI, THAYKKATTUSSERY VILLAGE,
POOCHACKAL P. O.,, PIN - 685558
17. GEORGE KOLUTHARA, AGE NOT KNOWN TO THE PETITIONERS, S/O. VARGHESE,
KOLUTHARA HOUSE, THEVARVATTOM MURI, THAYKKATTUSSERY VILLAGE,
POOCHACKAL P. O.,, PIN - 685558
18. DAVID P. V, AGED 67 YEARS, S/O. P.C. VARGHESE, RESIDING AT PANAKKAL
HOUSE, AYYAPPANKAVU P.O., KOCHI , PIN - 682018
19. KOLUTHARA BAZAR OWNERS WELFARE ASSOCIATION, BROADWAY, ERNAKULAM,
KOCHI - REPRESENTED BY ITS GENERAL SECRETARY SAJEEV M.T, S/O. M.
THANKAPPAN., PIN - 682031
ADVS.M/S. BABU KARUKAPADATH,M.A.VAHEEDA BABU, ARYA RAGHUNATH,WAZIM BABU
KARUKAPADATH,P.LAKSHMI,AYSHA E.M,SHIFNA KAISE,DENNIS BIJU, ABU ASIL.A.K &
SHAWN JOHNSON FOR R1 TO R9.
STANDING COUNSEL FOR R10 TO R12
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the Judgment dated 11.4.2024 in WP(C) No.
5712/2023 of the learned single Judge of this Hon'ble Court till the
disposal of the above Writ Appeal.
This Writ Appeal coming on for orders on 28.05.2024 upon perusing
the appeal memorandum, the court on the same day passed the following:
WA No.683/2024 3/3
ORDER
Admit.
Advocate Babu Karukapadath takes notice for respondents 1 to 9.
Learned Standing Counsel takes notice for respondents 10 to 12. Issue
notice to respondents 13 to 19.
Learned counsel for respondents 1 to 9 seeks time.
Post on 19.06.2024.
Till the next date of hearing, there will be a stay against
implementation and execution of the judgment impugned in this appeal.
Sd/- A.J.DESAI, CHIEF JUSTICE
Sd/- V.G.ARUN, JUDGE
28-05-2024 /True Copy/ Assistant Registrar
