Kerala High Court
Grace Antony vs V.M. Abdul Shukoor on 28 May, 2024
Author: V.G.Arun
Bench: V.G.Arun
WA No.684/2024 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE THE CHIEF JUSTICE MR. A.J.DESAI
&
THE HONOURABLE MR.JUSTICE V.G.ARUN
Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
WA NO. 684 OF 2024
AGAINST JUDGMENT DATED 11.04.2024 IN WP(C) 23754/2023 OF THIS COURT
APPELLANT(S)/RESPONDENT NO 16:
GRACE ANTONY, AGED 68 YEARS, W/O. ANTONY KOLUTHARA, THEVARVATTOM
MURI, THAYKKATTUSSERY VILLAGE, POOCHACKAL P.O, PIN - 685558
BY ADV.M/S. K.P.SUDHEER
RESPONDENT(S)/PETITIONERS & RESPONDENTS 1 TO 15:
1. V.M. ABDUL SHUKOOR, AGED 63 YEARS, S/O. V.M. MOOSA, VADAKKEVEETIL
HOUSE, PALARIVATTOM P.O., ERNAKULAM, PIN - 682025
2. A V VEEBOY, AGED 62 YEARS, S/O. VARATHAPPAN, AYYAMKULANGARA HOUSE,
P. J. ANTONY ROAD, PACHALAM., PIN - 682012
3. T. I. DIXON, AGED 59 YEARS, S/O. IPPU, THOLATH HOUSE, PETER CORREYA
ROAD, PACHALAM P. O., ERNAKULAM., PIN - 682012
4. ABDUL MAJEED, AGED 70 YEARS, S/O. K. V. KUNJIKOYA, DALIN HOUSE,
LIBERTY LINE, KALOOR., PIN - 682018
5. BEENA P K, AGED 48 YEARS, W/O. SHAJAN, CHERUVATHOOR HOUSE, PACHALAM
P. O., ERNAKULAM., PIN - 682012
6. S M AKBAR, AGED 60 YEARS S/O. S. P. MUSTHAFA, THATHANAT PARAMBIL
HOUSE, MARKET ROAD, TRIPUNITHURA., PIN - 682301
7. SHEENA MOHAN, AGED 51 YEARS, W/O. MOHAN C. I., CHERUVATHOOR HOUSE,
LALSALAM ROAD, PACHALAM P. O., ERNAKULAM., PIN - 682012
8. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT
OF LOCAL SELF GOVERNMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
DISTRICT., PIN - 695003
9. THE COMMITTEE (CONSTITUTED UNDER SEC.78-A OF THE KERALA MUNICIPALITY
ACT) REPRESENTED BY ITS CHAIRMAN AND THE PRINCIPAL SECRETARY TO THE
GOVERNMENT, DEPARTMENT OF LOCAL SELF GOVERNMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, DISTRICT., PIN - 695003
10. THE CHIEF TOWN PLANNER, DEPARTMENT OF TOWN AND COUNTRY PLANNING,
SWARAJ BHAVAN, 2ND AND 3RD FLOOR, NANTHANCODU, THIRUVANANTHAPURAM,
KERALA, THIRUVANANTHAPURAM, DISTRICT., PIN - 695003
11. DIRECTOR GENERAL, FIRE AND SAFETY SERVICES, FIRE FORCE JUNCTION,
PULIMOODU P.O, THIRUVANANTHAPURAM, DISTRICT., PIN - 695001
12. DISTRICT FIRE OFFICER, ERNAKULAM DISTRICT, KADAVANTHRA P.O,
KADAVANTHRA, ERNAKULAM, DISTRICT., PIN - 682020
13. CORPORATION OF COCHIN, PARK AVENUE ROAD, MARINE DRIVE, ERNAKULAM
DISTRICT, KERALA, REPRESENTED BY ITS SECRETARY, PIN - 682011
14. THE SECRETARY, CORPORATION OF COCHIN, PARK AVENUE ROAD, MARINE
DRIVE, KOCHI, ERNAKULAM DISTRICT, KERALA., PIN - 682011
15. THE ASSISTANT EXECUTIVE ENGINEER, KOCHI CORPORATION, ERNAKULAM
WA No.684/2024 2/3
DISTRICT, KOCHI., PIN - 682011
16. REETHAMMA, W/O. PAULOSE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O, ALAPPUZHA DISTRICT., PIN -
688528
17. EALIKUTTY, D/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P.O, ALAPPUZHA DISTRICT,, PIN -
688528
18. JOSEPH KOLUTHARA, S/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O., ALAPPUZHA DISTRICT, PIN -
688528
19. ANTONY KOLUTHARA, S/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O., ALAPPUZHA DISTRICT, PIN -
688528
20. GEORGE KOLUTHARA, S/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM MURI,
THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O., ALAPPUZHA DISTRICT, PIN -
688528
21. SEBASTIAN KOLUTHARA, S/O. VARGHESE, KOLUTHARA HOUSE, THEVARVATTOM
MURI, THAYKKATTUSSERY VILLAGE, POOCHACKAL P. O., ALAPPUZHA DISTRICT,
PIN - 688528
22. DAVID P.V, AGED 67 YEARS S/O. P.C VARGHESE, PANAKKAL HOUSE,
AYYAPANKAVVU P.O, ERNAKULAM DISTRICT, PIN - 682018
BY ADVS. M/S. BABU KARUKAPADATH,M.A VAHEEDA BABU,ARYA RAGHUNATH,WAZIM
BABU KARUKAPADATH,P.LAKSHMI,AYSHA E.M,SHIFNA KAISE,DENNIS BIJU,ABU ASIL
A.K & SHAWN JOHNSON FOR R1 TO R7
SENIOR GOVERNMENT PLEADER FOR R8 TO R12
STANDING COUNSEL FOR R13 TO R15
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the Judgment dated 11.4.2024 in WP(C) No.
23754/2023 of the learned single Judge of this Hon'ble Court till the
disposal of the above Writ Appeal.
This Writ Appeal coming on for orders on 28.05.2024 upon perusing
the appeal memorandum, the court on the same day passed the following:
WA No.684/2024 3/3
ORDER
Admit.
Advocate Babu Karukapadath takes notice for respondents 1 to 7.
Learned Senior Government Pleader takes notice for respondents 8 to 12.
Learned Standing Counsel takes notice for respondents 13 to 15. Issue
notice to respondents 16 to 22.
Learned counsel for respondents 1 to 7 seeks time.
Post on 19.06.2024.
Till the next date of hearing, there will be a stay against
implementation and execution of the judgment impugned in this appeal.
Sd/- A.J.DESAI, CHIEF JUSTICE
Sd/- V.G.ARUN, JUDGE
28-05-2024 /True Copy/ Assistant Registrar
