Kerala High Court
Rev. Fr. Tijo Kuriakose vs N.S. K Umesh Kumar Ias on 28 May, 2024
Author: Devan Ramachandran
Bench: Devan Ramachandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
CONTEMPT CASE(C) NO. 1803 OF 2023 IN WP(C) 27081/2019
PETITIONERS/WRIT PETITIONERS 1, 4 & 5
1. REV. FR. TIJO KURIAKOSE, AGED 40 YEARS, S/O P. K. SCARIAH, VICAR,
ST. THOMAS ORTHODOX SYRIAN CHURCH, MAZHUVANNOOR 686 669. PERMANENTLY
RESIDING AT MANALEL PUTHIYAPARAMBIL HOUSE, AMAYANNOOR P.O., KOTTAYAM
DISTRICT - 686019.
2. GEORGE KURUVILLA, AGED 74 YEARS, S/O KURUVILLA, RESIDING AT
KULANGATTIL HOUSE, KADAKKANADU P.O, KOLENCHERY, ERNAKULAM DIST,
KERALA - 682311.
3. ELDOW K. JOSEPH, AGED 58 YEARS, S/O. JOSEPH, RESIDING AT
KALARIKKATHADATHIL HOUSE, KADAKKANADU P.O, KOLENCHERY, ERNAKULAM
DIST, KERALA - 682311.
BY ADVOCATES M/S.ROSHEN.D.ALEXANDER, TINA ALEX THOMAS, HARIMOHAN &
KOCHURANI JAMES.
CONTEMNORS 1 TO 12/RESPONDENTS 3 TO 5, 7 TO 15:
1. N.S.K.UMESH KUMAR, IAS, PRESENTLY OFFICIATING AS THE DISTRICT
COLLECTOR, COLLECTORATE, KAKKANAD, ERNAKULAM DIST, KERALA- 682030.
2. VIVEK KUMAR, IPS, PRESENTLY OFFICIATING AS THE DISTRICT POLICE
CHIEF, ERNAKULAM RURAL, OFFICE OF DISTRICT POLICE CHIEF, ALUVA,
ERNAKULAM DIST, KERALA - 683101.
3. PRADEEPMON VARGHESE, PRESENTLY OFFICIATING AS THE REVENUE
DIVISIONAL OFFICER, MUVATTUPUZHA, ERNAKULAM DIST., KERALA - 686661.
4. SUDHEESH V. P., STATION HOUSE OFFICER, KUNNATHUNADU POLICE STATION,
PATTIMATTOM P.O., ERNAKULAM- 683562.
5. FR. ELDHOSE MOLEKUDIYIL, AGED 53 YEARS, MOLEKUDIYIL HOUSE, MANARI
P.O., PIN - 686673.
6. FR. JAISON KAVUMA, AGED 30 YEARS, PUTHUSSERY HOUSE, VENGOOR P.O.,
PIN - 683546.
7. FR. ELDHOSE V.K., AGED 39 YEARS, VELLARINGAL HOUSE, PONJASSERY P.O,
PERUMBAVOOR - 683547.
8. FR. ELDHOSE NEDUNGOTTIL, AGED 54 YEARS, NEDUNGOTTIL HOUSE,
THURUTHIPLY, VALAYANCHIRANGARA P.O.- 683556.
9. FR. JOHN JOSEPH, AGED 59 YEARS, S/O. FR. JOSEPH, PATHICKAL HOUSE,
PERUMBAVOOR - 683542.
10. V. P. MARKOSE, AGED 71 YEARS, S/O. PATHROSE, VAZHAKKUZHITHADATHIL,
KADAKKANADU P.O., KOLENCHERY., PIN - 682311.
11. ABRAHAM THOMAS, AGED 68 YEARS, S/O. THOMAS, THOTTAMATTATHIL HOUSE,
NORTH MAZHUVANNOOR P.O., VALAMBOOR - 686669.
P.T.O.
12. THAMBI ABRAHAM, AGED 64 YEARS, S/O. ABRAHAM, IRATTEL HOUSE,
EZHIPPRAM, KADAYIRUPPU P.O. - 682311.
BY ADDITIONAL ADVOCATE GENERAL & SRI.T.S.SHYAM PRASANTH, GOVERNMENT
PLEADER
SRI.K.RAMAKUMAR (SR.) ALONG WITH M/S. ASWINI SANKAR R.S., P.V.ELIAS &
S.M.PRASANTH FOR R10 & R12
ADVOCATES M/S. P.V.ELIAS & T.R.ASHOK KUMAR FOR R11
This Contempt of court case (civil) having come up for orders on
28.05.2024, the court on the same day passed the following:
P.T.O.
DEVAN RAMACHANDRAN, J.
=========================
Con.Case.(C).1761 of 2023, 1803 of 2023,
1824 of 2023 & R.P.No.1148 of 2023 in
Con.Case.(C).No.1761 of 2023
==========================
Dated this the 28th day of May, 2024
ORDER
Sri.T.S.Shyam Prasanth - learned Government Pleader,
made the submissions on behalf of the learned Additional
Advocate General - Sri.Asok M.Cherian, saying that every
effort to implement the judgment has been thought of and that
the only impediment is the ongoing Lok Sabha elections. He,
therefore, prayed that these matters be called on 12.06.2024,
within which time, he assured that full implementation of the
judgment would be reported.
Post on 12.06.2024.
Sd/-
DEVAN RAMACHANDRAN
JUDGE
anm
28-05-2024 /True Copy/ Deputy Registrar
