Monday, 11, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

P.A.Constructions vs The District Collector, Ernakulam
2024 Latest Caselaw 13710 Ker

Citation : 2024 Latest Caselaw 13710 Ker
Judgement Date : 27 May, 2024

Kerala High Court

P.A.Constructions vs The District Collector, Ernakulam on 27 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO. 13647 OF 2016            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
       MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                          WP(C) NO. 13647 OF 2016
PETITIONER/S:
          P.A.CONSTRUCTIONS
          SANTHIPURAM P.O.,KODUNGALLUR,THRISSUR DISTRICT,
          REPRESENTED BY ITSMANAGING PARTNERNISHAD P.A,S/O.
          ABUTTY,AGED 37 YEARS.

               BY ADV SRI.P.M.ZIRAJ


RESPONDENT/S:
     1    THE DISTRICT COLLECTOR, ERNAKULAM
          CIVIL STATION,KAKKANADU-682030.

      2        THE VILLAGE OFFICER
               THIRUVANIYUR VILLAGE,ERNAKULAM DISTRICT.

      3        THE SUB INSPECTOR OF POLICE
               PUTHENCRUZ POLICE STATION, ERNAKULAM-682307.

      4        THE DISTRICT GEOLOGIST
               ERNAKULAM-682030.

      5        THIRUVANIYUR GRAMA PANCHAYATH
               THIRUVANIYUR,ERNAKULAM DISTRICT,REPRESENTED BY
               ITSSECRETARY.

      6        THE SECRETARY
               THIRUVANIYOOR GRAMAPANCHAYATH,
               THIRUVANIYUR,ERNAKULAM DISTRICT.

               BY SRI.RIYAL DEVASSY,GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 13647 OF 2016            2




                      P.V.KUNHIKRISHNAN, J
                    --------------------------------------
                     W.P.(C.) No. 13647 of 2016
                    --------------------------------------
                Dated this the 27th day of May, 2024



                              JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter