Denny C.I vs State Of Kerala
2024 Latest Caselaw 13687 Ker

Kerala High Court

Denny C.I vs State Of Kerala on 27 May, 2024

Author: P Gopinath

Bench: P Gopinath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE GOPINATH P.
    MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                      WP(C) NO. 23021 OF 2020
PETITIONERS:

    1       DENNY C.I.,
            AGED 53 YEARS
            S/O.LATE ITTIACHAN, KONNIKKARA HOUSE, CHOOLISSERY
            VILLAGE, KOLANGATTUKARA DESOM, CHOOLISSERY PO,
            THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680541.

    2       ROSY,AGED 78 YEARS
            W/O.LATE ITTIACHAN, KONNIKKARA HOUSE, CHOOLISSERY
            VILLAGE, KOLANGATTUKARA DESOM, CHOOLISSERY PO,
            THRISSUR TALUK, THRISSUR DISTRICT, PIN - 680541.

            BY ADVS.
            A.C.DEVY
            SRI.K.R.RAMISH


RESPONDENT/S:

        1   STATE OF KERALA
            REPRESENTED BY GOVERNMENT PLEADER, HIGH COURT
            OF KERALA, ERNAKULAM - 682031,

        2   STATION HOUSE OFFICER,MEDICAL COLLEGE POLICE
            STATION, THRISSUR - 680596.

        3   COMMISSIONER OF POLICE
            THRISSUR - 680631.

        4   ACHAMMA PETER,W/O.PETER, CHALISSERY HOUSE,
            CHOOLISSERY VILLAGE, KOLANGATTUKARA DESOM,
            CHOOLISSERY PO, THRISSUR TALUK, THRISSUR
            DISTRICT, PIN - 680541.

        5   JUSTINE PETER,AGED 38 YEARS
            S/O. PETER, CHALISSERY HOUSE, CHOOLISSERY
            VILLAGE, KOLANGATTUKARA DESOM, CHOOLISSERY O,
            THRISSUR TALUK, THRISSUR DISTRICT, PIN -
            680541.

        6   KIRAN PETER,AGED 32 YEARS
            S/O. PETER, CHALISSERY HOUSE, CHOOLISSERY
 W.P.(C)No.23021/2020                      2

             VILLAGE, KOLANGATTUKARA DESOM, CHOOLISSERY
             PO, THRISSUR TALUK, THRISSUR DISTRICT, PIN -
             680541.

           BY ADV SRI.SUMODH MADHAVAN NAIR

                   SMT. THUSHARA JAMES (SR.GOVERNMENT PLEADER)




THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2024,     THE    COURT   ON   THE       SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C)No.23021/2020                    3



                            JUDGMENT

This writ petition was filed in the year 2020 alleging police

harassment. By passage of time, it is not necessary to consider the

reliefs sought for in the writ petition, as the petitioners have no case

that the harassment is continuing even today.

Accordingly, the writ petition is closed making it clear that if

the petitioners have any further grievance in the matter, it is open to

the petitioners to approach this Court again.

GOPINATH P. JUDGE acd

APPENDIX OF WP(C) 23021/2020

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE FIR NO.94/2020 REGISTERED BY THE MEDICAL COLLEGE POLICE DATED 08.03.2020.

EXHIBIT P2 A TRUE COPY OF THE ORIGINAL SUIT IN OS NO. 778/2020 ON THE FILE OF MUNSIFF COURT, THRISSUR DATED 20.05.2020.

EXHIBIT P3 A TRUE COPY OF THE OBJECTION PREFERRED BY THE 2ND PETITIONER TO THE DISTRICT SURVEY SUPERINTENDENT, THRISSUR COLLECTORATE DATED 25.05.2020.