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Neyyatinkara Primary Co-Operative ... vs The Kerala State Farmers Debt
2024 Latest Caselaw 13652 Ker

Citation : 2024 Latest Caselaw 13652 Ker
Judgement Date : 27 May, 2024

Kerala High Court

Neyyatinkara Primary Co-Operative ... vs The Kerala State Farmers Debt on 27 May, 2024

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

             MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946

                               WP(C) NO. 4928 OF 2015

PETITIONER/S:

             THE NEYYATINKARA PRIMARY AGRICULTURAL & RURAL DEVELOPMENT BANK
             LIMITED NO.T 417
             NEYYATTINKARA, THIRUVANANTHAPURAM DISTRICT, 695121, REPRESENTED
             BY ITS SECRETARY.

             BY ADV SRI.GEORGE POONTHOTTAM



RESPONDENT/S:

     1       THE KERALA STATE FARMERS DEBT RELIEF COMMISSION
             VENPALAVATTOM, ANAYARA P.O., THIRUVANANTHAPURAM DISTRICT-
             695029.

     2       STATE OF KERALA
             REPRESENTED BY ITS SECRETARY TO GOVERNMENT, AGRICULTURE
             DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695001.

     3       REGISTRAR OF CO-OPERATIVE SOCIETIES
             OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
             THIRUVANANTHAPURAM-695001.

     4       RAJAN.T
             EDAYAKONAM MELEPUTHEN VEEDU, BALARAMAPURAM P.O.,
             THIRUVANANTHAPURAM, THIRUVANANTHAPURAM DISTRICT, PIN 695501.

             BY GOVERNMENT PLEADER SMT.K.B.SONY




      THIS   WRIT   PETITION     (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

27.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)NO.4928 OF 2015

                                      2




                               JUDGMENT

The learned counsel for the petitioner submitted that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE Shg W.P.(C)NO.4928 OF 2015

APPENDIX OF WP(C) 4928/2015

PETITIONER EXHIBITS

EXHIBIT-P1: TRUE COPY OF THE INTERIM ORDER IN CMP NO.1184/08(TV) DATED 17.1.2008.

EXHIBIT-P2: TRUE COPY OF THE FINAL ORDER IN APPLICATION NO.130387/08/TV DATED 30.9.2009.

EXHIBIT-P3: TRUE COPY OF THE CIRCULAR NO.36/2014 DATED 17.7.2014.

EXHIBIT-P4: TRUE COPY OF THE COMMUNICATION DATED 02.02.2015 ALONG WITH THE "REVISED FINAL ORDER" OF THE COMMISSION DATED 23.06.2012.

 
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