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Hareesh Kumar vs State Of Kerala
2024 Latest Caselaw 13612 Ker

Citation : 2024 Latest Caselaw 13612 Ker
Judgement Date : 27 May, 2024

Kerala High Court

Hareesh Kumar vs State Of Kerala on 27 May, 2024

Author: P Gopinath

Bench: P Gopinath

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
             THE HONOURABLE MR. JUSTICE GOPINATH P.
   MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                     WP(C) NO. 7623 OF 2020
PETITIONER:

         HAREESH KUMAR,
         AGED 31 YEARS
         S/O.SASIDHARAN PILLAI, LATHA SADANAM, PARUTHIYARA,
         VELIYAM VILLAGE, KOTTARAKKARA TALUK, KOLLAM
         DISTRICT.

         BY ADVS.
         K.V.ANIL KUMAR
         SMT.RADHIKA S.ANIL



RESPONDENTS:

    1    STATE OF KERALA,
         DEPARTMENT OF HOME AFFAIRS, REPRESENTED BY ITS
         SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
         DISTRICT, PIN -

    2    THE SUPERINTENDENT OF POLICE (RURAL),
         KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691 506.

    3    THE CIRCLE INSPECTOR OF POLICE,
         POOYAPPALLY POLICE STATION, KOLLAM DISTRICT, PIN
         - 691 537.

    4    THE SUB INSPECTOR OF POLICE,
         POOYAPPALLY POLICE STATION, KOLLAM DISTRICT, PIN-
         691 537.


THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.05.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C)No.7623/2020                     2



                          JUDGMENT

This writ petition was filed in the year 2020 alleging police

harassment. By passage of time, it is not necessary to consider

the reliefs sought for in the writ petition, as the petitioner has no

case that the harassment is continuing even today.

Accordingly, the writ petition is closed making it clear that

if the petitioner has any further grievance in the matter, it is

open to him to approach this Court again.

GOPINATH P. JUDGE acd

APPENDIX OF WP(C) 7623/2020

PETITIONER EXHIBITS

EXHIBIT P1 A TRUE COPY OF THE ACCIDENT REGISTER CUM WOUND CERTIFICATE OF TALUK HOSPITAL, KOTTARAKKARA.

EXHIBIT P2 A TRUE COPY OF THE COMPLAINT DATED 23/09/2019 BEFORE THE 2ND RESPONDENT.

EXHIBIT P3 A TRUE COPY OF THE COMPLAINT DATED 05/10/2019 BEFORE THE CHAIRMAN, HUMAN RIGHTS COMMISSION.

EXHIBIT P4 A TRUE COPY OF THE NOTICE DATED 22/11/2019 ISSUED BY THE CHAIRMAN, HUMAN RIGHTS COMMISSION.

EXHIBIT P5 A TRUE COPY OF THE COMPLAINT BEFORE THE HUMAN RIGHTS COMMISSION.

EXHIBIT P6 A TRUE COPY OF THE REPRESENTATION BEFORE THE 1ST RESPONDENT.

EXHIBIT P7 A TRUE COPY OF THE ORDER OF REVOCATION NO.HOME-SSA/192/2019-HOME DATED 03/02/2020 PASSED BY THE 1ST RESPONDENT.

 
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