Sathi P R vs Chalakkudy Taluk Primary Co-Operative ...
2024 Latest Caselaw 13565 Ker

Kerala High Court

Sathi P R vs Chalakkudy Taluk Primary Co-Operative ... on 24 May, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
        FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                        WP(C) NO. 9047 OF 2024
PETITIONER:

            SATHI P R
            AGED 48 YEARS
            W/O.VINOD, RESIDING AT VELUTHANDI HOUSE N,
            KANAKAMALLA PO KOTTEKADU, THRISSUR, PIN - 680689
            BY ADV VINAY MATHEW JOSEPH


RESPONDENTS:

    1       CHALAKKUDY TALUK PRIMARY CO-OPERATIVE AGRICULTURAL AND
            RURAL DEVELOPMENT BANK LTD
            THROUGH ITS SECRETARY, NEAR PRIVATE BUS STAND,
            CHALAKUDY, THRISSUR, PIN - 680307
    2       KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL
            DEVELOPMENT BANK LTD.
            THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE, POST BOX
            NO. 56, STATUE, THIRUVANANTHAPURAM, PIN - 695001
            BY ADV P.C SASIDHARAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9047 OF 2024            2

                              JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw this writ petition with liberty to his client to approach this

Court again if so required in future.

In the afore circumstances, this writ petition is dismissed as

having been withdrawn, with the afore requested liberty being

reserved to the petitioner.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/24.5

APPENDIX OF WP(C) 9047/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ACCOUNT BOOK OF THE PETITIONER WITH THE 1ST RESPONDENT BANK Exhibit P2 TRUE COPY OF THE NOTICE DATED 31.01.2024 SENT BY THE 1ST RESPONDENT BANK Exhibit P3 TRUE COPY OF THE AUCTION NOTICE DATED 21.02.2024 SENT BY THE 1ST RESPONDENT BANK