Social Justice Vigilance Forum vs State Of Kerala
2024 Latest Caselaw 13509 Ker

Kerala High Court

Social Justice Vigilance Forum vs State Of Kerala on 24 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
                 THE HONOURABLE MR. JUSTICE S.MANU
        FRIDAY, THE 24TH DAY OF MAY 2024 / 3RD JYAISHTA, 1946
                      WP(C) NO. 17677 OF 2024
PETITIONER/S:

            SOCIAL JUSTICE VIGILANCE FORUM
            41/614, PADIVATTOM, KOCHI REPRESENTED BY ITS
            PRESIDENT, P T RDHAKRISHNAN, ADVOCATE, AGED 59 YEARS,
            S/O K R THANKAPPAN PILLAI, RAJANI VIHAR, PADIVATTOM,
            EDAPPALLY P.O., KOCHI, PIN - 682024
            BY ADVS.
            M.R.NANDAKUMAR
            MAYIKA SUNDAR
            ARJUN ANIL
            ASIN V.S.
            ANNA MARIA


RESPONDENT/S:

    1       STATE OF KERALA
            REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001
    2       THE SECRETARY TO GOVERNMENT OF KERALA
            LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
            SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
    3       SRI.V.K.BABU PRAKASH
            JUDICIAL MEMBER, KERALA STATE REAL ESTATE APPELLATE
            TRIBUNAL, KURUVI BUILDINGS, ST.VINCENT ROAD,
            ERNAKULAM NORTH P.O, PIN - 682018
            BY SMT.DEEPA NARAYANAN, SPL.GOVERNMENT PLEADER LSGD
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)No.17677 of 2024
                                     2



                             JUDGMENT

A.Muhamed Mustaque, J.

This matter is related to selection of a judicial

member in the ensuing vacancy in the Kerala Real Estate

Appellate Tribunal arising with effect from 28.05.2024.

The present member Sri.Babu Prakash will retire on

27.05.2024.

2. The learned Special Government Pleader,

on instructions, submits that the selection to the post is

over and due to general election in the country, the

appointment could not be made. It is submitted that,

immediately after 04.06.2024, the appointment will be

made. This submission is recorded.

Accordingly, this writ petition is disposed of.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

S.MANU, JUDGE rkj

APPENDIX OF WP(C) 17677/2024

PETITIONER EXHIBITS Exhibit P1 A TRUE COPY OF THE REPRESENTATION ALONG WITH THE POSTAL RECEIPT EVIDENCING THE DISPATCH OF THE SAME Exhibit P2 A PHOTO COPY OF THE ORDER DATED 01/03/2023 IN WP(C)NO. 5108 OF 2023