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Beta Healthcare Pvt. Ltd vs Deputy Commissioner
2024 Latest Caselaw 13336 Ker

Citation : 2024 Latest Caselaw 13336 Ker
Judgement Date : 23 May, 2024

Kerala High Court

Beta Healthcare Pvt. Ltd vs Deputy Commissioner on 23 May, 2024

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
          Thursday, the 23rd day of May 2024 / 2nd Jyaishta, 1946
           CONTEMPT CASE(C) NO. 886 OF 2024(S) IN WP(C) 339/2024

PETITIONER/WRIT PETITIONER:


     BETA HEALTHCARE PVT. LTD, PLOT NO. 21 B,
     COCHIN SPECIAL ECONOMIC ZONE, KAKKANAD,
     KOCHI, PIN - 682 037.

    BY ADVOCATE SRI. P.G. CHANDAPILLAI ABRAHAM

RESPONDENT/5TH RESPONDENT:


     DEPUTY COMMISSIONER, TAX PAYER DIVISION,
     ERNAKULAM STATE GST DEPARTMENT, SGST COMPLEX,
     3RD FLOOR, PERUMANOOR, P.O., ERNAKULAM,
     KERALA, PIN - 682 015.

      BY SRI.MOHAMMED RAFIQ, SPECIAL GOVERNMENT PLEADER (TAXES)


     This Contempt of court case (civil) having come up for orders on
23.05.2024, the court on the same day passed the following:




                                                           P.T.O.
                        DINESH KUMAR SINGH., J
                       -------------------------------------
                      Con.Case (C) No.886 of 2024
                       -------------------------------------
                  Dated this the 23rd day of May, 2024

                                        ORDER

A compliance statement has been produced today before this

court by Adv. Mohammed Rafiq, the learned Special Government

Pleader (Taxes) and submits that in pursuance to the judgment dated

09.01.2024 passed in W.P(C) No. 339/2024, an amount of Rs.

11,99,754/- has been credited in the account of the petitioner on

22.05.2024. The said stand of the respondent has been disputed by

the learned counsel for the petitioner and therefore the petitioner is

directed to file his bank statement for the month of May, before the

next date of posting.

Post on 27.05.2024.

Sd/-

DINESH KUMAR SINGH JUDGE SJ

23-05-2024 /True Copy/ Deputy Registrar

 
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