Kerala High Court
Corporate Management Of Malankara ... vs Mahatma Gandhi University on 23 May, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
WP(C) NO. 38074 OF 2016
PETITIONER:
CORPORATE MANAGEMENT OF MALANKARA ORTHODOX
CHURCH [MOC] COLLEGES, REPRESENTED BY ITS SECRETARY,
DEVALOKAM, KOTTAYAM - 686 004.
BY ADVS.
SRI.BABY ISSAC ILLICKAL
SRI.ISAAC KURUVILLA ILLIKAL
RESPONDENTS:
1 MAHATMA GANDHI UNIVERSITY
REPRESENTED BY ITS REGISTRAR,
PRIYADARSINI HILLS P.O, KOTTAYAM - 686 560.
2 VICE CHANCELLOR
MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS P.O,
KOTTAYAM - 686 560.
BY ADV.
SRI. SURIN GEORGE IPE, SC, M.G. UNIVERSITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 38074 OF 2016
2
P.V.KUNHIKRISHNAN, J.
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W.P.(C) No.38074 of 2016
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Dated this the 23rd day of May, 2024
JUDGMENT
When this writ petition came up for
consideration, the learned counsel appearing for the
petitioner submitted that the writ petition can be
closed, granting liberty to agitate the same, if there is
any fresh cause of action to the petitioner. The liberty
is granted.
Therefore, this writ petition is closed.
Sd/-
P.V.KUNHIKRISHNAN
nvj JUDGE
WP(C) NO. 38074 OF 2016
APPENDIX OF WP(C) 38074/2016
PETITIONER EXHIBITS
EXHIBIT P1 PHOTOCOPY OFTHE COMMUNICATION OFTHE
1ST RESPONDENT DATED 13-03-2013
EXHIBIT P2 PHOTOCOPY OF THE REPLY LETTER OF THE
PETITIONER TO THE 1ST RESPONDENT DATED
09-07-2015
EXHIBIT P2(A) PHOTOCOPY OF THE POST ADALAT REVIEW
STATEMENT FOR 2002-2003
EXHIBIT P2(B) PHOTOCOPY OF THE G.O (MS) NO
260/2010/H.EDN DATED 12-03-2012
EXHIBIT P3 PHOTOCOPY OF THE THE G.O(MS)NO
87/2012/H.EDN DATED 12-03-2012
EXHIBIT P4 PHOTOCOPY OF THE STATEMENT OF
WORKLOAD OF BASEELIUS COLLEGE
FORWARDED TO THE 1ST RESPONDENTM
WITH COVERING LETTER DATED 27-03-2015.
EXHIBIT P4(A) PHOTOCOPY OF THE STATEMENT OF
WORKLOAD OF K.G. COLLEGE PAMPANDY
FORWARDED TO THE 1ST RESPONDENT.
EXHIBIT P4(B) PHOTOCOPY OF THE STATEMENT OF
WORKLOAD OF CATHOLICATE COLLEGE
FORWARDED TO THE 1ST RESPONDENT.
EXHIBIT P5 PHOTOCOPY OF THE LETTER DATED 06-05-
2015 OF THE PETITIONER TO THE 1ST
RESPONDENT.
EXHIBIT P6 PHOTOCOPY OF THE LETTER DATED 19-06-
2015 OF THE PETITIONER TO THE 1ST
RESPONDENT.
EXHIBIT P7 PHOTOCOPY OF THE LETTER DATED 18-09-
2015 OF THE PETITIONER TO THE REGISTRAR
OF THE 1ST RESPONDENT..
WP(C) NO. 38074 OF 2016
EXHIBIT P8 PHOTOCOPY OF THE LETTER DATED 03-11-
2015 OF THE PETITIONER TO THE 2ND
RESPONDENT.
EXHIBIT P9 PHOTOCOPY OF THE COVERING LETTER OF
THE PRINCIPAL, BASELIUS COLLEGE
FORWARDING THE WORKLOAD STATEMENT TO
THE 1ST RESPONDENT DATED 15-02-2016
EXHIBIT P10 PHOTOCOPY OF THE COVERING LETTER OF
THE PRINCIPAL K.G. COLLEGE FORWARDING
THE WORKLOAD STATEMENT OT THE 1ST
RESPONDENT DATED 01-02-2016
EXHIBIT P11 PHOTOCOPY OF THE COVERING LETTER OF
THE PRINCIPAL, CATHOLICATE COLLEGE
FORWARDING THE WORKLOAD STATEMENT TO
THE 1ST RESPONDENT DATED 08-02-2016
EXHIBIT P12 PHOTOCOPY OF THE LETTER DATED
15-02-2016 OF THE PETITIONER TO THE 1ST
RESPONDENT.
EXHIBIT P13 PHOTOCOPY OF THE D.O LETTER DATED
15-04-2016 ISSUED BY THE PETITIONER TO
THE 2ND RESPONDENT.
EXHIBIT P13(A) PHOTOCOPY OF THE D.O LETTER DATED
26-07-2016 ISSUED BY THE PETITIONER TO
THE 2ND RESPONDENT.
EXHIBIT P14 PHOTOCOPY OF THE JUDGMENT DATED
15-02-2016 IN WP(C) NO 5564/2016.
RESPONDENTS EXHIBITS :NIL
// TRUE COPY //
PA TO JUDGE
