Kerala High Court
E.A.Radhakrishnan vs Kerala Veterinary And Animal Sciences ... on 23 May, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 23RD DAY OF MAY 2024 / 2ND JYAISHTA, 1946
WP(C) NO. 3240 OF 2016
PETITIONERS:
1 E.A.RADHAKRISHNAN
ASSISTANT EXECUTIVE ENGINEER, INFRASTRUCTURE
DEVELOPMENT WING, CAMP OFFICE, COLLEGE OF
VETERINARY AND ANIMAL SCIENCES, KERALA VETERINARY
AND ANIMAL SCIENCES UNIVERSITY, MANNUTHY,
THRISSUR - 680651
2 BABURAJ K.P.,
ASSISTANT EXECUTIVE ENGINEER, IDW, KERALA
VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
POOKODE, WAYANAD
BY ADVS.
SRI.S.P.ARAVINDAKSHAN PILLAY
SRI.S.A.ANAND
SMT.L.AMMU PILLAI
SMT.L.ANNAPOORNA
SRI.K.A.BALAN
SRI.PETER JOSE CHRISTO
SMT.K.N.REMYA
SMT.N.SANTHA
SRI.V.VARGHESE
RESPONDENTS:
1 KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY
REPRESENTED BY ITS REGISTRAR, POOKKODE, LAKKIDI
P.O., WAYANAD, PIN - 673576
2 KERALA AGRICULTURAL UNIVERISITY
REPRESENTED BY ITS REGISTRAR, VELLANIKKARA,
THRISSUR, PIN - 680
3 FINANCE OFFICER
KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
POOKKODE, LAKKIDI PO, WAYANAD, PIN - 673576
4 JOINT DIRECTOR
OFFICE OF THE JOINT DIRECTOR OF LOCAL FUND AUDIT,
KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY,
POOKKODE, LAKKIDI PO, WAYANAD, PIN - 673576
W.P.(C) No.3240 of 2016
2
5 DIRECTOR
LOCAL FUND AUDIT DEPARTMENT, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN - 695033
6 ADDL.R6. THE SECRETAY TO GOVERNMENT,
FINANCE DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695001 (IS SUO MOTU
IMPLEADED AS ADDL.R6 AS PER ORDER DATED
13.11.2019 IN WPC.)
BY ADVS.
SRI.MILLU DANDAPANI,SC,K.V & A.S. UTY
SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL
UNIVERSITY
SRI.MANU GOVIND, SC, KERALA VETERINARY AND
ANIMAL SCIENCES UNIVERSITY
GOVERNMENT PLEADER
SRI.MILLU DANDAPANISCK.V A.S. UTY
SMT.AYSHA YOUSEFF, SC, KERALA VETERINARY
AND ANIMAL SCIENCES
SRI.B.S.SYAMANTAK, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C) No.3240 of 2016
3
P.V.KUNHIKRISHNAN, J.
------------------------------
W.P.(C)No. 3240 of 2016
----------------------------------------------
Dated this the 23rd day of May, 2024
JUDGMENT
When this Writ petition came up for
consideration, the learned counsel appearing for the
petitioners submitted that, no further order is
necessary in this case and the writ petition can be
closed.
Therefore, this Writ petition is closed.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
DM
APPENDIX OF WP(C) 3240/2016
PETITIONER ANNEXURES
P2 A:TRUE COPY OF THE ANNEXURE I
TABLE SHOWING THE EXISTING AND
CORRESPONDING SCALES OF PAY IN THE
2009 PAY REVISION ORDER
P1:TRUE COPY OF THE ORDER
NO.GA/J1/28336/98 DATED 16.06.1999
OF THE KERALA AGRICULTURAL
UNIVERISITY
P1 A:TRUE COPY OF THE ORDER
NO.GA/JI28336/98 DATED 13.12.99 OF
THE KERALA AGRICULTURAL UNIVERSITY
P2:TRUE COPY OF THE RELEANT
EXTRACT OF THE SCHEME FOR TIME
BOUND HIGHER GRADE PROMOTION IN
THE 2009 PAY REVISION ORDER
P3:TRUE COPY OF THE REPRESENTATION
DATED 31.11.2011 FILED BY THE 1ST
PETITIONER BEFORE THE REGISTRAR,
KVASU
P4:TRUE COPY OF THE SUBMISSION
DATED 30.09.2011 FILED BY THE 1ST
PETITIONER BEFORE THE FINANCE
OFFICER KVASU
P5:TRUE COPY OF THE REPRESENTATION
DATED 29.05.2012 FILED BY THE 1ST
PETITIONER BEFORE THE FINANCE
OFFICER, KVASU
P6:TRUE COPY OF THE LETTER
NO.KVASU/FW (II) 693/2011(I) DATED
25.01.2013 OF THE FINANCE OFFICER,
KVASU
P7:TRUE COPY OF THE REPRESENTATION
DATED 26.12.2012 SUBMITTED BY THE
2ND PETITIONER BEFORE THE FINANCE
OFFICER, KVASU
P8:TRUE COPY OF THE LETTER
NO.LF(KAVU) P1 745/12 DATED
07.09.2012 OF THE JOINT DIRECTOR
OF LOCAL FUND AUDIT, KAU ADDRESSED
TO THE COMPTROLLER OF KAU
P9:TRUE COPY OF THE LETTER DATED
NIL 01.2012 ISSUED FROM THE OFFICE
OF THE ACCOUNTANT GENERAL, INDIAN
AUDIT AND ACOOUNTS DEPARTMENT
P10:TRUE COPY OF THE LETTER DATED
22.09.2011 OF THE ACCOUNTS
OFFICER, OFFICE OF THE ACCOUNTANT
GENERAL, INDIAN AUDIT AND ACCOUNTS
DEPARTMENT
P11:TRUE COPY OF THE
REPRESENTATION DATED 29.04.2013
SUBMITTED BY THE 1ST PETITIONER
BEFORE THE REGISTRAR, KVASU
P12:TRUE COPY OF THE LETTER
NO.KVASU/FO/693/2011 DATED
06.09.2013 OF THE FINANCE OFFICER,
KVASU
P13:TRUE COPY OF THE LETTER
NO.LF/KVASU AUDIT/394/2014 DATED
18.01.2014 OF THE JOINT DIRECTOR,
KVASU
P14:TRUE COPY OF THE LETTER
NO.KVASU/AFO-II/693/2011 DATED
29.05.2014 ALONG WITHOUT ITS
ENCLOSURES THE FINANCE OFFICER,
IVASU
P15:TRUE COPY OF THE
REPRESENTATION DATED 11.06.2014
SUBMITTED BY THE 1ST PETITIONER TO
THE FINANCE OFFICER
P16:TRUE COPY OF THE
REPRESENTATION DATED 24.06.2013
SUBMITTED BY THE 2ND PETITIONER TO
THE REGISTRAR, KVASU
P17:TRUE COPY OF THE LETTER
NO.L.F/991/R2/2014 DATED
25.03.2015 OF THE DIRECTOR, LOCAL
FUND AUDIT DEPARTMENT
P18:TRUE COPY OF THE RELEVANT
EXTRACT OF GO(P) NO.86/2011 /FIN
DATED 26.02.2011
P19:TRUE COPY OF THE
REPRESENTATION DATED 10.10.2006
SUBMITTED BY THE 1ST PETITIONER
BEFORE THE COMPTROLLER KAU
P20:TRUE COPY OF THE ORDER
NO.GA/A3/14191/12 DATED 16.03.2013
OF THE KAU
P21:TRUE COPY OF THE ORDER
NO.GA/A3/30858/11 DATED 03.04.2013
OF THE KAU
RESPONDENTS EXHIBITS: NIL
//TRUE COPY//
PA TO JUDGE
