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Sheffiq Hussain vs State Of Kerala
2024 Latest Caselaw 11993 Ker

Citation : 2024 Latest Caselaw 11993 Ker
Judgement Date : 7 May, 2024

Kerala High Court

Sheffiq Hussain vs State Of Kerala on 7 May, 2024

Author: P Gopinath

Bench: P Gopinath

WA No.653/2024                            1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE GOPINATH P.
                                         &
                     THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
              Tuesday, the 7th day of May 2024 / 17th Vaisakha, 1946
                                WA NO. 653 OF 2024
       AGAINST JUDGMENT DATED 22/02/2024 IN WP(C) 33572/2023 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          SHEFFIQ HUSSAIN, AGED 34 YEARS, S/O HUSSAIN, ZAMZAM MANZIL,
          ZILLACOURT WARD, THATHAMPALLY P O, ALAPPUZHA DISTRICT, PIN-688013,
          IS NOW RESIDING AT HUSSAIN MANZIL, NEAR JAMALUDHEENJUMA MASJID,
          ARRATTUVAZHI P.O, ALAPPUZHA DISTRICT, PIN: 688007, SENIOR GRADE
          ASSISTANT, MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS, KOTTAYAM
          DISTRICT PIN: 686560., PIN - 686560

    BY ADVS.M/S.RAGHUL SUDHEESH, J.LAKSHMI, ELIZABETH MATHEW, AMBILY T.VENU &
    ZAKIYA ISMAIL

   RESPONDENT(S)/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
         SECRETARIAT, THIRUVANATHAPURAM, PIN - 695001
      2. MAHATMA GANDHI UNIVERSITY, REPRESENTED BY REGISTRAR, PRIYADARSINI
         HILLS, KOTTAYAM DISTRICT, PIN - 686560
      3. THE VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY, PRIYADARSINI HILLS,
         KOTTAYAM DISTRICT , PIN - 686560
      4. THE CHANCELLOR, KERALA RAJ BHAWAN , THIRUVANANTHAPURAM DISTRICT, PIN
         - 695099

    BY GOVERNMENT PLEADER for R1

    STANDING COUNSEL for R2 & 3

    SENIOR ADVOCATE SRI. P.SREEKUMAR and STANDING COUNSEL SRI.S.PRASANTH for
    the R4

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment of the Learned Single Judge dated
   22.02.2024 in W.P.(C) No. 33572 of 2023, pending disposal of the Writ
   Appeal.

        This Writ Appeal coming on for orders on 07/05/2024, upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.653/2024                                2/2




                                         ORDER

Post for admission on 23.05.2024.

Sd/- GOPINATH P., JUDGE

Sd/- SYAM KUMAR V.M., JUDGE

07-05-2024 /True Copy/ Assistant Registrar

 
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