Akhil Krishna vs The Secretary Regional Transport ...
2024 Latest Caselaw 11875 Ker

Kerala High Court

Akhil Krishna vs The Secretary Regional Transport ... on 3 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
   FRIDAY, THE 3RD DAY OF MAY 2024 / 13TH VAISAKHA, 1946
                      WP(C) NO. 16856 OF 2024
PETITIONER:

         AKHIL KRISHNA
         AGED 30 YEARS
         S/O KRISHNAKUMAR, MURIYAKKAL HOUSE, ELAMTHURUTHY,
         KUTTANELLUR P.O, THRISSUR, PIN - 680014
         BY ADV K.V.GOPINATHAN NAIR


RESPONDENT:

         THE SECRETARY REGIONAL TRANSPORT AUTHORITY,
         THRISSUR
         CIVIL STATION, AYYANTHOLE P.O,
         THRISSUR, PIN - 680003

OTHER PRESENT:

         GP SRI. ARUN AJAY SHANKAR



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.05.2024,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 16856 OF 2024

                                 - : 2 :-




                          JUDGMENT

Petitioner is a stage carriage operator operating service on the

route Cherumkuzhy-Ayyanthole. The permit is valid till 31.07.2026.

The petitioner preferred Ext.P2 statutory application seeking

replacement of the existing vehicle .

2. The limited prayer of the petitioner is to give a direction to

the respondent to consider and pass orders on Ext.P2.

Having heard the learned counsel for the petitioner and the

learned Government Pleader, this writ petition is disposed of with a

direction to the respondent to consider and pass orders on Ext.P2

statutory application, taking note of Ext.P3, as expeditiously as

possible, within a period of two months from the date of receipt of a

copy of this judgment.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE AS WP(C) NO. 16856 OF 2024

- : 3 :-

APPENDIX OF WP(C) 16856/2024

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PERMIT VALID UP TO 31.07.2026 DATED 27.11.2023 EXHIBIT P2 TRUE COPY OF THE STATUTORY APPLICATION FILED BY THE PETITIONER IN THE PRESCRIBED FORM P.V.A DATED 15.04.2024 EXHIBIT P3 TRUE COPY OF THE COVERING LETTER SUBMITTED ALONG WITH EXHIBIT.P2 DATED 15.04.2024