Kerala High Court
Joshy.N.K vs State Of Kerala on 3 May, 2024
Author: Kauser Edappagath
Bench: Kauser Edappagath
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
FRIDAY, THE 3RD DAY OF MAY 2024 / 13TH VAISAKHA, 1946
WP(C) NO. 16789 OF 2024
PETITIONER:
JOSHY.N.K
AGED 40 YEARS
S/O.KURIEN.N.J, RESIDING AT NAMBUSSERIYIL,
THARIYODE.P.O., WAYANAD, (PRESENTLY EMPLOYED AS OFFICE
CLERK, NIRMALA HIGH SCHOOL, THARIODE.P.O., WAYANAD,
PEN-684124), PIN - 673575
BY ADVS.
G.SANTHOSH KUMAR (P).
FRANCO T.J.
V.R.SASSIDHARAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
DEPARTMENT OF GENERAL EDUCATION, GOVERNMENT SECRETARIAT
(ANNEX), THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR
GENERAL EDUCATION, DIRECTORATE OF GENERAL EDUCATION,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
THE OFFICE OF THE D.D.E, WAYANAD, PIN - 673122
4 THE DISTRICT EDUCATION OFFICER
OFFICE OF THE DEO, WAYANAD, PIN - 673122
5 THE ASSISTANT EDUCATION OFFICER
OFFICE OF THE AEO, OFFICE OF THE AEO, WAYANAD,
PIN - 673592
6 THE MANAGER
NIRMALA HIGH SCHOOL, 8TH MILE, THARIODE.P.O.
WAYANAD, PIN - 673589
WP(C) NO. 16789 OF 2024
2
7 THE HEADMASTER
NIRMALA HIGH SCHOOL, 8TH MILE, THARIODE.P.O.,
WAYANAD, PIN - 673589
BY ADV
SRI.E.G.GORDEN, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 16789 OF 2024
3
JUDGMENT
The petitioner is aggrieved by Ext.P8 Government Order. He
preferred Ext.P10 appeal challenging Ext.P8 before the 1 st
respondent. The limited prayer of the petitioner is to give a
direction to the 1st respondent to dispose of Ext.P10 in a time-bound
manner.
Having heard the learned counsel for the petitioner as well as
the learned Government Pleader, this writ petition is disposed of
with a direction to the 1st respondent to consider and dispose of
Ext.P10 in accordance with law after hearing the petitioner, within a
period of four months.
Sd/-
DR. KAUSER EDAPPAGATH
JUDGE
scs
WP(C) NO. 16789 OF 2024
APPENDIX OF WP(C) 16789/2024
PETITIONER EXHIBITS
Exhibit-P1 TRUE COPY OF THE APPOINTMENT ORDER
BEARING NO.NIL DATED 02-06-2008 ISSUED
TO THE PETITIONER BY THE 6TH
RESPONDENT.
Exhibit-P2 TRUE COPY OF THE PROCEEDINGS OF THE
4TH RESPONDENT ISSUED VIDE ORDER NO.D-
DIS. B1.4098/2008 DATED 15-07-2008.
Exhibit-P3 TRUE COPY OF THE SAID PROCEEDINGS OF
THE 4TH RESPONDENT ISSUED VIDE ORDER
NO.D-DIS/B1/4004/09 DATED 14-09-2009
Exhibit-P4 TRUE COPY OF THE PROCEEDINGS OF THE
4TH RESPONDENT ISSUED VIDE ORDER NO.D-
DIS/B4/4210/2011 DATED 09-08-2011.
Exhibit-P5 TRUE COPY OF THE RELEVANT EXTRACTS OF
THE PACKAGE FOR NON-TEACHING STAFF
ORDERED AS PER G.O.(P) NO.108/13/G.EDN
DATED 25-03-2013 BY THE 1ST
RESPONDENT.
Exhibit-P6 TRUE COPY OF G.O.(RT)
NO.2879/2022/GEDN DATED 10-05-2022
ISSUED IN COMPLIANCE OF THE JUDGMENT
IN W.P(C) NO.8509/2021.
Exhibit-P7 TRUE COPY OF THE JUDGMENT IN W.P.(C)
NO.14725 OF 2021 DATED 13-06-2023.
Exhibit-P8 TRUE COPY OF G.O.(RT)
NO.1078/2024/GEDN DATED 07-02-2024.
Exhibit-P9 TRUE COPY OF G.O.(M.S)
NO.101/2023/GEDN DATED 18-07-2023.
Exhibit-P10 TRUE COPY OF THE REPRESENTATION DATED
22/04/2024 OF THE APPEAL PREFERRED
BEFORE THE 1ST RESPONDENT WITH COPY
SERVED TO 3RD AND 4TH RESPONDENTS.
