Shamjith.K vs The Thahasildar And Executive ...
2024 Latest Caselaw 8929 Ker

Kerala High Court

Shamjith.K vs The Thahasildar And Executive ... on 27 March, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                        WP(C) NO. 10792 OF 2024
PETITIONER:

          SHAMJITH.K
          AGED 36 YEARS
          S/O NARAYANAN,AKKARAKKARAN HOUSE KANDAMGALI,
          PAYYANNURAMSOMDESOM PAYYANNUR (P.O), KANNUR DISTRICT.,
          PIN - 670307

          BY ADVS.
          P.S.BINU
          K.SEENA


RESPONDENT:

          THE THAHASILDAR AND EXECUTIVE MAGISTRATE
          TALUK OFFICE,PAYYANNUR TALUK PAYYANNUR.P.O, KANNUR
          DISTRICT, PIN - 670307


OTHER PRESENT:

          GP - AJITH VISWANATHAN




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C).No.10792 of 2024               2

                     VIJU ABRAHAM,J
                  -------------------
               W.P.(C).No.10792 of 2024
           ---------------------------------
         Dated this the 27th day of March, 2024

                             JUDGMENT

Petitioner has approached this Court seeking a

direction to the respondent to consider and pass

orders on Ext.P2 application for renewal of

Explosive licence.

2. The learned Government Pleader upon

instructions submitted that the application is

being process, appropriate orders will be passed

without much delay.

After hearing both sides, I am inclined to

dispose of the writ petition with a direction to

the respondent to consider Ext.P2 application and

pass appropriate orders thereon, in accordance

with law within an outer limit of one week from

the date of receipt of a copy of the judgment.

sd/-

VIJU ABRAHAM, JUDGE

pm

APPENDIX OF WP(C) 10792/2024

PETITIONER'S EXHIBITS

Exhibit P1 COPY OF THE LICENCE ISSUED BY THE ADDITIONAL DISTRICT MAGISTRATE, KANNUR DATED 05.04.2022

Exhibit P2 COPY OF THE RENEWAL APPLICATION IN FORM RE-I FILED BEFORE THE RESPONDENT DATED 06.03.2023

Exhibit P3 COPY OF THE RECEIPT ISSUED FROM THE SUB TREASURY, PAYYANNUR DATED 02.03.3023

Exhibit P4 COPY OF THE ENQUIRY REPORT SUBMITTED BY THE SHO, PAYYANNUR BEFORE THE RESPONDENT DATED 15.03.2023