Litty.C.J vs Febin P.Jose
2024 Latest Caselaw 8906 Ker

Kerala High Court

Litty.C.J vs Febin P.Jose on 27 March, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                    TR.P(C) NO. 90 OF 2024
  AGAINST THE ORDER/JUDGMENT DATED IN OP NO.1507 OF 2023 OF
                  FAMILY COURT, IRINJALAKUDA
PETITIONERS/PETITIONERS:
    1    LITTY.C.J
         AGED 34 YEARS
         W/O.FEBIN P.JOSE & D/O. C.D.JOHNY,
         CHERANGADAN HOUSE, MATTATHOOR VILLAGE,
         ETHUPPADAM DESOM, MATTATHOOR P.O.,
         KODAKARA VIA, CHALAKKUDY TALUK,
         THRISSUR DISTRICT-., PIN - 680684
    2    FIDAL JOSE FEBIN
         AGED 6 YEARS, S/O.FEBIN.P.JOSE,
         CHERANGADAN HOUSE, MATTATHOOR VILLAGE,
         ETHUPPADAM DESOM, MATTATHOOR P.O.,
         KODAKARA VIA, CHALAKKUDY TALUK,
         THRISSUR DISTRICT-,
         REPRESENTED BY HIS MOTHER
         SMT. LITTY.C.J, PIN - 680684
    3    LIYANDRA LISSY FEBIN
         AGED 1 YEARS, D/O.FEBIN P.JOSE,
         CHERANGADAN HOUSE, MATTATHOOR VILLAGE,
         ETHUPPADAM DESOM, MATTATHOOR P.O.,
         KODAKARA VIA, CHALAKKUDY TALUK,
         THRISSUR DISTRICT-,
         REPRESENTED BY HER MOTHER
         SMT. LITTY.C.J ., PIN - 680684
         BY ADVS.
         SANTHOSH P.PODUVAL
         R.RAJITHA
         CHITHRA S.BABU


RESPONDENTS/RESPONDENTS:

    1    FEBIN P.JOSE
         AGED 37 YEARS, S/O JOSEKUTTY. T.F.,
         THENGUMTHOTTATHIL HOUSE,
         KALOOR VILLAGE, KALOOR DESOM, PONNOTH ROAD,
         PALLIPARAMBU LANE, KALOOR P.O., KANAYANNUR
         TALUK, .ERNAKULAM DISTRICT-., PIN - 682017
 Tr.P.(C) No. 90/2024


                               ..2..


      2      JOSEKUTTY T.F
             AGED 71 YEARS, S/O. FRANCIS,
             THENGUMTHOTTATHIL HOUSE,
             KALOOR VILLAGE, KALOOR DESOM,
             PONNOTH ROAD, PALLIPARAMBU LANE,
             KALOOR P.O., KANAYANNUR TALUK, .
             ERNAKULAM DISTRICT-, PIN - 682017
      3      ROSELY PAUL
             AGED 71 YEARS, W/O.JOSEKUTTY T.F
             THENGUMTHOTTATHIL HOUSE, KALOOR VILLAGE,
             KALOOR DESOM, PONNOTH ROAD,
             PALLIPARAMBU LANE, KALOOR P.O.,
             KANAYANNUR TALUK,
             ERNAKULAM DISTRICT-, PIN - 682017
      4      FENIL .F.JOSE
             AGED 39 YEARS, S/O.JOSEKUTTY.T.F.,
             THENGUMTHOTTATHIL HOUSE,
             KALOOR VILLAGE, KALOOR DESOM,
             PONNOTH ROAD, PALLIPARAMBU LANE,
             KALOOR P.O., KANAYANNUR TALUK,
             ERNAKULAM DISTRICT-, PIN - 682017

             BY ADVS.
             GISA SUSAN THOMAS
             A.R.DIVYA(K/724/2006)
             V.VIDJEALATCHOUMY(K/66/2016)
             DANA MOHAN VARGHESE(K/001811/2022)
             NEERAJ M.S.(K/003845/2023)
             ATHUL G.T.(K/003944/2023)

     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.03.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Tr.P.(C) No. 90/2024


                                    ..3..


                               ORDER

This Transfer Petition has been filed to transfer O.P.No.1507/2023

pending before the Family Court, Irinjalakuda to the Family Court,

Thrissur.

2. Advocate Gisa Susan Thomas, the learned counsel appearing

for the respondents fairly conceded that the respondents have no

objection in allowing the transfer petition and transferring

O.P.No.1507/2023 to the Family Court, Thrissur.

Hence, the transfer petition is allowed. O.P.No.1507/2023 pending

before the Family Court, Irinjalakuda is withdrawn and transferred to

Family Court, Thrissur for trial and disposal.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE APA

..4..

APPENDIX OF TR.P(C) 90/2024

PETITIONER ANNEXURES ANNEXURE -A A COPY OF PETITION IN O.P. 1507/2023 BEFORE THE FAMILY COURT, IRINJALAKKUDA ANNEXURE -B A COPY OF PETITION IN CIVIL CASE NO.6/2023 BEFORE THE FAMILY COURT, BILASPUR(C.G.) ANNEXURE -C A COPY OF ORDER DATED 11/10/2023 IN TRANSFER PETITION ( C ) NO. 2003/2023 OF HON'BLE SUPREME COURT OF INDIA