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Hindustan China Clay Works Labour Union ... vs State Of Kerala
2024 Latest Caselaw 8887 Ker

Citation : 2024 Latest Caselaw 8887 Ker
Judgement Date : 27 March, 2024

Kerala High Court

Hindustan China Clay Works Labour Union ... vs State Of Kerala on 27 March, 2024

Author: P Gopinath

Bench: P Gopinath

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                        WP(C) NO. 6493 OF 2015
PETITIONERS:

    1     HINDUSTAN CHINA CLAY WORKS LABOUR UNION (CITU)
          REGISTRATION NO. 1980/55, UPPILIIKAI P.O.,
          NILEESHWARAM, KASARAGOD - 671 314,
          REPRESENTED BY ITS SECRETARY P. KRISHNAN,
          S/O. LATE P. AMBU, PANATHUR HOUSE, MENIKOTTA,
          UPPILIKAI P.O., NILESHWARAM-671 314.

    2     HINDUSTAN CHINA CLAY WORKS NATIONAL LABOUR UNION
          (INTUC), REG NO.30/1969,
          VENGARA P.O., KANNUR - 670 305,
          REPRESENTED BY ITS SECRETARY U. KRISHNAN,
          S/O. GOVINDAN, UNNIPARAVAN, VENGARA P.O.,
          KANNUR - 670 305.

    3     THE HINDUSTAN CHINA CLAY LABOUR UNION (CITU)
          REG.NO. 2135, VENGARA P.O., VIA PAYANGADI R.S,
          KANNUR - 670 306, REPRESENTED BY ITS SECRETARY,
          V.K.RAJEEVAN, S/O. KANNAN, PAAKAVALAPIL, THAVAM P.O.,
          CHERUKUNAM, KANNUR- 670 301.

    4     KERALA CLAYS AND CERAMICS STAFF ASSOCIATION (CITU)
          REG. NO. 14505/2014, PAPPINISSERI, KANNUR-670 561,
          REPRESENTED BY ITS SECRETARY, K. RAMESAN,
          AGED 51 YEARS, S/O. NARAYANAN, KOVUPRAVAMAN HOUSE,
          THAVAM P.O., CHERUKUNAM, KANNUR- 670 301.

          BY ADVS.
               SRI.R.SANJITH
               SMT.C.S.SINDHU KRISHNAH



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY HOME, THE SECRETARY,
          THIRUVANANTHAPURAM -659 001.

    2     THE DISTRICT POLICE CHIEF
          KASARAGOD - 671 121.
 W.P(C).No.6493/2015                       2

     3      CIRCLE INSPECTOR OF POLICE
            NEELESHWAR P.O., KASARAGOD - 671 314.

     4      SUB INSPECTOR OF POLICE
            NEELESHWAR P.O., KASARAGOD - 671 314.

     5      KERALA CLAYS AND CERAMICS PRODUCTS LIMITED
            CLAY HOUSE, PAPPNISSERY, MANGATTUPARAMBA,
            KERALA - 670 567,
            REPRESENTED BY ITS MANAGING DIRECTOR.

     6      O.M. BALAKRISHNAN
            COVENER, SARVAKAKSHI JANAKEEYA SAMITHI,
            RESIDING AT KALICHAMARAM, KARINDALAM P.O.,
            NEELESHWAR P.O., KASARAGOD - 671 314.

     7      K.K. NARAYANAN
            TREASURER, SARVAKAKSHI JANAKEEYA SAMITHI,
            KUMBALAPALLI HOUSE, KARINDALAM P.O.,
            NEELESHWAR - 671 314.

     *8     ADDL.R8 THE CHIEF CONTROLLER OF MINES
            OFFICE OF THE CHIEF CONTROLLER OF MINES,
            INDIAN BUREAU OF MINES, MINISTRY OF MINES,
            GOVERNMENT OF INDIA.

            *(ADDL.R8 IS SUOMOTU IMPLEADED AS PER ORDER DATED
            13.03.2015 IN WP(C))

            BY ADVS.
                 SRI.ARUN AJAY SHANKAR, ASSISTANT SOLICITOR
            GENERAL OF INNDIA
                 SRI.JAWAHAR JOSE
                 SRI. VENUGOPAL V (GP)




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   27.03.2024,      THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P(C).No.6493/2015              3




                      JUDGMENT

When this matter is taken up for consideration today,

learned counsel appearing for the petitioners submits that the

matter has become infructuous.

Accordingly, the Writ Petition will stand dismissed as

infructuous.

Sd/-

GOPINATH P. JUDGE

ats

 
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