M/S. Muthoot Vehicle And Asset Finance ... vs State Police Chief
2024 Latest Caselaw 8842 Ker

Kerala High Court

M/S. Muthoot Vehicle And Asset Finance ... vs State Police Chief on 27 March, 2024

Author: P Gopinath

Bench: P Gopinath

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                        WP(C) NO. 26739 OF 2019
PETITIONER/S:

          M/S. MUTHOOT VEHICLE AND ASSET FINANCE LIMITED
          FIRST FLOOR, MUTHOOT CHAMBERS, KOTTARAKARA, KOLLAM,
          REPRESENTED BY ITS BRANCH MANAGER PRAVEEN V.V, S/O.
          VISWANATHAN NAIR, AGED 39 YEARS, KOUSTHUBHAM,
          THRIKKANNAMANGAL, KOTTARAKARA P.O, KOLLAM

          BY ADV SABU S.KALLARAMOOLA

RESPONDENT/S:

    1     STATE POLICE CHIEF
          POLICE HEAD QUARTERS, VAZHUTHACAUD, THIRUVANANTHAPURAM
          695 014

    2     DISTRICT POLICE CHIEF,
          OFFICE OF KOLLAM DISTRICT POLICE, KOLLAM RURAL, KOLLAM
          679 335

    3     STATION HOUSE OFFICER,
          KOTTARAKARA POLICE STATION, KOTTARAKARA, KOLLAM 691 506

    4     NON BANKING AND PRIVATE FINANCE EMPLOYEES ASSOCIATION
          (CITU)
          M/S. MUTHOOT FINANCE, KOLLAM 691 001, REP BY ITS
          SECRETARY

    5     THE CONVENER,
          C.I.T.U, NEAR GOVT. HOSPITAL KOTTARAKARA, , KOLLAM 691
          506

    6     THE DISTRICT LABOUR OFFICER,
          OFFICE OF DLO, CIVIL STATION, KOLLAM 691 013

          SRI. VENUGOPAL V (GOVT. PLEADER)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.26739/2019                 -2-


                               JUDGMENT

Learned counsel for the petitioner submits that this writ petition has

become infructuous.

Accordingly this writ petition is dismissed as infructuous.

Sd/-

GOPINATH P. JUDGE

AMG

APPENDIX OF WP(C) 26739/2019

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF CERTIFICATE OF REGISTRATION ISSUED BY RESERVE BANK OF INDIA.

EXHIBIT P2 TRUE COPY OF CERTIFICATE OF INCORPORATION CONSEQUENT TO CHANGE OF NAME ISSUED BY REGISTRAR OF COMPANIES

EXHIBIT P3 TRUE COPY OF COMPLAINT DATED 27-09-2019 FILED BEFORE THE 2ND RESPONDENT

EXHIBIT P4 TRUE COPY OF THE RECEIPT ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT

EXHIBIT P5 TRUE COPY OF THE ORDER DATED 30-09-2019 IN