K P Murukadas vs The District Collector
2024 Latest Caselaw 8841 Ker

Kerala High Court

K P Murukadas vs The District Collector on 27 March, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                  &
           THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
    WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                          WA NO. 462 OF 2024
AGAINST THE JUDGMENT DATED 25.03.2024 IN WP(C) NO.12495 OF 2024 OF
                         HIGH COURT OF KERALA
APPELLANT/S:

          K P MURUKADAS
          AGED 66 YEARS
          PRESIDENT, KATTUSSERY VELA COMMITTEE, PULYAKODU HOUSE,
          KATTUSSERY POST, ALATHUR, PALAKKAD, PIN - 678542
          BY ADVS.
          K.H.ASIF
          C.A.MAJEED
          MOLTY MAJEED
          P.B.UNNIKRISHNAN NAIR
          SHERIN BIJU


RESPONDENT(S) :

    1     THE DISTRICT COLLECTOR
          COLLECTORATE, KENATHUPARAMBU,
          KUNATHURMEDU, PALAKKAD, PIN - 678013
    2     THE DISTRICT POLICE CHIEF
          OFFICE OF THE DISTRICT POLICE CHIEF,
          YAKKARA ROAD, NEAR KSRTC BUS STAND,
          PALAKKAD, KERALA, PIN - 678014
    3     ADDITIONAL DISTRICT MAGISTRATE
          COLLECTORATE, KENATHUPARAMBU,
          KUNATHURMEDU, PALAKKAD, PIN - 678013
    4     THE TAHSILDAR
          TALUK OFFICE, COURT ROAD, ALATHUR,
          PALAKKAD, PIN - 678541
    5     THE VILLAGE OFFICER
          VILLAGE OFFICE, COURT ROAD, ALATHUR,
          PALAKKAD, PIN - 678541
    6     THE SECRETARY
          DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION,
          MINISTRY OF COMMERCE AND INDUSTRY,
          UDYOGBHAVAN, NEW DELHI,
          PIN - 110011
 WA No.462 of 2024
                                          2

       7        THE DEPUTY CHEIF CONTROLLER OF EXPLOSIVES
                PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION
                (PESO), KENDRIYABHAVAN, KAKKANAD,
                ERNAKULAM, PIN - 682037
                BY SRI.K.S.PRINJITH KUMAR, CGC
        THIS        WRIT    APPEAL   HAVING     COME   UP    FOR    ADMISSION   ON
27.03.2024,           THE    COURT   ON   THE     SAME      DAY    DELIVERED    THE
FOLLOWING:
 WA No.462 of 2024
                                 3




                          JUDGMENT

A.Muhamed Mustaque, J.

Making the interim order as absolute, the writ

appeal stands closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

M.A.ABDUL HAKHIM JUDGE rkj

PETITIONER ANNEXURES Annexure.A-1 TRUE COPY OF THE PHOTOGRAPHS OF THE SITE WERE THE PROPOSED FIREWORKS IS TO BE CARRIED OUT