Kerala High Court
Sukumaran P vs Kerala Institute Of Tourism And Travel ... on 27 March, 2024
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
CON.CASE(C) NO. 1562 OF 2015
AGAINST THE ORDER/JUDGMENT DATED 07.07.2015 IN WPC NO.20342 OF
2015 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS IN THE WRIT PETITION:
1 SUKUMARAN P.
AGED 55 YEARS
S/O.PARAMESWARAN NAIR, RESIDING AT TC 20/298,
MELARANOOR, KARAMANA, THIRUVANANTHAPURAM.
2 K.V. RAJENDRAN
AGED 49 YEARS
S/O KRISHNAN NAIR, GARDNER, KERALA INSTITUTE OF
TOURISM TRAVEL STUDIES, THYCADU, THIRUVANANTHAPURAM
3 PRAMOD K.K
AGED 31 YEARS
S/O DAMODARAN, DRIVER: KERALA INSTITUTE OF TOURISM
TRAVEL STUDIES, THYCADU, THIRUVANANTHAPURAM
4 SHIBU D.S
AGED 32 YEARS
S/O STEEPHEN, SWEEPER: KERALA INSTITUTE OF TOURISM
TRAVEL STUDIES, THYCADU, THIRUVANANTHAPURAM
5 VINITHA
AGED 46 YEARS
W/O VENUGOPALAN NAIR, ADMINISTATIVE STAFF: KERALA
INSTITUTE OF TOURISM TRAVEL STUDIES, THYCADU,
THIRUVANANTHAPURAM
6 NIRUBA SETHUKUMARY
LIBRARIAN: KERALA INSTITUTE OF TOURISM TRAVEL STUDIES,
THYCADU, THIRUVANANTHAPURAM
7 MINI P
AGED 49 YEARS
W/O MOHAN PILLAI, CONFIDENTIAL ASSISTATANT: KERALA
INSTITUTE OF TOURISM TRAVEL STUDIES, THYCADU,
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Cont.Case(C).No.1562 of 2015
THIRUVANANTHAPURAM
8 ANUMOL K.S.
AGED 33 YEARS
W/O AJITH R.T. RECEPTIONIST: KERALA INSTITUTE OF
TOURISM TRAVEL STUDIES, THYCADU, THIRUVANANTHAPURAM
9 MANIKANDAN
AGED 52 YEARS
S/O P. NATARAJAN CHETTIYAR, MESSENGER: KERALA
INSTITUTE OF TOURISM TRAVEL STUDIES, THYCADU,
THIRUVANANTHAPURAM
10 S. INDUKEKHA
AGED 32 YEARS
W/O SELIN RAJAN, ACCOUNTANT: KERALA INSTITUTE OF
TOURISM TRAVEL STUDIES, THYCADU, THIRUVANANTHAPURAM
11 SOMAN D.
S/O DAMODARAN NADAR, ADMINISTRATIVE STAFF: KERALA
INSTITUTE OF TOURISM TRAVEL STUDIES, THYCADU,
THIRUVANANTHAPURAM54
BY ADVS.
SRI.V.N.GOPALAKRISHNAN NAIR
SRI.ARUN GOPALAKRISHNAN
SRI.A.CHANDRA BABU
SRI.G.VARUN
RESPONDENTS/RESPONDENTS IN THE WRIT PETITION:
1 KERALA INSTITUTE OF TOURISM AND TRAVEL STUDIES
(AGE NOT KNOWN TO THE PETITIONER), KERALA INSTITUTE
OF TOURISM AND TRAVEL STUDIES,THYCADU,
THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS
DIRECTOR.
2 KAMAVARDHANA RAO
(AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER),
KERALA TOURISM DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM-695 001, REPRESENTED BY ITS
SECRETARY.
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Cont.Case(C).No.1562 of 2015
BY SR.GOVT.PLEADER SMT.VINEETHA B
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.03.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
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Cont.Case(C).No.1562 of 2015
JUDGMENT
It is submitted by the learned Government Pleader, on
instructions, that the directions in the judgment dated 07.07.2015 in
W.P.(C).No.20342 of 2015 have been complied with by passing an order
dated 26.11.2015. This submission is recorded and the Contempt of
Court Case is closed.
Sd/-
DR. A.K.JAYASANKARAN NAMBIAR
JUDGE
mns
