Kerala High Court
K.I.Varghese vs Kumily Grama Panchayat on 27 March, 2024
WP(C) NO. 5745 OF 2017
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE S.MANU
WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
WP(C) NO. 5745 OF 2017
PETITIONER/S:
K.I.VARGHESE
AGED 74 YEARS
AGED 74 YEARS,S/O.ITTIAVIRAH, MANAGING
PARTNER,M/S.KIZHAKKETHALAKKAL ROCKS,ATTAPPALLAM (PO),
KUMILY,IDUKKI DISTRICT.
BY ADV SRI.JOBI JOSE KONDODY
RESPONDENT/S:
1 KUMILY GRAMA PANCHAYAT
REPRESENTED BY ITS SECRETARY,KUMILY GRAMA PANCHAYAT
OFFICE,KUMILY (PO),IDUKKI DISTRICT-685 509.
2 THE SECRETARY
KUMILY GRAMA PANCHAYAT,KUMILY GRAMA PANCHAYAT
OFFICE,KUMILY (PO), IDUKKI DISTRICT - 685 509.
BY ADV SRI. LIJI J. VADAKKEDOM, SC, KUMILY GRAMA
PANCHAYAT
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 5745 OF 2017
2
JUDGMENT
Dated this the 27TH day of March 2024
Learned Counsel for the petitioner submitted that the
matter has become infructuous.
Accordingly, this writ petition is dismissed as infructuous.
Sd/
S.MANU, JUDGE
jm/
WP(C) NO. 5745 OF 2017
APPENDIX OF WP(C) 5745/2017
PETITIONER EXHIBITS
EXHIBIT-P1: A TRUE COPY OF THE QUARRYING LEASE GRANTED BY
THE STATE GOVERNMENT TO THE PETITIONER DATED
26.09.2011.
EXHIBIT-P2: A TRUE COPY OF THE CONSENT TO OPERATE OF
EXHIBIT P1 QUARRY ISSUED ON 24.05.2016 VALID
UPTO 12.08.2017 ISSUED BY THE KERALA STATE
POLLUTION CONTROL BOARD TO THE PETITIONER.
EXHIBIT-P3: A TRUE COPY OF THE INTEGRATED CONSENT TO
OPERATE-RENEWAL ISSUED BY THE KERALA STATE
POLLUTION CONTROL BOARD TO THE PETITIONER TO
OPERATE HIS CRUSHER UNIT ON 10.07.2015 VALID
UP TO 30.06.2018.
EXHIBIT-P4: A TRUE COPY OF THE D & O LICENSE DATED
12.04.2016 GRANTED BY THE SECOND RESPONDENT
TO THE PETITIONER FOR THE FINACIAL YERA 2016-
2017 FOR OPERATING THE QUARRY OF THE
PETITIONER.
EXHIBIT-P5: A TRUE COPY OF THE D & O LICENSE DATED
04.04.2016 GRANTED BY THE SECOND RESPONDENT
TO THE PETITIONER FOR OPERATING HIS CRUSHER
UNIT FOR THE FINANCIAL YEAR 2016-2017.
EXHIBIT-P6: A TRUE COPY OF THE APPLICATION DATED
10.01.2017 SUBMITTED BY THE PETITIONER BEFORE
THE SECOND RESPONDENT FOR RENEWAL OF EXHIBIT
P4 D & O LICENSE.
EXHIBIT-P7: A TRUE COPY OF THE APPLICATION DATED
10.01.2017 SUBMITTED BY THE PETITIONER BEFORE
THE SECOND RESPONDENT FOR RENEWAL OF EXHIBIT
P5 D & O LICENSE.
EXHIBIT-P8: A TRUE COPY OF THE ORDER DATED 08.02.2017
PASSED BY THE SECOND RESPONDENT ON EXHIBIT P6
APPLICATION.
WP(C) NO. 5745 OF 2017
EXHIBIT-P9: A TRUE COPY OF THE ORDER DATED 08.02.2017
PASSED BY THE SECOND RESPONDENT ON EXHIBIT P7
APPLICATION.
EXHIBIT-P10: A TRUE COPY OF THE INFORMATION SOUGHT FOR BY
MR.SAJI ULAHANNAN UNDER THE RTI ACT BERORE
THE DEPUTY DIRECTOR OF PANCHAYAT, IDUKKI,
DATED 04.02.2016.
EXHIBIT-P11: A TRUE COPY OF THE REPLY GIVEN BY THE
PANCHAYAT ASSISTANT DIRECTOR TO EXHIBIT P10
ON 08.02.2016.
EXHIBIT-P12: A TRUE COPY OF THE D&O LICENSE DATED
07.04.2016 VALID UP TO 31.03.2021 ISSUED BY
THE KONNATHADY GRAMA PANCHAYAT TO MR.SAJI
ULAHANNAN.
EXHIBIT-P13: A TRUE COPY OF THE D & O LICENSE DATED
23.04.2015 TILL 31.03.2020 GRANTED TO
MR.N.ABDUL RASHID BY THE VETTATHOOR GRAMA
PANCHAYAT.
