Kerala High Court
Bharata Matha School Of Legal Studies vs The Mahatma Gandhi University on 27 March, 2024
WP(C) NO. 3508 OF 2017
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE S.MANU
WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
WP(C) NO. 3508 OF 2017
PETITIONER/S:
BHARATA MATHA SCHOOL OF LEGAL STUDIES
CHOONDY, ALUVA, ERNAKULAM DISTRICT - 683 112,
REPRESENTED BY ITS EXECUTIVE DIRECTOR FR.JOSHY PUTHUVA,
AGED 42, S/O.OUSEPH, PUTHUVA HOUSE, THALORE, MOOKANOOR
VILLAGE (TALUK, ERNAKULAM, NOW RESIDING AT MAJOR
ARCHBISHIP'S HOUSE, KOVILVATTOM DESOM, ERNAKULAM
VILLAGE, KANAYANNUR TALUK, ERNAKULAM DISTRICT - 682
031.
BY ADVS.
SRI.JOHNSON MANAYANI
SRI.JEEVAN MATHEW MANAYANI
RESPONDENT/S:
1 THE MAHATMA GANDHI UNIVERSITY
PRIYADARSHINI HILLS, ATHIRAMPUZHA P.O., KOTTAYAM
DISTRICT - 686 560, REPRESENTED BY ITS REGISTRAR.
2 THE VICE CHANCELLOR
THE MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS,
ATHIRAMPUZHA P.O., KOTTAYAM DISTRICT - 686 560.
3 THE BAR COUNCIL OF KERALA
HIGH COURT CAMPUS, ERNAKULAM - 682 031, REPRESENTED BY
ITS SECRETARY.
4 THE DIRECTOR
THE KERALA STATE HIGHER EDUCATION COUNCIL, SCIENCE AND
TECHNOLOGY, MUSEUM CAMPUS, VIKAS BHAVAN P.O., P.M.G.,
TRIVANDRUM - 695 033.
5 COMMISSIONER FOR ENTRANCE EXAMINATION
VTH FLOOR, HOUSING BOARD BUILDINGS, SANTHI NAGAR,
WP(C) NO. 3508 OF 2017
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TRIVANDRUM - 695 001.
6 STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO HIGHER EDUCATION,
SECRETARIAT, TRIVANDRUM - 695 001.
7 BAR COUNCIL OF INDIA
REPRESENTED BY ITS SECRETARY, AVENUE INSTITUTIONAL
AREA, NEW DELHI - 110 002.
BY ADVS.
SHRI.ASOK M. CHERIAN, SC, M.G. UNIVERSITY
GRASHIOUS KURIAKOSE (SR.)
T.T.RAKESH
OTHER PRESENT:
SRI. E. C. BINEESH - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3508 OF 2017
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JUDGMENT
Dated this the 27TH day of March 2024
Learned Counsel for the petitioner submitted that the
matter has become infructuous.
Accordingly, this writ petition is dismissed as infructuous.
Sd/
S.MANU, JUDGE
jm/
WP(C) NO. 3508 OF 2017
APPENDIX OF WP(C) 3508/2017
PETITIONER EXHIBITS
EXHIBIT P1. THE TRUE COPY OF APPROVAL OF AFFLIATION
ISSUED TO THE PETITIONER BY THE BAR COUNCIL
OF INDIA DATED 21.07.2015.
EXHIBIT P2. THE TRUE COPY OF THE NON-OBJECTION
CERTIFICATE ISSUED BY THE GOVT. DATED
21.04.2016.
EXHIBIT P3. THE TRUE COPY OF THE PROCEEDINGS OF THE 1ST
RESPONDENT DATED 09.05.2016.
EXHIBIT P4. THE TRUE COPY OF THE ORDER DATED 23.08.2016
OF THE 1ST RESPONDENT GRANTING PROVISIONAL
EXTENSION OF AFFILIATION AND INSPECTION
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5. THE TRUE COPY OF THE FORMAL ORDER OF
EXTENSION AND AFFILIATION ISSUED BY THE 1ST
RESPONDENT DATED 03.09.2016.
EXHIBIT P6. THE TRUE COPY OF THE JUDGMENT IN WP(C)
30479/2016 DATED 23.09.2016.
EXHIBIT P7. THE TRUE COPY OF THE INTERIM ORDER DATED
10.11.2011 IN WP(C) 35811/2016 OF THE HON'BLE
HIGH COURT.
EXHIBIT P8. THE TRUE COPY OF THE LETTER ISSUED BY THE 1ST
RESPONDENT TO THE PRINCIPAL OF THE
PETITIONER'S COLLEGE DATED 14.11.2016.
EXHIBIT P9. TRUE COPY OF THE ORDER OF THE 6TH RESPONDENT,
DATED 25.11.2016 BEARING NO.G.O(RT)
NO.3228/2016/H.EDN.
EXHIBIT P10. THE TRUE COPY OF THE GOVT. ORDER DATED
22.08.2016.
EXHIBIT P11. TRUE COPY OF PETITION WITH AFFIDAVIT BEARING
NO.I.A.NO.51/2017 IN WP(C) 38815/2016 FILED
WP(C) NO. 3508 OF 2017
BEFORE THE HON'BLE HIGH COURT.
EXHIBIT P12. THE TRUE COPY OF THE ORDER OF THE 1ST
RESPONDENT DATED 12.01.2017.
EXHIBIT P13. THE TRUE COPY OF THE ORDER OF THE 7TH
RESPONDENT, DATED 21.01.2017.
EXHIBIT P14. THE TRUE COPY OF THE UNDERTAKING SUBMITTED BY
THE PETITIONER BEFORE THE 7TH RESPONDENT
DATED 24.01.2017.
EXHIBIT P15. THE TRUE COPY FOR DEMAND DRAFT FOR RS.2.50
LAKHS FOR THE REMITTANCE.
EXHIBIT P16. THE TRUE COPY OF THE APPLICATION FILED BY THE
PETITIONER BEFORE THE 5TH RESPONDENT, DATED
24.01.2017.
