Indira N vs Kerala State Electricity Board
2024 Latest Caselaw 8744 Ker

Kerala High Court

Indira N vs Kerala State Electricity Board on 27 March, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR. JUSTICE S.MANU
    WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
                         WP(C) NO. 3900 OF 2017
PETITIONER/S:

          INDIRA N.
          AGED 51 YEARS
          SENIOR ASSISTANTELECTRICAL SECTION,KSEB
          LTDKOZHIINJAMPARAPALAKKAD 678 554

          BY ADVS.
          SRI.KALEESWARAM RAJ
          KUM.A.ARUNA



RESPONDENT/S:

    1     KERALA STATE ELECTRICITY BOARD
          REPRESENTED BY MANAGING DIRECTORKERALA STATE
          ELECTRICITY BOARDVAIDYUTHI BHAVAN, THIRUVANANTHAPURAM
          695 001

    2     THE CHAIRMAN MANAGING DIRECTOR
          KERALA STATE ELECTRICITY BOARDVAIDYUTHI BHAVAN,
          THIRUVANANTHAPURAM 695 001

    3     THE CHIEF ENGINEERHRM
          KERALA STATE ELECTRICITY BOARDVAIDYUTHI BHAVAN,
          THIRUVANANTHAPURAM 695 001

    4     THE DEPUTY CHIEF ENGINEER
          ELECTRICAL CIRCLE,KOTTARAKARA 691 506


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                   JUDGMENT

Dated this the 27TH day of March 2024

Learned Counsel for the petitioner submitted that the

petitioner is no more in service.

In view of the above submission, this writ petition is

dismissed as infructuous.

Sd/

S.MANU, JUDGE

jm/ APPENDIX OF WP(C) 3900/2017

PETITIONER EXHIBITS

EXHIBIT P1 A COPY OF THE MINUTES OF THE BOARD EETING HELD ON 27-07-2016

EXHIBIT P2 A COPY OF THE GENERAL TRANSFER ORDER DATED 9- 9-2016

EXHIBIT P3 A COPY OF THE JUDGMENT DATED 22-09-2016 IN WRIT PETITION NO 30828,30897,30898/2016

EXHIBIT P4 COPY OF THE RELEVANT PART OF THE TRANSFER GUIDELINES

EXHIBIT P5 A COPY OF THE REPRESENTATION DATED 27-09-2016

EXHIBIT P6 A COPY OF THE HEARING NOTE

EXHIBIT P7 A COPY OF THE ORDER DATED 11-11-2016

EXHIBIT P8 A COPY OF THE OBJECTION DATED 28-09-2016

EXHIBIT P9 A COPY OF THE JUDGMENT DATED 18-11-2016 IN

EXHIBIT P10 A COPY OF THE ORDER DATED 25-1-2017 ISSUED BY THE 3RD RESPONDENT

EXHIBIT P11 A COPY OF THE ORDER DATED 15-06-2015

EXHIBIT P12 A COPY OF THE REPRESENTATION DATED 30-01-2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT