Kerala High Court
Sajeev K vs The Kannur Municipal Corporation on 27 March, 2024
W.P(C) No.10103/24 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
WEDNESDAY, THE 27TH DAY OF MARCH 2024 / 7TH CHAITHRA, 1946
WP(C) NO. 10103 OF 2024
PETITIONER/S:
1 SAJEEV K
AGED 52 YEARS
S/O. JANARDHANAN, KALABHAM HOUSE, EDAKKAD P.O, KANNUR
DISTRICT, PIN - 670007
2 SALEEM P K
AGED 42 YEARS
S/O. ABDUL KHADER, SALEENA'S HOUSE, EACHUR, MUNDEN P.O,
KANNUR DISTRICT, PIN - 670591
3 HASEENA
AGED 47 YEARS
W/O. SIDHIQUE, MUBARAK MANZIL, THOTTADA, EDAKKAD P.O,
KANNUR DISTRICT, PIN - 670007
4 SUMESH KUMAR T
AGED 43 YEARS
S/O. SUBEER T, SOUBHAGYA HOUSE, KAKKAD P.O, KANNUR
DISTRICT, PIN - 670009
5 SADIQUE C.M
AGED 34 YEARS
S/O. RAHEEM P.P, C.M. HOUSE, KURUVA, KADALAYI P.O, KANNUR
DISTRICT, PIN - 670007
6 SHYJU T.K
AGED 40 YEARS
S/O. VASANTHAN, THAMBURANKANDY HOUSE, KAKKAD P.O, KANNUR
DISTRICT, PIN - 670005
7 SHIJINA C.P
AGED 38 YEARS
W/O. SAJEEVAN K, 7/484, KANIYAKANDI, MUNDAYAD, KANNUR
DISTRICT, PIN - 670006
W.P(C) No.10103/24 2
8 SHIBIN K
AGED 36 YEARS
S/O. BHARGAVAN, SHIJINALAYAM HOUSE, VALIYANNUR, VARAM
P.O, KANNUR DISTRICT, PIN - 670594
9 ARJUN K.V
AGED 23 YEARS
S/O. RANJITH K.V, K.V HOUSE, PATHALEMBATH LINE, CHALAD
P.O, KANNUR DISTRICT, PIN - 670014
10 MAJEED T.P
AGED 67 YEARS
S/O. HAMSA, THAZHE PUTHIYAPURAYIL HOUSE, KAKKENGAD,
PIDANGAD P.O, KANNUR DISTRICT, PIN - 670673
11 JASMINE K.P
AGED 31 YEARS
W/O. ABDUL SALAM K.P, KUDUKKINDAVIDA HOUSE,
MAITHANAPALLI, THAYYIL P.O, KANNUR DISTRICT, PIN - 670003
12 SHAMSEER K
AGED 40 YEARS
S/O.HASSAN K, KUDUKKINDAVIDA HOUSE, MAITHANAPALLI,
THAYYIL P.O, KANNUR DISTRICT, PIN - 670003
13 SATHEESH BABU M
AGED 58 YEARS
S/O. NARAYANAN, PUNARTHAM HOUSE, PALLIYAMOOLA, ALAVIL
P.O, KANNUR DISTRICT, PIN - 670008
14 RAMESHAN KAPOOR
AGED 50 YEARS
S/O. MADHURAN, KAPOOR HOUSE, R.W COLONY, VARAM P.O,
KANNUR DISTRICT, PIN - 670594
15 NOUSHAD MUKKALI
AGED 47 YEARS
S/O. HASSAN, MUKKALI HOUSE, AYITTANDI POOVALAP, KANNUR
CITY, VARAM P.O, KANNUR DISTRICT, PIN - 670003
16 JAYADEVAN C
AGED 56 YEARS
S/O. PADMANABHAN, CHATHOTH HOUSE, ELAVAYOOR SOUTH, VARAM
P.O, KANNUR DISTRICT, PIN - 670594
W.P(C) No.10103/24 3
17 PRAKASHAN
AGED 37 YEARS
S/O. ANNAMALA, MOOKAMBIKA HOUSE, KUTHOONI VAYAL, ALAVIL
P.O, KANNUR DISTRICT, PIN - 670008
18 RAMESH M
AGED 44 YEARS
S/O. GOPALAN, KANNIPOYIL HOUSE, MULLANKANDIPALAM, CHALAD,
CHALAD P.O, KANNUR DISTRICT, PIN - 670014
19 RAGESH M
AGED 39 YEARS
S/O. GOPALAN M, KANNIPOYIL HOUSE, MULLANKANDIPALAM,
CHALAD, CHALAD P.O, KANNUR DISTRICT, PIN - 670014
20 NEETHU L
AGED 31 YEARS
W/O. RAGESH M, KANNIPOYIL HOUSE, MULLANKANDIPALAM,
CHALAD, CHALAD P.O, KANNUR DISTRICT, PIN - 670014
21 PRADEEP P
AGED 42 YEARS
S/O. MANIRAJAN, BEENA NIVAS, SOUTH BAZAR, KANNUR
DISTRICT, PIN - 670002
22 SUKESH M
AGED 42 YEARS
S/O. GOPALAN, MANDAL HOUSE, ONDENPARAMBA, CIVIL STATION,
KANNUR, KANNUR DISTRICT, PIN - 670002
23 SANNATH E.V
AGED 50 YEARS
S/O. PADMANABHAN, KARIMBAN HOUSE, NEAR PHD QUARTERS,
CHOVVA, KANNUR DISTRICT, PIN - 670006
24 MUHAMMED SALEEM A.V
AGED 60 YEARS
S/O. ABDULLA, ARCHA VALAPPIL HOUSE, CHALAD, CHALAD P.O,
KANNUR DISTRICT, PIN - 670014
25 SENTHIL KUMAR N
AGED 47 YEARS
S/O. NACHIMUTHU, PATYAM NAGAR HOUSING COLONY,
ONDENPARAMBA, PAZHATHI, KANNUR DISTRICT, PIN - 670002
W.P(C) No.10103/24 4
26 ASHIK A.P
AGED 46 YEARS
S/O. MOIDEEN, NOUSHAD MANZIL, KANNUR, KANNUR DISTRICT,
PIN - 670012
27 NIDHIN K
AGED 33 YEARS
S/O. CHANDRAN P, NITHIN NIVAS, KAKKAD, KAKKAD P.O, KANNUR
DISTRICT, PIN - 670005
28 C.K ABDUL SHUKKOOR
AGED 56 YEARS
S/O. MUHAMMED, ELAMBILATT CHALIL HOUSE, KAYYODE P.O,
KADACHIRA, KANNUR, KANNUR DISTRICT,, PIN - 670621
29 ABDUL RAHEEM
AGED 52 YEARS
S/O. MUHAMMED HAJI, A.V HOUSE, TALAP, PALLIKUNNU, KANNUR,
KANNUR DISTRICT, PIN - 670004
30 YASIR T
AGED 30 YEARS
S/O. SEENATH, THUNDIYIL HOUSE, KAKKAD P.O, KANNUR
DISTRICT, PIN - 670005
31 DINAMANI V.P
AGED 56 YEARS
S/O. KANNAN, SREEVALSAM HOUSE, CHELORA, MOWANCHERI P.O,
KANNUR DISTRICT,, PIN - 670613
32 RANDEEP K
AGED 39 YEARS
S/O. VASANTHI K, SHIVAM HOUSE, CHATTUKAPPARA, MANIYOOR,
TALIPARAMBA, KANNUR DISTRICT, PIN - 670592
33 T.M ASHRAF
AGED 57 YEARS
S/O. T.M KHADER, THIYADATH HOUSE, ATHAYAKUNNU, KOTTALI
P.O, PUZHATHI, KANNUR DISTRICT,, PIN - 670005
34 JAMSHEER P.K
AGED 30 YEARS
S/O. JAMAL, P.K HOUSE, ATHIRAKAM, ELAYAVOOR, KANNUR
DISTRICT, PIN - 670594
W.P(C) No.10103/24 5
35 SAJJAD C.P
AGED 25 YEARS
S/O. MAJEED C.P, SAJINA'S HOUSE, KANNUR CITY, KANNUR
DISTRICT, PIN - 670003
36 ABOOBACKER P.N
AGED 58 YEARS
S/O. IBRAHIM KUTTY, THANGALA VALAPPIL HOUSE, KUNHIPALLI,
KOTTALI P.O, KANNUR DISTRICT, PIN - 670005
37 K MUTHALIV
AGED 49 YEARS
S/O. HASSAN, BVK HASSAN NIVAS, NEAR KALLAENCHERY PALAM,
ANDATHODE, KANNUR DISTRICT, PIN - 670012
38 DILEEP KUMAR A
AGED 35 YEARS
S/O. VALSAN, DILEEP'S HOUSE, KANNUR CITY, KANNUR
DISTRICT, PIN - 670003
39 MUNEER P
AGED 46 YEARS
S/O. MOIDEEN, PALLIPURATH HOUSE, THAYYIL P.O, KANNUR
DISTRICT, PIN - 670003
40 ANAS V
AGED 37 YEARS
S/O. ABDUL RAHIMAN, ARIFA HOUSE, JAYANTHI ROAD, CHALAD,
KANNUR DISTRICT, PIN - 670014
41 GANESHAN
AGED 61 YEARS
S/O. KUNHIRAMAN, KULANGARA HOUSE, PALLIKUNNU P.O, KANNUR
DISTRICT, PIN - 670004
BY ADVS.
K.ABOOBACKER SIDHEEQUE
R.MAHESH VARMA
RESPONDENT/S:
1 THE KANNUR MUNICIPAL CORPORATION
PALLIKKUNNU, KANNUR DISTRICT, REPRESENTED BY ITS
W.P(C) No.10103/24 6
SECRETARY, PIN - 670004
2 THE SECRETARY
KANNUR MUNICIPAL CORPORATION, PALLIKKUNNU, KANNUR
DISTRICT, PIN - 670004
3 THE REGIONAL TRANSPORT AUTHORITY KANNUR
CIVIL STATION, COLLECTORATE ROAD, TALAP, KANNUR DISTRICT,
PIN - 670002
4 THE SECRETARY
REGIONAL TRANSPORT AUTHORITY KANNUR, CIVIL STATION,
COLLECTORATE ROAD, TALAP, KANNUR DISTRICT, PIN - 670002
5 THE REGIONAL TRANSPORT OFFICER KANNUR
CIVIL STATION, COLLECTORATE ROAD, TALAP, KANNUR DISTRICT,
PIN - 670002
BY ADV M.MEENA JOHN
OTHER PRESENT:
SMT.AMMINIKUTTY K, SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C) No.10103/24 7
MOHAMMED NIAS C.P., J
............................................................
W.P(C) No.10103 of 2024
.............................................................
Dated this the 27th day of March, 2024
JUDGMENT
The petitioners have preferred Exts.P42 to P82 applications seeking
allotment of parking spaces within the Kannur town area. The representations
are addressed to the 4th respondent.
2. The learned counsel for the petitioners submits that no orders have
been passed on the same.
Accordingly, there will be a direction to the 4 th respondent to consider
the requests made in Exts.P42 to P82 and pass orders on them with notice to
the petitioners, as expeditiously as possible, at any rate, within two months
from the date of receipt of a copy of this judgment.
The writ petition is disposed of as above.
Sd/-
MOHAMMED NIAS C.P.
JUDGE
okb/
APPENDIX OF WP(C) 10103/2024
PETITIONER EXHIBITS
Exhibit-P1 A TRUE COPY OF THE PERMIT OF 1ST PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AH-1934 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P2 A TRUE COPY OF THE PERMIT OF 2ND PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AJ-4770 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P3 A TRUE COPY OF THE PERMIT OF 3RD PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AH-1964 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P4 A TRUE COPY OF THE PERMIT OF 4TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AF-2033 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P5 A TRUE COPY OF THE PERMIT OF 5TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AV-1892 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P6 A TRUE COPY OF THE PERMIT OF 6TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AW-8305 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P7 A TRUE COPY OF THE PERMIT OF 7TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AV-6326 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P8 A TRUE COPY OF PERMIT OF 8TH PETITIONER FOR
VEHICLE BEARING REGISTRATION NUMBER KL-13-AU-
4106 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P9 A TRUE COPY OF THE PERMIT OF 9TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AD-0061 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P10 A TRUE COPY OF THE PERMIT OF 10TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AL-681 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P11 A TRUE COPY OF THE PERMIT OF 11TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AU-8801 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P12 A TRUE COPY OF THE PERMIT OF 12TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AK-9332 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P13 A TRUE COPY OF THE PERMIT OF 13TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AK-0087 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P14 A TRUE COPY OF THE PERMIT OF 14TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AD-6879 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P15 A TRUE COPY OF THE PERMIT OF 15TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AH-9301 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P16 A TRUE COPY OF THE PERMIT OF 16TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
X-9514 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P17 A TRUE COPY OF THE PERMIT OF 17TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AD-5692 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P18 A TRUE COPY OF THE PERMIT OF 18TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AB-4751 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P19 A TRUE COPY OF THE PERMIT OF 19TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
Y-4213 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P19(A) A TRUE COPY OF THE PERMIT OF 19TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
Y-9747 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P20 A TRUE COPY OF THE PERMIT OF 20TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AC-5042 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P21 A TRUE COPY OF THE PERMIT OF 21ST PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
T-6861 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P22 A TRUE COPY OF THE PERMIT OF 22ND PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
T-4680 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P23 A TRUE COPY OF THE PERMIT OF 23RD PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-58-
A-6533 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P24 A TRUE COPY OF THE PERMIT OF 24TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AM-7398 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P25 A TRUE COPY OF THE PERMIT OF 25TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AL-4207 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P26 A TRUE COPY OF THE PERMIT OF 26TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
V-6540 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P27 A TRUE COPY OF THE PERMIT OF 27TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
X-1345 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-28 A TRUE COPY OF THE PERMIT OF 28TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AD-2918 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-29 A TRUE COPY OF THE PERMIT OF 29TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AL-3252 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P30 A TRUE COPY OF THE PERMIT OF 30TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AC-2567 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P31 A TRUE COPY OF THE PERMIT OF 31ST PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AW-1978 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P32 A TRUE COPY OF THE PERMIT OF 32ND PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AJ-3166 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P33 A TRUE COPY OF THE PERMIT OF 33RD PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AH-8870 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P34 A TRUE COPY OF THE PERMIT OF 34TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AC-6770 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P35 A TRUE COPY OF THE PERMIT OF 35TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AL-4571 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P36 A TRUE COPY OF THE PERMIT OF 36TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AV-6031 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P37 A TRUE COPY OF THE PERMIT OF 37TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AU-6834 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P38 A TRUE COPY OF THE PERMIT OF 38TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AH-9904 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P39 A TRUE COPY OF THE PERMIT OF 39TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AJ-5795 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P40 A TRUE COPY OF THE PERMIT OF 40TH PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AQ-3569 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P41 A TRUE COPY OF THE PERMIT OF 41ST PETITIONER
FOR VEHICLE BEARING REGISTRATION NUMBER KL-13-
AE-1517 ISSUED BY THE FOURTH RESPONDENT.
Exhibit-P42 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 1ST PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P43 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 2ND PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P44 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 3RD PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P45 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 4TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P46 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 5TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P47 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 6TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P48 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 7TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P49 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 8TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P50 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 9TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P51 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 10TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P52 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 11TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P53 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 12TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P54 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 13TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P55 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 14TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P56 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 15TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P57 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 16TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P58 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 17TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P59 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 18TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P60 A TRUE COPY OF THE APPLICATION DATED
23.09.2023 SUBMITTED BY THE 19TH PETITIONER
WITH RESPECT TO VEHICLE BEARING REGISTRATION
NUMBER KL-13-Y-4213 BEFORE FOURTH RESPONDENT.
Exhibit-P60(A) A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 19TH PETITIONER
WITH RESPECT TO VEHICLE BEARING REGISTRATION
NUMBER KL-13-Y-9747 BEFORE FOURTH RESPONDENT.
Exhibit-P61 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 20TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P62 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 21ST PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P63 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 22ND PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P64 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 23RD PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P65 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 24TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P66 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 25TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P67 A TRUE COPY OF THE APPLICATION DATED
21.09.2023 SUBMITTED BY THE 26TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P68 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 27TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P69 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 28TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P70 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 29TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P71 A TRUE COPY OF THE APPLICATION DATED
12.09.2023 SUBMITTED BY THE 30TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P72 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 31ST PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P73 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 32ND PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P74 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 33RD PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P75 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 34TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P76 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 35TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P77 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 36TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P78 A TRUE COPY OF THE APPLICATION DATED
22.09.2023 SUBMITTED BY THE 37TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P79 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 38TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P80 A TRUE COPY OF THE APPLICATION DATED
11.09.2023 SUBMITTED BY THE 39TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P81 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 40TH PETITIONER
BEFORE FOURTH RESPONDENT.
Exhibit-P82 A TRUE COPY OF THE APPLICATION DATED
14.09.2023 SUBMITTED BY THE 41ST PETITIONER
BEFORE FOURTH RESPONDENT.
