Citation : 2024 Latest Caselaw 18582 Ker
Judgement Date : 27 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
RP NO. 429 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.14795 OF
2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER/2ND RESPONDENT:
THE PROJECT DIRECTOR
NATIONAL HIGHWAY AUTHORITY OF INDIA, PROJECT
IMPLEMENTATION UNIT, KANNUR, PIN - 670002
BY ADV
MATHEWS K.PHILIP
RESPONDENTS/PETITIONER AND RESPONDENTS 1,3 AND 4:
1 RAMAKRISHNAN .T
S/O. M.KANNAN (LATE), CHITHRANIVAS, PERIYA,
KASARGOD DISTRICT, PIN - 671316
2 THE EXECUTIVE ENGINEER
NATIONAL HIGHWAY AUTHORITY, KASARGOD DISTRICT,
PIN - 671121
3 THE COMPETENT AUTHORITY
NATIONAL HIGHWAY (THE DEPUTY COLLECTOR LA),
KASARGOD DISTRICT, PIN - 671121
4 THE DISTRICT COLLECTOR
COLLECTORATE, KASARGOD DISTRICT, PIN - 671121
BY ADV
SUNNY MATHEW
OTHER PRESENT:
SMT. N. SUDHA DEVI. SPL. GP.
RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022
2
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
27.06.2024, ALONG WITH RP.421/2023, 426/2023, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
RP NO. 421 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.22175 OF
2020 OF HIGH COURT OF KERALA
REVIEW PETITIONER/ADDL.3RD RESPONDENT:
THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY
OF INDIA, PROJECT IMPLEMENTATION UNIT, KANNUR,
PIN - 670002
BY ADV
MATHEWS K.PHILIP
RESPONDENTS/ADDL.PETITIONER AND RESPONDENTS 1 AND 2:
1 P.M.CHANDRASHEKHARAN NAMBIAR
AGED 64 YEARS
S/O. M.BALAKRISHNAN NAIR (LATE), CHANDRAPURAM,
PERIYA VILLAGE AND PO, KASARGOD DISTRICT,
PIN - 671316
2 SPECIAL DEPUTY COLLECTOR (LA)
NATIONAL HIGHWAY, KASARGOD AND COMPETENT
AUTHORITY, PULIKKUNNU, KASARAGOD DISTRICT,
PIN - 671121
3 DISTRICT COLLECTOR
KASARGOD, VIDYANAGAR PO, PIN - 671123
RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022
4
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
27.06.2024, ALONG WITH RP.429/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
THURSDAY, THE 27TH DAY OF JUNE 2024 / 6TH ASHADHA, 1946
RP NO. 426 OF 2023
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.14949 OF
2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER/2ND RESPONDENT:
THE PROJECT DIRECTOR
NATIONAL HIGHWAY AUTHORITY OF INDIA,PROJECT
IMPLIMENTATION UNIT,KANNUR, PIN - 670002
BY ADV
MATHEWS K.PHILIP
RESPONDENTS/PETITIONER AND RESPONDENTS 1,3 AND 4:
1 KRISHNAN .K, AGED 71 YEARS
S/O RAMAN (LATE) KRISHNA
NILAYAM,THACHANGAD,PANAYAL P.O,KASARGOD
DISTRICT, PIN - 671318
2 THE EXECUTIVE ENGINEER
NATIONAL HIGHWAY AUTHORITY,KASARGOD DISTRICT,
PIN - 671121
3 THE COMPETENT AUTHORITY
NATIONAL HIGHWAY(THE DEPUTY COLLECTOR
LA),KASARGOD DISTRICT, PIN - 671121
4 THE DISTRICT COLLECTOR
COLLECTORATE, KASARGOD DISTRICT, PIN - 671121
RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022
6
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
27.06.2024, ALONG WITH RP.429/2023 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022
7
T.R.RAVI.J
---------------------------------
RP No 429 of 2023 in WP (C) No.14795 of 2022,
RP No 421 of 2023 in WP (C) No.22175 of 2020
and
RP No 426 of 2023 in WP (C) No.14949 of 2022
---------------------------------
Dated this the 27th day of June,2024
ORDER
These Review Petitions are filed by the National
Highway Authority. Pending the review petitions, the parties
have moved the Civil Court as required.
In the above circumstances, there is no requirement to
keep these review petitions pending. The review petitions are
closed without prejudice to the right of the parties in the Civil
Court.
Sd/-
T.R.RAVI JUDGE STB
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