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A.Sangeetha vs The Principal
2024 Latest Caselaw 17227 Ker

Citation : 2024 Latest Caselaw 17227 Ker
Judgement Date : 20 June, 2024

Kerala High Court

A.Sangeetha vs The Principal on 20 June, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE SATHISH NINAN
   THURSDAY, THE 20TH DAY OF JUNE 2024 / 30TH JYAISHTA, 1946
                      WP(C) NO. 18807 OF 2016
PETITIONER:

          A.SANGEETHA
          AGED 39 YEARS
          UPPER PRIMARY SCHOOL ASSISTANT,SREE NARAYANA
          MEMORIAL VOCATIONAL HIGHER SECONDARY SCHOOL,
          VANNAPPURAM, THODUPUZHA, IDUKKI DISTRICT-685 582.
          BY ADV SRI.M.P.ASHOK KUMAR


RESPONDENTS:

    1     THE PRINCIPAL
          SREE NARAYANA MEMORIAL VOCATIONAL HIGHER SECONDARY
          SCHOOL, VANNAPPURAM,THODUPUZHA, IDUKKI DISTRICT-685
          582.
    2     THE ASSISTANT EDUCATIONAL OFFICER IN CHARGE OF DEO
          THODUPUZHA, IDUKKI DISTRICT-685 582.

          SRI.BIJOY CHANDRAN-SR.GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                     Sathish Ninan, J.
            ==============================
                W.P(C) No.18807 of 2016
            ==============================
         Dated this the 20th day of June, 2024

                          JUDGMENT

The writ petition has been filed seeking the

following reliefs:

"I. Direct the respondents to release the salary due to the petitioner as U.P.S.A in the SNMVHSS, Vannapuram from the month of May 2016 forthwith.

II. Declare that the respondents have no right to withheld the salary of the petitioner without legally valid and justifiable reasons."

2. The learned counsel for the petitioner

submits that pursuant to the interim order of this

Court salary has been disbursed to the petitioner.

In the light thereof, nothing further survives

in this writ petition. The writ petition is closed.

Sd/-

Sathish Ninan, Judge SVP

APPENDIX OF WP(C) 18807/2016

PETITIONER EXHIBITS P1 : PHOTOCOPY OF THE APPOINTMENT ORDER OF THE PETITIONER ISSUED BY THE MANAGER, SNMVHSS, THODUPUZHA, DATED 5-6-2006. P2 : PHOTOCOPY OF THE STAFF FIXATION ORDER NO.D.DIS/B2/6546/2015 DATED 15-4-2016 PASSED BY THE ASSISTANT EDUCATIONAL OFFICER, IN FAC DISTRICT EDUCATIONAL OFFICER, THODUPUZHA.

 
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