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Twahir vs North Paravur Municipality
2024 Latest Caselaw 16839 Ker

Citation : 2024 Latest Caselaw 16839 Ker
Judgement Date : 12 June, 2024

Kerala High Court

Twahir vs North Paravur Municipality on 12 June, 2024

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR. JUSTICE S.MANU
    WEDNESDAY, THE 12TH DAY OF JUNE 2024 / 22ND JYAISHTA, 1946
                        WP(C) NO. 17500 OF 2017
PETITIONER/S:

          TWAHIR
          AGED 37 YEARS
          AGED 37 YEARS, S/O.ABDUL KAREEM, PANACHIKKAPARAMBIL
          HOUSE,VANIYAKKAD, MANNAM P.O., NORTH PARAVUR, ERNAKULAM
          DISTRICT.

          BY ADVS.
          SMT.BIMALA BABY
          SMT.LINATMOL CHERIYAN


RESPONDENT/S:

    1     NORTH PARAVUR MUNICIPALITY
          MUNICIPAL OFFICE, NORTH PARAVUR-683513, REPRESENTED BY
          ITS SECRETARY.

    2     THE SECRETARY
          NORTH PARAVUR MUNICIPALITY,MUNICIPAL OFFICE, NORTH
          PARAVUR-683513.

    3     IDEA CELLULAR INFRASTRUCTURE SERVICE LTD.
          V.J.TOWER, VYTTILA, VYTTILA P.O., ERNAKULAM-682019.

          BY ADVS.
          SRI.C.S.AJITH PRAKASH,SC,PARAVUR MUNICI
          SHRI.ANOOP V.NAIR, SC, NORTH PARAVUR MUNICIPALITY
          SRI.ARUN THOMAS
          SRI.ALPHIN ANTONY
          SRI.JENNIS STEPHEN
          SRI.SANTHOSH MATHEW


          GP-Sri.M.Rajeev




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
12.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17500 OF 2017


                                 JUDGMENT

Dated this the 12TH day of June 2024

Learned Counsel for the petitioner submitted that the

matter has become infructuous.

Accordingly, this writ petition is dismissed as infructuous.

Sd/ S.MANU, JUDGE

jm/ APPENDIX OF WP(C) 17500/2017

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PERMIT NO.BA-461/16 DATED 25-1-2017 AND COPY OF THE APPROVED PLAN ISSUED BY THE 1ST RESPONDENT TO THE 3RD RESPONDENT.

EXHIBIT P2 TRUE COPY OF THE OBJECTION FILED BY SRI.SAJI NAMBIYATH, COUNCILOR AGAINST EXT. P1.

EXHIBIT P3 TRUE COPY OF THE MASS PETITION AGAINST CONSTRUCTION OF THE MOBILE TOWER SUBMITTED TO THE 1ST RESPONDENT.

EXHIBIT P4 TRUE COPY OF THE NOTICE NO.PW3-10/17 DATED 17-3-17 ISSUED BY THE 2ND RESPONDENT TO THE 3RD RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE REPLY SUBMITTED BY THE 3RD RESPONDENT TO THE 2ND RESPONDENT.

EXHIBIT P6 TRUE COPY OF THE WRIT PETITION CIVIL BEFORE THE HON'BLE SUPREME COURT OF INDIA.

EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER DATED 30-3- 2017 OF THE HON'BLE SUPREME COURT OF INDIA IN CIVIL APPEAL NO.2612/2016.

 
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