Kerala High Court
Shibu Augustine vs Thuravoor Grama Panchayath on 11 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 20777 OF 2017
PETITIONER/S:
SHIBU AUGUSTINE
AGED 39 YEARS
S/O PADAYATTIL AUGUSTINE,DOOR NO.15/76B,PADAYATTIL
HOUSE,ANGAMALY VILLAGE,ANGAMALY.P.O,ALUVA TALUK,ERNAKULAM
DISTRICT,PIN-683572.
BY ADVS.
SRI.S.SREEKUMAR (SR.)
SRI.ELDHO CHERIAN
SRI.P.MARTIN JOSE
SRI.P.PRIJITH
SRI.THOMAS P.KURUVILLA
RESPONDENT/S:
1 THURAVOOR GRAMA PANCHAYATH
REPRESENTED BY ITS SECRETARY,THURAVOOR.P.O,PIN-683586.
2 THE SECRETARY
THURAVOOR GRAMA PANCHAYATH,THURAVOOR.P.O,PIN-683586.
BY ADV SRI.ISSAC.M.PERUMPILLIL, SC, THURAVOOR GRAMA PANCHAYAT
OTHER PRESENT:
SRI,WILSON URUMEESE-SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.06.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)NO.20777 of 2017
2
JUDGMENT
The prayer of the petitioner in this writ petition is for a
direction to the respondents to issue building permit to the
petitioner for construction of an apartment complex as per
Ext.P15 application for building permit within a time frame.
In such circumstances, there will be a direction to the first
respondent to consider Ext.P15 application for building permit in
accordance with law, if the same is still pending consideration,
within a period of three months from the date of receipt of a copy
of this judgment.
Sd/-
M.A.ABDUL HAKHIM
JUDGE
Shg
W.P.(C)NO.20777 of 2017
APPENDIX OF WP(C) 20777/2017
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF SALE DEED NO.561/2011 OF ANGAMALY SRO
DATED 01.03.2-011.
EXHIBIT P2 TRUE COPY OF SALE DEED NO.722/2007 OF ANGAMALY
SRO.DATED 01/02/2017
EXHIBIT P3 TRUE COPY OF POSSESSION CERTIFICATE ISSUED BY THE
VILLAGE OFFIER,THURAVOOR VILLAGE DATED 10.3.2011
EXHIBIT P4 TRUE COPY OF LOCATION SKETCH ISSUED BY THE VILLAGE
OFFICER, THURAVOOR VILLAGE DATED 10.3.2011
EXHIBIT P5 TRUE COPY OF TAX PAID RECEIPT NO.4188726 ISSUED BY
THE VILLAGE OFFICER,THURAVOOR VILLAGE DATED 27-9-2012
EXHIBIT P6 TRUE COPY OF APPLICATION SUBMITTED BY THE PETITIONER
BEFORE TEH 2ND RESPONDENT DATED 22.3.2011
EXHIBIT P7 TRUE COPY OF LETTER NO.2238/11 DATED 22.2.2013 ISSUED
BY 2ND RESPONDENT
EXHIBIT P8 TRUE COPY OF DATA BANK IN RESPECT OF THE PETITIONER'S
PROPERTY ISSUED BY FROM THE AGRICULTURAL
OFFICER,THURAVOOR DATED 10.1.2013
EXHIBIT P9 TRUE COPY OF DATA BANK IN RESPECT OF PETITIONER'S
PROPERTY ISSUED BY THE VILLAGE OFFICER,THURAVUR
VILLAGE,DATED 07.01.2011
EXHIBIT P10 TRUE COPY OF JUDGMENT IN W.P(C)NO.18570 OF 2013 DATED
4.10.2013
EXHIBIT P11 TRUE COPY OF COVERING LETTER DATED 22.11.2013 ISSUED
BY THE PETITIONER TO THE 2ND RESPONDENT
EXHIBIT P12 TRUE COPY OF RECEIPT NO.4276718 DATED 22.11.2013
ISSUED BY THE 1ST RESPONDENT
EXHIBIT P13 TRUE COPY OF RECEIPT NO.4277214 DATED 13.12.2013
ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER
EXHIBITP P14 TRUE COPY OF LETTER NO.K4-5754/13 DATED 15-1-2014
ISSUED BY THE 2ND RESPONDENT TO DISTRICT FIRE AND
SAFETY ORDER
EXHIBIT P15 TRUE COPY OF APPLICATION FOR BUILDING PERMIT
W.P.(C)NO.20777 of 2017
SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT
PANCHAYAT
EXHIBIT P16 TRUE COPY OF THE NO.A5-3537/2015 DATED 20.07.2015
ISSUED BY THE 1ST RESPONDENT ON RECEIPT OF
EXHIBIT.P15
EXHIBIT P17 TRUE COPY OF LETTER NO.A3 3034/15 DATED 20.08.2015
ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER
EXHIBIT P18 TRUE COPY OF LETTER DATED 27.2.2016 ISSUED BY THE
PETITIONER TO THE 2ND RESPONDENT
EXHIBIT P19 TRUE COPY OF RECEIPT NO.F2/1457/16 DATED 01.03.2016
ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.
