Kerala High Court
Anjali S., W/O.Rahul vs State Of Kerala on 11 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
TUESDAY, THE 11TH DAY OF JUNE 2024 / 21ST JYAISHTA, 1946
WP(C) NO. 20697 OF 2024
PETITIONER:
ANJALI S.,
W/O.RAHUL, AGED 26 YEARS
L.P.S.T., M.N.U.P.S., NEDUMPAIKULAM, KUNDARA P.O.,
KOLLAM, RESIDING AT JAYA MANDIRAM, VALIAPADAM,
WEST KALLADA, VILANTHARA P.O., KOLLAM, PIN - 690521
BY ADVS.
B.MOHANLAL
P.S.PREETHA
ASWIN V. NAIR
KARTHIK J SEKHAR
ABIJITH M.
JAYAPRABHA ARJUN
BLESSY MARY SEBASTIAN
PRAVEENA T.
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
JAGATHY P.O., THIRUVANANTHAPURAM, PIN - 695014
3 THE DEPUTY DIRECTOR OF EDUCATION
GENERAL EDUCATION DEPARTMENT, THEVALLY P.O,
KOLLAM, PIN - 691009
4 THE DISTRICT EDUCATIONAL OFFICER
GENERAL EDUCATION DEPARTMENT, KOTTARAKKARA P.O,
KOLLAM, PIN - 691506
5 THE ASSISTANT EDUCATIONAL OFFICER
KOTTARAKKARA P.O, KOLLAM, PIN - 691506
6 THE MANAGER
M.N.U.P.S, NEDUMPAIKULAM P.O., KOTTARAKKARA, KOLLAM,
PIN - 691501
WP(C) NO. 20697 OF 2024
2
BY ADV
ADV NISHA BOSE - GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 11.06.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) NO. 20697 OF 2024
3
JUDGMENT
The petitioner, who is working as LPST in the School
managed by the 6th respondent, has approached this Court with
this writ petition being aggrieved by the denial of approval of the
appointment. Ext.P10 is the order impugned and against the same
Ext.P11 revision petition has been submitted by the petitioner,
which is now pending before the second respondent. The limited
prayer sought by the petitioner is to direct the second respondent
to take a decision on the same within a time frame.
After hearing the learned counsel for the petitioner and the
learned Government Pleader, this writ petition is disposed of
directing the second respondent to take up Ext.P11 and pass
appropriate orders thereon in accordance with law, within a period
of two months from the date of receipt of a copy of this judgment.
Sd/-
ZIYAD RAHMAN A.A.
JUDGE
scs
WP(C) NO. 20697 OF 2024
APPENDIX OF WP(C) 20697/2024
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE ORDER
NO.C/46750/2023 DATED 28.11.2023
ISSUED BY THE 5TH RESPONDENT
Exhibit P2 THE TRUE COPY OF THE APPEAL NO:55/2023
DATED 06/12/2023 FILED BY THE 6TH
RESPONDENT BEFORE THE 4TH RESPONDENT
Exhibit P3 THE TRUE COPY OF THE ORDER
NO.B1/200107/2023 DATED 30.12.2023
ISSUED BY THE 4TH RESPONDENT
Exhibit P4 THE TRUE COPY OF THE STAFF FIXATION
ORDER NO:C/42344/2019 DATED 15/07/2019
ISSUED BY THE 5TH RESPONDENT FOR THE
ACADEMIC YEAR 2019-2020 IN RESPECT OF
THE 6TH RESPONDENT AIDED MANAGEMENT
SCHOOL
Exhibit P5 THE TRUE COPY OF THE STAFF FIXATION
ORDER NO:C/41862/2022 DATED 23/08/2022
ISSUED BY THE 5TH RESPONDENT FOR THE
ACADEMIC YEAR 2022-2023 IN RESPECT OF
THE 6TH RESPONDENT AIDED MANAGEMENT
SCHOOL
Exhibit P6 THE TRUE COPY OF THE STAFF FIXATION
ORDER NO:C/63620/2023 DATED 19/08/2023
ISSUED BY THE 5TH RESPONDENT IN
RESPECT OF THE 6TH RESPONDENT AIDED
MANAGEMENT SCHOOL FOR THE ACADEMIC
YEAR 2023-2024
Exhibit P7 THE TRUE COPY OF THE ORDER
NO:B1/202124/2023 DATED 16/01/2024
ISSUED BY THE 4TH RESPONDENT
Exhibit P8 THE TRUE COPY OF THE ORDER
NO:C/703000/2024 DATED 13/03/2024
ISSUED BY THE 5TH RESPONDENT
Exhibit P9 THE TRUE COPY OF THE MEMORANDUM OF
APPEAL NO:71/2024 DATED 18/03/2024
FILED BY THE 6TH RESPONDENT BEFORE THE
4TH RESPONDENT
Exhibit P10 THE TRUE COPY OF THE ORDER
NO:B1/714254/2024 DATED 15/05/2024
WP(C) NO. 20697 OF 2024
ISSUED BY THE 4TH RESPONDENT
Exhibit P11 THE TRUE COPY OF THE MEMORANDUM OF
REVISION DATED 17/05/2024 FILED BY THE
6TH RESPONDENT BEFORE THE 2ND
RESPONDENT
