Amul Raj vs The Chief Secretary, Kerala Government
2024 Latest Caselaw 16275 Ker

Kerala High Court

Amul Raj vs The Chief Secretary, Kerala Government on 10 June, 2024

Author: T.R. Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        MONDAY, THE 10TH DAY OF JUNE 2024 / 20TH JYAISHTA, 1946
                       WP(C) NO. 18697 OF 2024
PETITIONER:

            AMUL RAJ
            AGED 45 YEARS
            S/O. CHAKRAPANI, JYOTHIS, VENGANOOR
            P.O.,THIRUVANANTHAPURAM, PIN - 695523 (CORRECTED)

            AMUL RAJ
            AGED 45 YEARS, S/o.RAMASUBU, RESIDING AT LAKSHMI
            BHAVAN, ANUGRAHA NAGAR, CHATHINAMKULAM, CHANDANATHOPE
            P.O, KOLLAM- 691014

            * IS CORRECTED AS PER THE ORDER DATED 10.06.2024 IN
            I.A.No.1 OF 2024 IN W.P(C).NO.18697 OF 2024

            BY ADVS.
            AJMAL P.
            S.R.PRASANTH
            BHANU THILAK
            AKSHAYA S.NAIR


RESPONDENTS:

    1       THE CHIEF SECRETARY, KERALA GOVERNMENT
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
            695001

    2       SECETARY, HEALTH DEPARTMENT
            PALAYAM - AIRPORT ROAD, NEAR GENERAL HOSPITAL ROAD,
            JUNCTION, THIRUVANANTHAPURAM, KERALA, PIN - 695035

    3       THE DMO OFFICE
            PALAYAM AIRPORT RD, NEAR GOVERNMENT HOSPITAL JUNCTION,
            RISHIMANGALAM, VANCHIYOOR, THIRUVANANTHAPURAM, KERALA,
            PIN - 695035

    4       THE DIRECTOR,DIRECTORATE OF HEALTH SERVICES
            PALAYAM - AIRPORT ROAD, NEAR GENERAL HOSPITAL ROAD,
            JUNCTION, THIRUVANANTHAPURAM, KERALA, PIN - 695035
 WP(C) NO. 18697 OF 2024               2

     5       DR. C.R JAYASANKAR
             AGED 50 YEARS
             (FATHERS NAME NOT KNOWN TO THE PETITIONER), PUTHEN
             VEEDU, ULIYAKOVIL VEEDU, KOLLAM, PIN - 691019

             SMT.VIDYA KURIAKOSE, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   10.06.2024,   THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 18697 OF 2024              3


                             T.R. RAVI, J.
             --------------------------------------------
                    W.P.(C)No.18697 of 2024
                 --------------------------------------------
             Dated this the 10th day of June, 2024

                            JUDGMENT

The counsel for the petitioner submits that the petitioner

does not intend to prosecute the writ petition any more.

The writ petition is dismissed as withdrawn, without

prejudice to the contentions of the petitioner.

Sd/-

T.R. RAVI JUDGE

LEK